High Courts07 Feb 2024Allowed
Raju Laxman Ninoma Vs State Of Gujarat
Gujarat High Court · (2024) 02 GUJ CK 0024
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
COURT ARCHIVE
Gujarat High Court judgments, 2024
932 judgments · page 40 of 47
High Courts06 Feb 2024Allowed
Dhruvkumar Kalpeshbhai Sagar Vs State Of Gujarat
Gujarat High Court · (2024) 02 GUJ CK 0015
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 406, 409, 420Information Technology Act, 2000 — Section 66C
High Courts06 Feb 2024Allowed
Hiteshbhai Amarshibhai Lalukiya Vs State Of Gujarat
Gujarat High Court · (2024) 02 GUJ CK 0014
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a)(e), 67(A), 81, 83, 116(B)Indian Penal Code, 1860 — Section 272, 273, 406, 468, 471
High Courts06 Feb 2024Allowed
Savitaben Dalpatbhai Patel Vs State Of Gujarat
Gujarat High Court · (2024) 02 GUJ CK 0013
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 306, 323, 504, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts06 Feb 2024Allowed
Naina Mohan Ram Vs State Of Gujarat
Gujarat High Court · (2024) 02 GUJ CK 0012
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts06 Feb 2024Allowed
Sindhal Raju Dayabhai Vs State Of Gujarat
Gujarat High Court · (2024) 02 GUJ CK 0011
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts06 Feb 2024Allowed
Vishal Shankarbhai Thakor Vs State Of Gujarat
Gujarat High Court · (2024) 02 GUJ CK 0010
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts05 Feb 2024Allowed
Keval Pravinbhai Khambhayata Vs State Of Gujarat
Gujarat High Court · (2024) 02 GUJ CK 0021
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts05 Feb 2024Allowed
Virsingbhai Singabhai Vasava Vs State Of Gujarat
Gujarat High Court · (2024) 02 GUJ CK 0020
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a), 65(3)
High Courts05 Feb 2024Allowed
Solanki Ranjitbhai Gamnabhai Vs State Of Gujarat
Gujarat High Court · (2024) 02 GUJ CK 0019
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 326Juvenile Justice Act, 2016 — Section 75, 82
High Courts05 Feb 2024Allowed
Rasubhai Kurabhai (Rasubhai Havlabhai @ Savlabhai) Damor Vs State Of Gujarat
Gujarat High Court · (2024) 02 GUJ CK 0018
Code Of Criminal Procedure, 1973 — Section 439
High Courts05 Feb 2024Allowed
Ahemad Raza @ Ayan Jolly Yakin Taili Vs State Of Gujarat
Gujarat High Court · (2024) 02 GUJ CK 0017
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379(A)(3)
High Courts05 Feb 2024Allowed
Bannaram @ Bhannaram Bhavarram Amuram Meghwal Vs State Of Gujarat
Gujarat High Court · (2024) 02 GUJ CK 0016
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 83
High Courts02 Feb 2024Allowed
Ramesh Gulaba Ram Kumar Vs State Of Gujarat
Gujarat High Court · (2024) 02 GUJ CK 0009
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts02 Feb 2024Allowed
Asfak Asraf Mansuri Vs State Of Gujarat
Gujarat High Court · (2024) 02 GUJ CK 0008
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts02 Feb 2024Allowed
Chena Ram Raghu Ram Vs State Of Gujarat
Gujarat High Court · (2024) 02 GUJ CK 0007
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts02 Feb 2024Allowed
Ashokbhai Odhavjibhai Vahanka Vs State Of Gujarat
Gujarat High Court · (2024) 02 GUJ CK 0006
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts02 Feb 2024Allowed
Shanibhai Shantilal Kathevar Vs State Of Gujarat
Gujarat High Court · (2024) 02 GUJ CK 0005
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts01 Feb 2024Allowed
Yogesh Devjibhai Parmar Vs State Of Gujarat
Gujarat High Court · (2024) 02 GUJ CK 0004
Code Of Criminal Procedure, 1973 — Section 439Prevention Of Corruption Act, 1988 — Section 7(a), 13(1)(a), 13(2)
High Courts01 Feb 2024Allowed
OM Sanjaybhai Patil Vs State Of Gujarat
Gujarat High Court · (2024) 02 GUJ CK 0003
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 302Gujarat Police Act, 1951 — Section 135