High Courts04 Nov 1981
R.J. Lakhia Vs State of Gujarat
Gujarat High Court · (1982) CriLJ 1687 : (1982) 1 GLR 646
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 34, 366, 420
COURT ARCHIVE
Gujarat High Court judgments, 1981
260 judgments · page 2 of 13
High Courts03 Nov 1981
Lallubhai Chhotabhai by Lrs. and Others Vs Vithalbhai Parshottambhai
Gujarat High Court · AIR 1982 Guj 222 : (1982) GLH 280
Succession Act, 1925 — Section 102, 138, 2, 222, 232
High Courts02 Nov 1981
Imambhai Gulamhusein Shaikh Vs Regional Provident Fund Commissioner
Gujarat High Court · (1982) GLH 297 : (1982) 1 GLR 581
Constitution of India, 1950 — Article 226, 226, 227, 227Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2(h)
High Courts23 Oct 1981
Siddharth Mohanlal Sharma Vs South Gujarat University
Gujarat High Court · (1982) GLH 648 : (1982) 1 GLR 233
Constitution of India, 1950 — Article 12, 14Evidence Act, 1872 — Section 73National Insurance (Industrial Injuries) Act, 1946 — Section 47
High Courts22 Oct 1981
State of Gujarat Vs Bhand Jusub Mamad
Gujarat High Court · (1982) CriLJ 1691 : (1982) GLH 320 : (1982) 1 GLR 651
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts19 Oct 1981
Arvind Boards and Paper Products Ltd. Vs Commissioner of Income Tax, Gujarat-IV
Gujarat High Court · (1982) 28 CTR 322 : (1982) 137 ITR 635
Income Tax Act, 1961 — Section 80, 80B(7), 80E
High Courts19 Oct 1981
ARVIND BOARDS and PAPER PRODUCTS LTD Vs COMMISSIONER OF Income Tax, GUJARAT-IV.
Gujarat High Court · (1982) 28 CTR 322 : (1982) 137 ITR 635
Income Tax Act, 1961 — Section 80I, 80IIndustries (Development and Regulation) Act, 1951 — Section 10
High Courts19 Oct 1981
The State of Gujarat Vs Ilac Ltd.
Gujarat High Court · (1982) 50 STC 24
Bombay Sales Tax Act, 1959 — Section 11(1), 11(2), 20, 37, 37(1)
High Courts15 Oct 1981
Job Hamington Vs Commissioner of police and Others
Gujarat High Court · (1981) 10 GUJ CK 0012
National Security Act, 1980 — Section 10, 12, 3
High Courts14 Oct 1981
Vithaldas and Co. Vs The State of Gujarat
Gujarat High Court · (1982) 49 STC 227
Central Sales Tax Act, 1956 — Section 10, 6, 8(2), 9, 9(1)Gujarat Sales Tax Act, 1969 — Section 5(3), 66, 66(2), 69, 69(1)
High Courts14 Oct 1981
Commissioner of Income Tax Vs C.D. Karaka
Gujarat High Court · (1983) 13 TAXMAN 1
Income Tax Act, 1961 — Section 271(1)(c)
High Courts13 Oct 1981
Natverlal Jekisandas Vs Bai Girja and Another
Gujarat High Court · (1982) 2 GLR 90
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125, 125(4), 125(4)
High Courts13 Oct 1981
Bachubhai Mansukhbhai Bhavsar Vs Commissioner of Police Ahmedabad City and Others
Gujarat High Court · (1982) CriLJ 512 : (1982) GLH 46 : (1981) GLR 1204
Bombay Police Act, 1951 — Section 135National Security Act, 1980 — Section 3Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 153
High Courts07 Oct 1981
K. Patel and Co. Vs Shah Maheshkumar Ratilal, A Firm
Gujarat High Court · (1982) GLH 98 : (1982) 1 GLR 283
Civil Procedure Code, 1908 (CPC) — Section 115, 115
High Courts07 Oct 1981
Maganbhai Madhabhai Vs Ambalal Bhikhabhai Patel
Gujarat High Court · AIR 1982 Guj 129 : (1982) GLH 178 : (1982) 1 GLR 746
Bombay Public Trusts Act, 1950 — Section 17, 22, 56A, 80Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1
High Courts01 Oct 1981
Mer Malde Karna Vs District Magistrate and Others
Gujarat High Court · (1982) CriLJ 2271 : (1982) GLH 514 : (1981) GLR 1201
Arms Act, 1959 — Section 25National Security Act, 1980 — Section 3Penal Code, 1860 (IPC) — Section 307, 427, 447
High Courts30 Sept 1981
Malhotra Iron and Steel Industries, Ahmedabad Vs M.M. Gupta and Another
Gujarat High Court · (1988) 33 ELT 344 : (1982) GLH 219 : (1982) 1 GLR 738
Central Excise Rules, 1944 — Rule 8(1), 9(2)
High Courts23 Sept 1981
The State of Gujarat Vs Push Colour and Chemical Co.
Gujarat High Court · (1982) 49 STC 158
Central Sales Tax Act, 1956 — Section 8(3)Gujarat Sales Tax Act, 1969 — Section 2(16), 69(1), 7
High Courts22 Sept 1981
The State of Gujarat Vs Oil and Natural Gas Commission
Gujarat High Court · (1982) 49 STC 310
Bombay Sales Tax Act, 1959 — Section 2(17), 61Central Sales Tax Act, 1956 — Section 10, 10A, 8(3)
High Courts22 Sept 1981
Commissioner of Income Tax Vs Siddharth J. Desai
Gujarat High Court · (1982) 10 TAXMAN 1
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 63, 65Income Tax Act, 1961 — Section 2(14), 2(24), 4, 45, 53Wealth Tax Act, 1957 — Section 2(e)(c)