High Courts22 Oct 2024Dismissed
United India Ins. Co. Ltd Versus Vs Yakum Alibhai Molvi & Ors.
Gujarat High Court · (2024) 10 GUJ CK 0051
COURT ARCHIVE
Gujarat High Court judgments, 2024
932 judgments · page 7 of 47
High Courts21 Oct 2024Dismissed
Airport Authority Of India Versus Vs M/s. S.S.Enterprise
Gujarat High Court · (2024) 10 GUJ CK 0050
Constitution of India, 1950 — Articles 227Arbitration and Conciliation Act, 1996 — Section 7, 8, 11, 11(6), 11(6A), 16, 24(2), 37, 107(2)Indian Penal Code, 1860 — Section 406, 409, 420
High Courts21 Oct 2024Allowed
I P C L Employee Association (Bhartiya Majdoor Sangh) Versus Vs Reliance Industries Ltd. (Which Was Having Name as That & Anr
Gujarat High Court · (2024) 10 GUJ CK 0049
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2(b), 2(b)(i), 6, 7A, 7B(1)Industrial Disputes Act, 1947 — Section 12(3), 18(3)Constitution of India, 1950 — Articles 226
High Courts14 Oct 2024Dismissed
The State Of Gujarat & Ors. Versus Vs Hussainbhai Satarbhai Meman
Gujarat High Court · (2024) 10 GUJ CK 0048
Saurashtra Gharkhed, Tenancy Settlement and Agriculture Lands Ordinance, 1949 — Section 54, 54(1), 54(1)(c), 75, 75A, 77(1A)(b)Gujarat Land Revenue Code, 1879 — Section 37, 37(1), 211Gujarat Tenancy and Agricultural Lands Act, 1948 — Section 43, 63, 63AD, 63AD(2)(ii), 54, 84C, 89
High Courts14 Oct 2024Dismissed
State Of Gujarat Versus Vs Vaniya Mukeshkumar Jethalal & Ors.
Gujarat High Court · (2024) 10 GUJ CK 0047
Code of Criminal Procedure, 1973 — Section 209, 313, 378, 378(1)(3)Indian Penal Code, 1860 — Section 114, 306, 323, 498AEvidence Act, 1872 — Section 32, 32(1)
High Courts14 Oct 2024Dismissed
New India Assurance Company Limited Versus Vs Ashok Nandumal Hardasani @ Mangalani & Ors
Gujarat High Court · (2024) 10 GUJ CK 0046
Motor Vehicles Act, 1988 — Section 95, 149(2), 166, 170, 173
High Courts14 Oct 2024Partly Allowed
Laxmanbhai Khodabhai Senva Versus Vs State Of Gujarat
Gujarat High Court · (2024) 10 GUJ CK 0045
Code of Criminal Procedure, 1973 — Section 154, 162, 164, 207, 209, 300, 313, 374Indian Penal Code, 1860 — Section 302, 304Evidence Act, 1872 — Section 17, 24, 25, 26, 27, 31
High Courts14 Oct 2024Dismissed
Tejas R Doshi Versus Vs Competent Authority & Anr.
Gujarat High Court · (2024) 10 GUJ CK 0044
Constitution of India, 1950 — Articles 226Provisions of Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 — Section 2, 2(2)(b), 2(2)(e), 3, 3(1)(c), 3(1)(c)(A), 6, 6(1), 7, 8, 10, 11, 12, 18, 19, 19(1)Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts11 Oct 2024Allowed
Mukund Mahendrabhai Makwana Thro Mahendrabhai Haribhai Makwana Versus Vs State Of Gujarat & Ors
Gujarat High Court · (2024) 10 GUJ CK 0043
Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(1), 3(4)Prohibition of Dowry Act, 1961 — Section 65(A)(E), 81, 83, 98(2), 116(b)
High Courts11 Oct 2024Allowed
Riyaz @ Mohsin @ Desi Sarfuddin @ Sabuddin Shaikh Thro Ashma Riyaz Shaikh Versus Vs State Of Gujarat & Ors
Gujarat High Court · (2024) 10 GUJ CK 0042
Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(1), 3(4)Prohibition of Dowry Act, 1961 — Section 66(1)b, 65(A)(E), 81, 116(b)
High Courts11 Oct 2024Allowed
Dineshkumar Kishanram Bishnoi Through Kishana S/O Hara Versus Vs State Of Gujarat & Ors
Gujarat High Court · (2024) 10 GUJ CK 0041
Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(1), 3(4)Prohibition of Dowry Act, 1961 — Section 65(A)(E), 81, 98(2), 116(B)
High Courts10 Oct 2024Disposed off
Hiteshbhai M Thakkar Versus Vs Veljibhai Kakubhai Maheshwari & Ors.
Gujarat High Court · (2024) 10 GUJ CK 0040
Motor Vehicles Act, 1988 — Section 173
High Courts10 Oct 2024Dismissed
Savarkundla Municipality Versus Vs Ambabhai Savjibhsi Kanena & Anr.
Gujarat High Court · (2024) 10 GUJ CK 0039
Industrial Disputes Act 1947 — Section 2(ra), 25T
High Courts10 Oct 2024Dismissed
Savarkundla Municipality Versus Vs Punjabhai Lakhabhai Karet & Anr.
Gujarat High Court · (2024) 10 GUJ CK 0038
Industrial Disputes Act 1947 — Section 2(ra), 25T
High Courts10 Oct 2024Dismissed
Savarkundla Municipality Versus Vs Ishmailbhai Hasambhai Jhankhra & Anr.
Gujarat High Court · (2024) 10 GUJ CK 0037
Industrial Disputes Act 1947 — Section 2(ra), 25T
High Courts10 Oct 2024Allowed
Surat Municipal Corporation Versus Vs The Secretary, Sudhrai Majdoor Union (Lal Vatva)
Gujarat High Court · (2024) 10 GUJ CK 0036
Minimum Wages Act, 1948 — Section 14, 14(1), 22Gujarat Civil Services (Pay) Rules, 2002 — Rule 25
High Courts10 Oct 2024Allowed
Rohit S/O Dipakbhai Varde Through Yenuben Dipakbhai Varde Versus Vs State Of Gujarat & Ors.
Gujarat High Court · (2024) 10 GUJ CK 0035
Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(ha), 3(1)Indian Penal Code, 1860 — Section 354(A)(1), 506(2)Protection from Children from Sexual Offences Act, 2012 — Section 7, 8
High Courts09 Oct 2024Disposed off
Gokalbhai Shankarbhai Versus Vs State Of Gujarat & Anr.
Gujarat High Court · (2024) 10 GUJ CK 0034
Code of Civil Procedure, 1908 — Section 96Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 54
High Courts09 Oct 2024Dismissed
Bharatkumar Bhikhabhai Rabari Versus Vs State Of Gujarat - Through Secretary & Anr.
Gujarat High Court · (2024) 10 GUJ CK 0033
Police Sub Inspector (Unarmed) Rules, 2008 — Rule 4, 10(a)(ii)
High Courts09 Oct 2024Partly Allowed
Jesingbhai Valjibhai Vaniya Versus Vs Chandresh Manilal Chandarana & Anr.
Gujarat High Court · (2024) 10 GUJ CK 0032
Motor Vehicles Act, 1988 — Section 168, 173