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Gujarat High Court judgments, 2024

932 judgments · page 6 of 47

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High Courts07 Nov 2024Partly Allowed

Shobhnaben W/o Harjivan Manjibhai Hadiya Versus Vs State of Gujarat & Anr.

Gujarat High Court · (2024) 11 GUJ CK 0001

National Trust for the Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities" Act, 1999 — Section 15, 16Constitution of India, 1950 — Articles 226
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High Courts30 Oct 2024Allowed

State of Gujarat & Ors. Versus Vs Shalin Mukeshbhai Patel

Gujarat High Court · (2024) 10 GUJ CK 0070

Gujarat Stamp Act, 1958 — Section 2(c), 2(g)(ii), 5, 33, 39(1)(b), 46, 53(1), 57, Article 20, 49(b)Income Tax Act, 1961 — Section 2(31), 80Indian Stamp Act, 1899 — Section 10(2)
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High Courts30 Oct 2024Allowed

Jashvantlal Ambalal Patel & Anr. Versus Vs Kanubhai Babulal Patel

Gujarat High Court · (2024) 10 GUJ CK 0069

Code of Civil Procedure, 1908 — Section 151, 104, Order 6 Rule 17, Order 39 Rule 1 and 2, Order 43, Rule 1
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High Courts30 Oct 2024Allowed

Mafatlal Industries Ltd Thro Ankit Girishkumar Patel Versus Vs Naranbhai Dahyabhai Raval Legal Heirs Of Decd. Dahyabhai Somabhai Raval & Anr.

Gujarat High Court · (2024) 10 GUJ CK 0068

Code of Criminal Procedure, 1973 — Section 313, 313(4), 378, 378(4)Companies Act, 1956 — Section 630, 630(b), 630(1), 630(2)Limitation Act, 1963 — Section 22
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High Courts30 Oct 2024Dismissed

Kakaria Maninagar Nagrik Sahakari Bank Ltd Thro Dhirenbhai Prakashchandra Pandya Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 10 GUJ CK 0067

Negotiable Instruments Act, 1886 — Section 138, 138(b)
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High Courts29 Oct 2024Disposed off

Jayeshkumar Bhagwanbhai Pancholi Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 10 GUJ CK 0066

Gujarat Home Guards Act, 1947 — Section 2, 2(1)(2)
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High Courts29 Oct 2024Partly Allowed

Prernaben @ Purviben Mansukhlal Mehta Decd.Thr'heirs & Ors. Versus Vs Daudkhan Usmankhan Belim & Ors.

Gujarat High Court · (2024) 10 GUJ CK 0065

Motor Vehicles Act, 1988 — Section 140, 166, 166(1), 173Code of Civil Procedure, 1908 — Section 2(11)Fatal Accidents Act, 1855 — Section 1A, 110A, 110B, 110F
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High Courts29 Oct 2024Dismissed

Oriental Insurance Company Versus Vs Shardaben Wd/O Hasmukhbhai Vinubhai Parmar & Ors.

Gujarat High Court · (2024) 10 GUJ CK 0064

Motor Vehicles Act, 1988 — Section 147, 173
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High Courts29 Oct 2024Allowed

Thakorbhai Narottamdas Thakkar Versus Vs State of Gujarat & Ors.

Gujarat High Court · (2024) 10 GUJ CK 0063

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High Courts28 Oct 2024Allowed

Jitendra Dudhnath Pasvan Versus Vs State of Gujarat

Gujarat High Court · (2024) 10 GUJ CK 0062

Code of Criminal Procedure, 1973 — Section 161, 313, 374Indian Penal Code, 1860 — Section 201, 300, 302Gujarat Police Act, 1951 — Section 135
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High Courts28 Oct 2024Dismissed

Javedbhai @ Javedkhan Babubhai Saiyad & Ors. Versus Vs Sikandarali Kasamali Kureshi & Anr.

Gujarat High Court · (2024) 10 GUJ CK 0061

Code of Civil Procedure, 1908 — Order 41, Rule 27Constitution of India, 1950 — Articles 227
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High Courts25 Oct 2024Partly Allowed

Vipul Karamshibhai Bhuva Versus Vs Bhupatbhai Labhubhai Parvadia & Anr.

Gujarat High Court · (2024) 10 GUJ CK 0060

Motor Vehicles Act, 1988 — Section 173
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High Courts25 Oct 2024Allowed

Sanjiv @ Chanchal S/O Surendra Bahadursinh Thro Pooja Sanjiv Singh Rajput Versus Vs State Of Gujarat & Ors.

Gujarat High Court · (2024) 10 GUJ CK 0059

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(g), 3(1)Immoral Traffic (Prevention) Act, 1956 — Section 3, 4, 5, 7Indian Penal Code, 1860 — Section 370(A)(2)
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High Courts24 Oct 2024Allowed

Gujarat Rajya Gram Sevak Mahamandal & Ors. Versus Vs State Of Gujarat & Anr.

Gujarat High Court · (2024) 10 GUJ CK 0058

Gujarat Civil Services (Revision of Pay) Rules, 1998 — Rule 11Constitution of India, 1950 — Articles 14, 16
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High Courts24 Oct 2024Allowed

Sahil S/o Mukhtar Ansari Thro Ansari Noor Alam Moieenudeen Versus Vs State of Gujarat & Ors.

Gujarat High Court · (2024) 10 GUJ CK 0057

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(c), 2(b), 3, 3(1), 3(4)Bharatiya Nyaya Sanhita, 2023 — Section 54, 303(2), 304(2)
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High Courts24 Oct 2024Dismissed

Surat Municipal Corporation Thro Sanitory Inspector Versus Vs Sayed Abdul Kureshi & Anr.

Gujarat High Court · (2024) 10 GUJ CK 0056

Code of Criminal Procedure, 1973 — Section 204, 207, 378Bombay Provincial Municipal Corporation Act, 1949 — Section 381, 382, 392(1)(A)
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High Courts24 Oct 2024Allowed

The Work Assistant Association, Pwd Road And Building Department Versus Vs State of Gujarat & Anr.

Gujarat High Court · (2024) 10 GUJ CK 0055

Constitution of India, 1950 — Articles 226
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High Courts23 Oct 2024Dismissed

The State of Gujarat Versus Vs Damayantiben W/O. Vinubhai Vanand & Anr.

Gujarat High Court · (2024) 10 GUJ CK 0054

Code of Criminal Procedure, 1973 — Section 209, 378, 378(1)(3)Indian Penal Code, 1860 — Section 107, 114, 306, 498AProhibition of Dowry Act, 1961 — Section 3(1)(7), 4
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High Courts22 Oct 2024Dismissed

The State Of Gujarat Versus Vs Rameshsing Shambhusinh Kurmi & Ors.

Gujarat High Court · (2024) 10 GUJ CK 0053

Code of Criminal Procedure, 1973 — Section 157, 313, 377Indian Penal Code, 1860 — Section 33, 114, 342, 363, 366, 376
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High Courts22 Oct 2024Allowed

O L Of Aryoday Spg. And Wvg. Mills Co. Ltd. Versus Vs The Manger, State Bank Of India & Ors.

Gujarat High Court · (2024) 10 GUJ CK 0052

Companies Act 1956 — Section 52, 425, 457, 457(1)(c), 547(1)(c), 560Company Court Rules, 1972 — Rule 272Insolvency & Bankruptcy Code, 2016 — Section 35
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