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Gujarat High Court judgments, 2024

932 judgments · page 46 of 47

High Courts05 Jan 2024Dismissed

Imtiyaz @ Lala Firoz Malek Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0021

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 22(C), 29, 37
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High Courts04 Jan 2024Allowed

Rahulbhai Rameshbhai Parmar Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0035

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(J)(N)Protection Of Children From Sexual Offences Act, 2012 — Section 5(L), 6, 12
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High Courts04 Jan 2024Allowed

Minesh Manharbhai Rathod Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0034

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 307, 323, 324, 427, 450, 452, 504, 506(2)Gujarat Police Act, 1951 — Section 135
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High Courts03 Jan 2024Allowed

Anilbhai Govindbhai Thakor Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0026

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(J)(N)Protection Of Children From Sexual Offences Act, 2012 — Section 3(A), 4, 5(L), 6, 12
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