High Courts20 Aug 1981
Harshvadan Mangaldas Vs Income Tax Officer, Ahmedabad and Another
Gujarat High Court · (1982) 137 ITR 147
Income Tax Act, 1961 — Section 139, 147, 147(A), 148
COURT ARCHIVE
Gujarat High Court judgments, 1981
260 judgments · page 4 of 13
High Courts19 Aug 1981
In Re: Rasiklal Chhaganlal Metha
Gujarat High Court · AIR 1982 Guj 193 : (1981) GLR 921
Guardians and Wards Act, 1890 — Section 17, 19, 25, 7Hindu Adoptions and Maintenance Act, 1956 — Section 9(4)
High Courts19 Aug 1981
Ravjibbai Bhikhabhai Patel Vs Bilimora Nagar Palika
Gujarat High Court · AIR 1982 Guj 163 : (1982) 1 GLR 611
Constitution of India, 1950 — Article 226Gujarat Municipalities Act, 1963 — Section 14
High Courts19 Aug 1981
Tungabhadra Industries Ltd. Vs National Dairy Development Board and Others
Gujarat High Court · (1982) 1 GLR 395
Companies Act, 1956 — Section 391, 391, 392, 392, 439
High Courts19 Aug 1981
Navjivan Mills Co. Ltd. and Others Vs Union of India and Others
Gujarat High Court · (1982) 10 ELT 155
Central Excise Rules, 1944 — Rule 8Central Excises and Salt Act, 1944 — Section 3, 37, 37(1), 6, 9Customs Act, 1962 — Section 12, 13, 14, 2, 25
High Courts19 Aug 1981
State of Gujarat Vs Secretary, Labour Social Welfare and Tribunal Development Deptt. Sachivalaya and Another
Gujarat High Court · (1982) CriLJ 2255 : (1982) GLH 55 : (1982) 1 GLR 61
Constitution of India, 1950 — Article 141, 16, 215, 226, 227Contempt of Courts Act, 1971 — Section 1, 11, 12, 2, 22Probation of Offenders Act, 1958 — Section 17
High Courts18 Aug 1981
Veljee Shamjee, Girish Manilal Jhala and National Dairy Development Board Vs Veljee Shamjee Veljee Shamjee Vs National Dairy Development Board Tungabhadra Industries Ltd. Vs National Dairy Development Board and Others
Gujarat High Court · (1984) 55 CompCas 107
Companies Act, 1956 — Section 15A, 235, 236, 237, 238Industries (Development and Regulation) Act, 1951 — Section 15A
High Courts18 Aug 1981
Arvind Chandulal Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1981) 08 GUJ CK 0027
Income Tax Act, 1961 — Section 171
High Courts18 Aug 1981
Sonal V. Shah and Others Vs Gujarat University and Another
Gujarat High Court · AIR 1982 Guj 37 : (1981) GLR 934
Bombay General Clauses Act, 1904 — Section 21Constitution of India, 1950 — Article 14, 226Gujarat University Act, 1949 — Section 11(4)
High Courts17 Aug 1981
Commissioner of Income Tax Vs Bhavnagar Chemical Works (1946) Ltd.
Gujarat High Court · (1982) 8 TAXMAN 101
Income Tax Act, 1961 — Section 147(b), 148, 2, 256(2)
High Courts17 Aug 1981
Arundhati Balkrishna Vs Commissioner of Income Tax, Gujarat Balkrishna Harivallabhdas Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1982) 29 CTR 85 : (1982) 138 ITR 245
Income Tax Act, 1961 — Section 2(14), 261, 45, 47, 54
High Courts17 Aug 1981
COMMISSIONER OF Income Tax GUJARAT-III Vs BHAVNAGAR CHEMICAL WORKS (1946) LTD.
Gujarat High Court · (1983) 140 ITR 61
Finance Act, 1964 — Section 2(5)(a)(ii), 2(5)(a)(ii)Income Tax Act, 1961 — Section 147(b), 147(b), 256(2)
High Courts17 Aug 1981
Commissioner of Income Tax, Gujarat-III Vs Bhavnagar Chemical Works (1946) Ltd.
Gujarat High Court · (1982) 8 TAXMAN 101
Finance Act, 1964 — Section 2(5), 2(5)(8)Income Tax Act, 1961 — Section 147, 148, 256(2)
High Courts14 Aug 1981
Kantu Chhagan Vs The State of Gujarat
Gujarat High Court · (1982) CriLJ 1110 : (1982) GLH 240 : (1982) 1 GLR 464
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 3, 8Penal Code, 1860 (IPC) — Section 302
High Courts14 Aug 1981
H.H. Maharani Vijaykunverba Saheb Vs Commissioner of Income Tax, Gujarat-III
Gujarat High Court · (1982) GLH 106 : (1982) 1 GLR 212 : (1982) 136 ITR 18
Income Tax Act, 1961 — Section 159, 168, 168(1), 168(2), 168(4)
High Courts13 Aug 1981
COMMISSIONER OF WEALTH-TAX Vs SENATKUMAR JAYANTILAL. (WTR. NO. 13 OF 1980) COMMISSIONER OF WEALTH-TAX v. JAGATKUMAR RATILAL. (WTR NO. 10 OF 1978).
Gujarat High Court · (1982) 135 ITR 180 : (1982) 8 TAXMAN 108
Wealth Tax Act, 1957 — Section 18(1)(a), 18(1)(a)
High Courts13 Aug 1981
Commissioner of Wealth Tax Vs Senatkumar Jayantilal Commissioner of Wealth Tax Vs Jagatkumar Ratilal
Gujarat High Court · (1982) 135 ITR 180 : (1982) 8 TAXMAN 108
Wealth Tax Act, 1957 — Section 18(1)
High Courts13 Aug 1981
Gunvantlal Keshavlal Vs Controller of Estate Duty, Gujarat
Gujarat High Court · (1982) 27 CTR 95 : (1982) 134 ITR 533
Estate Duty Act, 1953 — Section 33(1), 34(1), 44, 74
High Courts13 Aug 1981
Kalyanbhai Trikamlal Shah Vs Commissioner of Wealth Tax, Gujarat
Gujarat High Court · (1982) 28 CTR 139 : (1982) 135 ITR 750
Wealth Tax Act, 1957 — Section 4(1A)
High Courts12 Aug 1981
K.S. Digvijaysinbji Vs Commissioner of Wealth Tax
Gujarat High Court · (1982) 9 TAXMAN 64
Wealth Tax Act, 1957 — Section 25(2), 27(1), 5, 5(1), 5(1A)