High Courts02 Jan 2024Allowed
Amit Ratilal Gokani Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0001
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 107, 306
COURT ARCHIVE
Gujarat High Court judgments, 2024
932 judgments · page 47 of 47
High Courts01 Jan 2024Allowed
Kanji @ Bhuriyo Mohan Gohil (Koli) Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0014
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65AE, 81, 83, 98(2), 116(B)Indian Penal Code, 1860 — Section 120(B), 420, 465, 468, 471
High Courts01 Jan 2024Allowed
Ashok @ Nikunj @ Niklo @ Mitesh Ramjibhai Beldar (OD) Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0013
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 379(A)(3)
High Courts01 Jan 2024Allowed
Ibrahim @ Arif Noormohammad Kureshi Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0012
Code Of Criminal Procedure, 1973 — Section 439Gujarat Animal Preservation (Amendment) Act, 2011 — Section 6(B), 8(4)
High Courts01 Jan 2024Allowed
Mayur Rameshbhai Parmar Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0011
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 366, 376(2)(n)Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 5(L), 6
High Courts01 Jan 2024Allowed
Aryan Arvind Varma Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0010
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 392, 394, 397, 427, 504Gujarat Police Act, 1951 — Section 135(1)
High Courts01 Jan 2024Allowed
Bhajnaram Arjunram Bisnoi Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0009
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 98(2)
High Courts01 Jan 2024Allowed
Samirkhan Badruddinkhan Pathan Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0008
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 420, 506(2), 507
High Courts01 Jan 2024Allowed
Mohammad Zakariya Gulam Kapadiya Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0007
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 409, 420
High Courts01 Jan 2024Allowed
Subhash Videshi Raut Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0006
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(B)(2)(C), 22(C), 29
High Courts01 Jan 2024Allowed
Jayrajsinh Narendrasinh Chudashma Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0005
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 306, 354(A), 363, 366, 506(2)Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 8, 12, 17
High Courts01 Jan 2024Allowed
Shambhuram S/O Rajuram Daluram Jat Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0004
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 8(c), 15(c), 29