COURT ARCHIVE

Gujarat High Court judgments, 2024

932 judgments · page 42 of 47

High Courts25 Jan 2024Allowed

Gaurav Ashokkumar Kulsing Chamar (Meghwad) Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0116

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(b), 392, 397Arms Act, 1959 — Section 25(1B)

High Courts25 Jan 2024Allowed

Ratilal Dahyabhai Salat Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0115

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 302, 323, 452

High Courts25 Jan 2024Allowed

Dipen Nileshbhai Desai Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0114

Code Of Criminal Procedure, 1973 — Section 439

High Courts25 Jan 2024Allowed

Satyapalbhai Thakraram Bishnoi Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0112

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482

High Courts24 Jan 2024Allowed

Prashant Gunvant Bhadarka Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0108

Code Of Criminal Procedure, 1973 — Section 164, 439

High Courts24 Jan 2024Allowed

Sunilbhai Zhamubhai Halpati Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0107

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a)(e), 81, 98(2), 116(B)

High Courts24 Jan 2024Allowed

Pravin Mansing Panda Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0106

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 366, 376(2)(n), 506(2)

High Courts24 Jan 2024Allowed

Purakhsingh Sujansingh Rajpurohit Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0101

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482

High Courts24 Jan 2024Allowed

Sindhal Dayabhai Hirabhai Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0100

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482

High Courts23 Jan 2024Allowed

Jaydipbhai Jujarabhai Pagi (Thakor) Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0105

Code Of Criminal Procedure, 1973 — Section 164, 438, 482Indian Penal Code, 1860 — Section 34, 149, 375, 376

High Courts23 Jan 2024Allowed

Maheshbhai Velabhai Mundhva Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0104

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 386, 504, 506(2)Gujarut Money Lenders Act, 2011 — Section 5, 40, 42

High Courts23 Jan 2024Allowed

Ibrahim Umarbhai Lakha Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0103

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20(b)(2), 29, 37

High Courts23 Jan 2024Allowed

Lakhanbhai Bhurabhai Parmar Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0102

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(E)(A), 81, 98(2), 116B

High Courts22 Jan 2024Allowed/Disposed Of

Bharatkumar Mohanbhai Desai Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0099

Constitution Of India, 1950 — Article 14

High Courts22 Jan 2024Allowed/Disposed Of

Dahyabhai Laljibhai Parmar Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0098

Constitution Of India, 1950 — Article 14

High Courts22 Jan 2024Allowed/Disposed Of

Ramanbhai Gokaldas Patel Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0097

Constitution Of India, 1950 — Article 14

High Courts22 Jan 2024Allowed/Disposed Of

Kantibhai Okhabhai Rathod Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0096

Constitution Of India, 1950 — Article 14

High Courts22 Jan 2024Allowed

Khemchandbhai Govindbhai Parmar Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0095

Constitution Of India, 1950 — Article 14

High Courts19 Jan 2024Allowed

Abdulkhan Sahebkhan Pathan Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0094

Code Of Criminal Procedure, 1973 — Section 439Gujarat Animal Preservation Act, 1954 — Section 5, 6(B), 8(2), 8(4)Indian Penal Code, 1860 — Section 429

High Courts19 Jan 2024Allowed

Akshaykumar Jaydeepbhai Parmar Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0093

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a)(e), 81, 83, 98(2), 116B