High Courts16 Jan 2024Allowed
Balvirsing Mohanram Loparam Jat Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0065
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(e), 81, 98(2), 116(B)
COURT ARCHIVE
Gujarat High Court judgments, 2024
932 judgments · page 44 of 47
High Courts15 Jan 2024Dismissed
State Of Gujarat Vs Roshanaara Gulammurtaza Mola
Gujarat High Court · (2024) 01 GUJ CK 0079
Code Of Criminal Procedure, 1973 — Section 439(2)
High Courts15 Jan 2024Allowed
Kishansinh Jaysinh Manuji Dodiya Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0078
Code Of Criminal Procedure, 1973 — Section 439
High Courts15 Jan 2024Allowed
Bhaveshbhai Pragjibhai Baravaliya Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0077
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 107, 306Negotiable Instruments Act, 1881 — Section 138
High Courts15 Jan 2024Allowed
Jigar @ Dholo Satishbhai Patel Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0076
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 394Arms Act, 1959 — Section 25(1)(1a)
High Courts15 Jan 2024Allowed
Hareshbhai @ Haribhai Jethabhai Parmar Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0075
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 295(A)Gujarat Animal Preservation Act, 1954 — Section 6(B), 8
High Courts15 Jan 2024Allowed
Dipakbhai Kanjibhai Anjara Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0074
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 409, 420, 506(2)Gujarat Protection Of Interest Of Depositors Act, 2003 — Section 3
High Courts15 Jan 2024Allowed
Dipakbhai Rajeshbhai @ Rajubhai Budhdhdev Jate Luvana Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0073
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 326, 504, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts12 Jan 2024Allowed
Rizavan Abdulrahim Bhura Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0064
Code Of Criminal Procedure, 1973 — Section 439Prevention Of Corruption Act, 1988 — Section 7(a), 7A, 12, 13(2)
High Courts12 Jan 2024Allowed
Thakursingh Bhairusingh Rawat Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0063
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 114, 120(B), 394Gujarat Police Act, 1951 — Section 135
High Courts12 Jan 2024Allowed
Vajud Usman Shaikh Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0062
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 328, 379
High Courts12 Jan 2024Allowed
Sohel S/O Saukat Alam Saiyed (Kadri) Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0061
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 21(c), 29
High Courts12 Jan 2024Allowed
Gopalbhai Punambhai @ Kantibhai Bhoi Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0060
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 3a, 4, 5(L), 18
High Courts11 Jan 2024Allowed
Natubhai Jodhabhai Baraiya Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0054
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts11 Jan 2024Allowed
Parmar Vijaysinh Pravinsinh Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0053
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts11 Jan 2024Allowed
Jitu Madhubhai Bhalala Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0052
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts11 Jan 2024Allowed
Rishabh Trilok Chandra Jain Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0051
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts11 Jan 2024Allowed
Santosh W/O Somveer Poonia Thro Poa Somveer Krishna Poonia Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0050
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts11 Jan 2024Allowed
Bharatbhai Tejabhai Bharwad Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0049
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts10 Jan 2024Allowed
Ramju Sidhik Hajam Vs State Of Gujarat
Gujarat High Court · (2024) 01 GUJ CK 0059
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20(b)(2), 29, 37