COURT ARCHIVE

Gujarat High Court judgments, 2024

932 judgments · page 45 of 47

High Courts10 Jan 2024Allowed

Sanjay Chandansinh Pal (Bhedi Yadav) Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0058

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n), 376(3)Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 6

High Courts10 Jan 2024Allowed

Rajan Lalbabu Gupta Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0057

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 306, 498ADowry Prohibition Act, 1961 — Section 3, 7

High Courts10 Jan 2024Allowed

Manglubhai @ Budhabhai Shantubhai Khachar Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0056

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 307, 324, 504, 506(2)Gujarat Police Act, 1951 — Section 135

High Courts10 Jan 2024Allowed

Manojkumar Shyamsundar Jayswal Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0055

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C ), 20(B)(2)(c), 29, 37

High Courts09 Jan 2024Allowed

Aashishkumar Dhirajlal Gohil Vs Pareshbhai Bharatbhai Sarvaiya

Gujarat High Court · (2024) 01 GUJ CK 0048

Limitation Act, 1963 — Section 5

High Courts09 Jan 2024Allowed

Reliance General Insurance Co. Ltd Vs Dineshbhai Ramjibhai Parmar

Gujarat High Court · (2024) 01 GUJ CK 0047

Limitation Act, 1963 — Section 5

High Courts09 Jan 2024Allowed

Pathubha Velubha Jadeja Vs Jai Singh Amilal

Gujarat High Court · (2024) 01 GUJ CK 0046

Limitation Act, 1963 — Section 5

High Courts09 Jan 2024Allowed

Salmaben Rajaksha @ Rajakbhai Fakir (Samadar) Vs Tejaram Khichad

Gujarat High Court · (2024) 01 GUJ CK 0045

Limitation Act, 1963 — Section 5

High Courts09 Jan 2024Allowed

Zuleskhaben Kalubhai Shaikh Vs Maheshbhai Ramsingbhai Rathva

Gujarat High Court · (2024) 01 GUJ CK 0044

Limitation Act, 1963 — Section 5

High Courts09 Jan 2024Allowed

Malikhansinh Sobransinh Yadav Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0043

Code Of Criminal Procedure, 1973 — Section 439

High Courts08 Jan 2024Allowed

Asad Shakir Rangooni Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0042

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 22(C), 29

High Courts08 Jan 2024Allowed

Kishorbhai Dilipbhai Parekh @ Kishorbhai Vitthalbhai Vasava Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0041

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 306, 323, 498A

High Courts08 Jan 2024Allowed

Udaykumar Darogaprasad Yadav Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0040

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 306, 495, 498A

High Courts08 Jan 2024Allowed

Ashokbhai Nanubhai Patel Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0039

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 304

High Courts08 Jan 2024Allowed

Lavkumar Dineshbhai Agravat Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0038

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 306, 386, 506(2)Gujarut Money Lenders Act, 2011 — Section 5, 40, 42

High Courts08 Jan 2024Allowed

Sarik Mohammad Juned Ansari Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0037

Code Of Criminal Procedure, 1973 — Section 439

High Courts05 Jan 2024Allowed

Isha Osman Kumbhar Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0025

High Courts05 Jan 2024Allowed

Mukesh @ Chamdo Shivajibhai Kanle Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0024

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 143, 144, 147, 148, 201, 302, 323Gujarat Police Act, 1951 — Section 135

High Courts05 Jan 2024Allowed

Vipulbhai Prabhatbhai Desai Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0023

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 302, 326, 323, 324, 506(2)

High Courts05 Jan 2024Partly Allowed

Samir @ Banti Ashokbhai Pandya Thro Dhara Samir Pandya Vs State Of Gujarat

Gujarat High Court · (2024) 01 GUJ CK 0022