COURT ARCHIVE

Gujarat High Court judgments, 2024

932 judgments · page 5 of 47

High Courts27 Nov 2024Allowed

Jorjibhai Bhurabhai Makwana Decd.Thro'his Heirs & Ors. Versus Vs Shantilal @ Satishkumar Bhogilal Damor & Ors.

Gujarat High Court · (2024) 11 GUJ CK 0021

Motor Vehicles Act, 1988 — Section 2(14), 147, 147(1), 149(2), 173Motor Vehicles Act, 1939 — Section 95, 95(1)Motor Vehicles Amendment Act of 1994 — Section 46

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High Courts27 Nov 2024Allowed

Mahadev @ Sanjay Foji Tulsiram Laxman (Marathi) Thro Sidam Suraj Mahadev Versus Vs State of Gujarat & Ors.

Gujarat High Court · (2024) 11 GUJ CK 0020

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(4)Prohibition of Dowry Act, 1961 — Section 65(A)(E), 66(1)b, 81, 98(2), 116(b)

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High Courts27 Nov 2024Allowed

State of Gujarat & Anr. Versus Vs Uday Hariom Vyas & Ors.

Gujarat High Court · (2024) 11 GUJ CK 0019

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High Courts26 Nov 2024Allowed

Epigral Limited (Formerly Known as Meghmani Finechem Limited) Versus Vs Apical (Malaysia) Sdn. Bhd.

Gujarat High Court · (2024) 11 GUJ CK 0018

Constitution of India, 1950 — Articles 226, 227Arbitration & Conciliation Act, 1996 — Section 7, 44(1), 44(1)(a), 45, 50(1)(a)Indian Contract Act, 1872 — Section 14, 15, 16, 17, 18, 19, 19A, 20

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High Courts26 Nov 2024Allowed

Dinesh @ Guddu Gopiram Sakhvar Versus Vs State of Gujarat

Gujarat High Court · (2024) 11 GUJ CK 0017

Code of Criminal Procedure, 1973 — Section 162, 164, 174, 207, 209, 313, 374(2)Indian Penal Code, 1860 — Section 302Indian Evidence Act, 1872 — Section 17, 24, 25, 26, 31

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High Courts26 Nov 2024Allowed

Akbarkhan Savjalkhan Pathan Thro Asrafkhan Afjalkhan Pathan Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 11 GUJ CK 0016

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(4)Prohibition of Dowry Act, 1961 — Section 65(A)(E), 66(1)(B), 81, 83, 98(2), 116(B)

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High Courts25 Nov 2024Allowed

Satyam S/o Indrabahadur Singh Throughj Indrabahadur Ramsagar Singh Versus Vs State of Gujarat & Ors.

Gujarat High Court · (2024) 11 GUJ CK 0015

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Bharatiya Nyaya Sanhita, 2023 — Section 54, 304(2)

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High Courts25 Nov 2024Allowed

Bharatbhai Devabhai Kuchadiya Mer Versus Vs Police Commissioner & Ors.

Gujarat High Court · (2024) 11 GUJ CK 0014

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Indian Penal Code, 1860 — Section 114, 120(B), 406, 420Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 54, 61, 316(2), 318(4), 336(3), 337, 340(2)

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High Courts25 Nov 2024Allowed

Jatinkumar @ Pepar S/o Vinodbhai Prajapati Through Jay S/o Vinodbhai Prajapati Versus Vs State of Gujarat & Ors.

Gujarat High Court · (2024) 11 GUJ CK 0013

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Bharatiya Nyaya Sanhita, 2023 — Section 304(2)

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High Courts22 Nov 2024Dismissed

Dr Mayuriben W/o Shaileshbhai Mudhava D/o Maganbhai Luhar Versus Vs Dr. Shaileshbhai Ganeshbhai Mundhava

Gujarat High Court · (2024) 11 GUJ CK 0012

Hindu Marriage Act, 1955 — Section 9, 13, 13(1)Indian Evidence Act, 1872 — Section 56, 57

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High Courts22 Nov 2024Allowed

Mahendra Jamnadas Parekh & Ors. Versus Vs Gujarat Maritime Board & Ors.

Gujarat High Court · (2024) 11 GUJ CK 0011

Industrial Disputes Act, 1947 — Section 25BBombay Civil Services Rules, 1959 — Rule 248

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High Courts21 Nov 2024Allowed

Mohibkhan S/o Mohammadkhan Pathan Thro Ghodawala Sahbaz Abdulmajid Versus Vs State of Gujarat & Ors.

Gujarat High Court · (2024) 11 GUJ CK 0010

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Bharatiya Nyaya Sanhita, 2023 — Section 303(2)

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High Courts19 Nov 2024Allowed

Gopinath Apartment Co Operative Housing Society Limited & Anr. Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 11 GUJ CK 0009

Gujarat Provincial Municipal Corporations Act, 1949 — Section 264, 268Gujarat Ownership Flats Act, 1973 — Section 18, 20, 21, 21(3), 22, 23, 41A, 44, 44(2)Specific Relief Act, 1963 — Section 34

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High Courts19 Nov 2024Allowed

Saleh Mohammad S/O Fakir Mohammad Khanji Thro Abdulrajjak Fakirmohammad Khanji Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 11 GUJ CK 0008

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(ha), 3(1)Bharatiya Nyaya Sanhita, 2023 — Section 75(2), 78(2), 308(6)Information Technology Act, 2000 — Section 67, 67(A)

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High Courts19 Nov 2024Dismissed

Lh Of Late Jashvantbhai Abhesingbhai Vasava & Ors. Versus Vs Jesingbhai Abhesingbhai Vasava & Ors.

Gujarat High Court · (2024) 11 GUJ CK 0007

Bombay Land Revenue Code, 1879 — Section 63(1) , 73, 73AA, 73ABCode of Civil Procedure, 1908 — Section 100Bombay Tenancy and Agricultural Lands Act, 1948 — Section 43, 63

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