COURT ARCHIVE

Gujarat High Court judgments, 2024

932 judgments · page 41 of 47

High Courts01 Feb 2024Allowed

Abdulbhai Tamashibhai Bukera (Sandhi) Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0002

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 201, 323, 364(A)Gujarat Police Act, 1951 — Section 135

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High Courts01 Feb 2024Allowed

Ejaj Farukbhai Baloch Vs State Of Gujarat

Gujarat High Court · (2024) 02 GUJ CK 0001

Code Of Criminal Procedure, 1973 — Section 439Gujarat Control Of Terrorism And Organised Crime Act, 2015 — Section 3(2), 3(4)

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High Courts31 Jan 2024Allowed

Pravin Vilas Patil Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0131

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482

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High Courts31 Jan 2024Allowed

Jeevraj Kanaiyalal Asari Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0130

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482

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High Courts31 Jan 2024Allowed

Jan Mohammad Suleman Teli Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0129

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482

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High Courts31 Jan 2024Dismissed

Premjibhai Nanjibhai Dafda Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0128

Code Of Criminal Procedure, 1973 — Section 439(2)Indian Penal Code, 1860 — Section 302

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High Courts31 Jan 2024Dismissed

Mahendrabhai Pujyabhai Patel Thro Bipinbhai Pujyabhai Patel Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0127

Code Of Criminal Procedure, 1973 — Section 439(2)Indian Penal Code, 1860 — Section 120(B), 465, 467, 468, 471

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High Courts31 Jan 2024Allowed

Fatmabibi Sajid Bhai Saiyad Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0126

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482

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High Courts30 Jan 2024Allowed

Sohel @ Lala S/O Sattar @ Sheru Shaikh Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0125

Code Of Criminal Procedure, 1973 — Section 439Arms Act, 1959 — Section 25(1B)a, 29Gujarat Police Act, 1951 — Section 135(1)

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High Courts30 Jan 2024Allowed

Kasturaram Jivaramji Chaudhari Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0124

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 394Gujarat Police Act, 1951 — Section 135

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High Courts30 Jan 2024Allowed

Sevalabhai Aliyabhai Rathva Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0113

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482

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High Courts30 Jan 2024Allowed

Milap Pravinkumar Chandulal Akhani (Prajajan) Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0111

Code Of Criminal Procedure, 1973 — Section 439Prevention Of Corruption Act, 1988 — Section 7, 7a, 12, 13(1)(a), 13(2)

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High Courts30 Jan 2024Allowed

Atmiya Bhupendrabhai Patel Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0110

Code Of Criminal Procedure, 1973 — Section 439Immoral Traffic (Prevention) Act, 1956 — Section 3, 4, 5, 9

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High Courts30 Jan 2024Allowed

Mahesh @ Manish Rajeshbhai Padhiyar Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0109

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 306, 323, 506(2)

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High Courts29 Jan 2024Allowed