COURT ARCHIVE

Gujarat High Court judgments, 2024

932 judgments · page 43 of 47

High Courts19 Jan 2024Allowed

Subhash Videshi Raut Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0092

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20(B), 29, 37

High Courts19 Jan 2024Allowed

Manishgiri Mangalgar Gunsai Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0091

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a)(e), 81, 116B

High Courts19 Jan 2024Allowed

Pruthvi @ Shambhu Dharmendrabhai Patel Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0090

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 395, 397, 440Gujarat Police Act, 1951 — Section 135(1)

High Courts19 Jan 2024Allowed

Nipaben Vikasbhai Sorathiya Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0089

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 406, 420, 465, 468, 471

High Courts18 Jan 2024Allowed

Rabari Kanubhai Gagabhai Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0088

Code Of Criminal Procedure, 1973 — Section 439

High Courts18 Jan 2024Allowed

Najimkhan Kadar Khan Pathan Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0087

Code Of Criminal Procedure, 1973 — Section 439

High Courts18 Jan 2024Allowed

Mahendrasinh Ratubha Jethwa Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0086

Code Of Criminal Procedure, 1973 — Section 439

High Courts18 Jan 2024Allowed

Arvindbhai Babubhai Ramoliya Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0085

Code Of Criminal Procedure, 1973 — Section 438

High Courts17 Jan 2024Allowed

Jayantibhai Sursangbhai Solanki Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0072

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 14A, 18, 18ACode Of Criminal Procedure, 1973 — Section 438

High Courts17 Jan 2024Allowed

Vijay Lalbabu @ Ramlal Patwa Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0071

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 114, 120(b), 393, 394, 397, 540Gujarat Police Act, 1951 — Section 135(1)

High Courts17 Jan 2024Allowed

Dilipbhai @ Dilabhai Sondabhai Jograna Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0070

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 201, 302, 323, 326, 504, 506(2)Gujarat Police Act, 1951 — Section 135

High Courts17 Jan 2024Allowed

Bhaveshbhai Jivanbhai Vaniya Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0069

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(2)(n), 506(2)

High Courts17 Jan 2024Allowed

Shelabhai Punjabhai Bhuva (Bharvad) Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0068

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 201, 302, 304

High Courts17 Jan 2024Allowed

Sevraj @ Shivrajbhai Dharkabhai Palas Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0067

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 395, 397, 412Gujarat Control Of Terrorism And Organised Crime Act, 2015 — Section 2(1)(1), 2(1)(2), 3(1)(2), 3(2), 3(3), 3(4)

High Courts16 Jan 2024Allowed

Jitendrabhai @ Jitu Prabhatbhai Desai Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0084

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 302, 323, 324, 504, 506(2)

High Courts16 Jan 2024Allowed

Dhiraj Premjibhai Gheda (Maheshwari) Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0083

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a)(e), 81, 98(2), 116(b)

High Courts16 Jan 2024Allowed

Zala Kaushikji Rameshji @ Ramaji Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0082

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363Protection Of Children From Sexual Offences Act, 2012 — Section 4, 5(L), 6, 7

High Courts16 Jan 2024Allowed

Devsibhai Ranmalbhai Makvana Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0081

Code Of Criminal Procedure, 1973 — Section 439Gujarat Land Grabbing (Prohibition) Act, 2020 — Section 3, 4(1), 4(2), 4(3)

High Courts16 Jan 2024Allowed

Sadik Mahamadhussain Sumra Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0080

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 22(B), 29

High Courts16 Jan 2024Allowed

Balubhai Bhulabhai Baria Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0066

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 302Gujarat Police Act, 1951 — Section 135