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Gujarat High Court judgments, 2024

932 judgments · page 2 of 47

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High Courts19 Dec 2024Dismissed

Lh Of Decd. Kasam Musa Makvana Decd. Suleman Kasam Makvana (Decd) & Ors. Versus Vs Decd Mariyam Kasam Makvana W/o Abdulla Musa Hamirka, Decd Aaisha Abdulla Hamirkha W/o Ibrahim Haji & Ors.

Gujarat High Court · (2024) 12 GUJ CK 0044

Code of Civil Procedure, 1908 — Section 115, Order 7, Rule 11, Order 7, Rule 11(d)Bombay Land Revenue Code, 1879 — Section 135(L)Limitation Act, 1963 — Section 3
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High Courts18 Dec 2024Allowed

Valan Social Welfare Charitable Trust & Anr. Versus Vs Union of India & Ors.

Gujarat High Court · (2024) 12 GUJ CK 0043

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High Courts18 Dec 2024Dismissed

New India Assurance Company Limited Versus Vs Harjibhai Indubhai Mudhva & Ors.

Gujarat High Court · (2024) 12 GUJ CK 0042

Motor Vehicles Act, 1988 — Section 147(1), 147(1)(b)(i), 166, 173
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High Courts18 Dec 2024Dismissed

Shri Atul Kantilal Mehta & Ors. Versus Vs The Municipal Commissioner & Anr.

Gujarat High Court · (2024) 12 GUJ CK 0041

Gujarat Regularization of Unauthorized Development Act, 2022 — Section 5, 6, 8, 8(2), 8(2)(f)Gujarat Provincial Municipal Corporation Act, 1949 — Section 260(1), 260(2)
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High Courts17 Dec 2024Allowed

Pankaj Krishnadev Mashruwala & Anr. Versus Vs Aswinkumar Natvarlal Jadav

Gujarat High Court · (2024) 12 GUJ CK 0040

Code of Civil Procedure, 1908 — Section 104, 151, Order 39, Rule 1 and 2, Order 43, Rule 1
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High Courts17 Dec 2024Allowed

Mohammed Naushad Saeedmohammed Shaikh Versus Vs State of Gujarat & Anr.

Gujarat High Court · (2024) 12 GUJ CK 0039

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High Courts17 Dec 2024Partly Allowed

The Jetpur Group Vividh Karyakari Seva Sahkari Mandli Ltd. Versus Vs Satpal Dharamdas Patel & Ors

Gujarat High Court · (2024) 12 GUJ CK 0038

Gujarat Co-Operative Societies Act, 1961 — Section 23, 96, 96(b), 145U
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High Courts17 Dec 2024Allowed

Mohan Sundershan Nair & Ors. Versus Vs The State of Gujarat

Gujarat High Court · (2024) 12 GUJ CK 0037

Code of Criminal Procedure, 1973 — Section 161, 313, 374Indian Penal Code, 1860 — Section 147, 148, 149, 323, 427, 436, 506(2)
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High Courts16 Dec 2024Allowed

Positive Point Graphic Process Limited Versus Vs Bharat Sanchar Nigam Limited

Gujarat High Court · (2024) 12 GUJ CK 0036

Code of Civil Procedure, 1908 — Section 80
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High Courts16 Dec 2024Dismissed

Urmila D. Patel Versus Vs State of Gujarat & Ors.

Gujarat High Court · (2024) 12 GUJ CK 0035

Constitution of India, 1950 — Articles 14, 16(1)
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High Courts16 Dec 2024Allowed

Mukeshbhai @ Muku Narayandas Makhijani Thro Dev Mukeshkumar Makhijani Versus Vs State of Gujarat & Ors.

Gujarat High Court · (2024) 12 GUJ CK 0034

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 3, 3(4)Prohibition of Dowry Act, 1961 — Section 65(A)(E), 81, 98(2), 108
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High Courts13 Dec 2024Allowed

Rahul Bharatbhai Rajaram Kumbhar Thro Kaushik Rasikbhai Panchal Versus Vs Commissioner of Police & Ors.

Gujarat High Court · (2024) 12 GUJ CK 0033

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Bharatiya Nyaya Sanhita, 2023 — Section 54, 115(2), 296B, 324(2)Indian Penal Code, 1860 — Section 114, 294(B), 427, 452, 506(2)
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High Courts13 Dec 2024Allowed

Bharatlal @ Bharatbhai S/o Mahajan Patel Thro Kanchan Bharat Patel Versus Vs State of Gujarat & Ors.

Gujarat High Court · (2024) 12 GUJ CK 0032

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Bharatiya Nyaya Sanhita, 2023 — Section 303(2)Indian Penal Code, 1860 — Section 379
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High Courts13 Dec 2024Allowed

Mehul Dipakbhai Chunara Through Shushilaben Dipakbhai Chunara Versus Vs State of Gujarat & Ors.

Gujarat High Court · (2024) 12 GUJ CK 0031

Gujarat Prevention of Anti-Social Activities Act, 1985 — Section 2(b), 2(c), 3, 3(4)Bharatiya Nyaya Sanhita, 2023 — Section 54, 115(2), 118(1), 296(2), 309(6), 351(2)Gujarat Police Act, 1951 — Section 135(1)
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High Courts13 Dec 2024Dismissed

Bajaj Allianz General Insurance Company Limited, Rajkot Versus Vs Sagarbhai Babubhai Bhambhi & Ors.

Gujarat High Court · (2024) 12 GUJ CK 0030

Motor Vehicles Act, 1988 — Section 166, 173
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High Courts11 Dec 2024Dismissed

State of Gujarat Versus Vs Rughnathram Laduji Jivaji Vishnoi (Gila)

Gujarat High Court · (2024) 12 GUJ CK 0029

Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 418Code of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 354D(1)(i)
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High Courts11 Dec 2024Allowed

Ahmedabad Municipal Corporation & Anr. Versus Vs Prajapati Rohit P & Ors.

Gujarat High Court · (2024) 12 GUJ CK 0028

Industrial Disputes Act, 1947 — Section 2(p)Police Act, 1861 — Section 17, 18
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High Courts11 Dec 2024Dismissed

Arjunbhai Kantibhai Nayak Versus Vs State of Gujarat

Gujarat High Court · (2024) 12 GUJ CK 0027

Code of Criminal Procedure, 1973 — Section 313, 374Indian Penal Code, 1860 — Section 302, 363, 366, 376, 504Gujarat Police Act, 1951 — Section 135
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High Courts10 Dec 2024Dismissed

Devshibhai Govindbhai Limbani & Ors. Versus Vs Dhavalbhai Bhogilal Vyas & Ors

Gujarat High Court · (2024) 12 GUJ CK 0025

Code of Civil Procedure, 1908 — Section 9, 115Arbitration & Conciliation Act, 1996 — Section 8, 11, 16Indian Penal Code, 1860 — Section 406
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High Courts09 Dec 2024Partly Allowed

Dipak Chhaganbhai Khimsuriya Versus Vs State of Gujarat

Gujarat High Court · (2024) 12 GUJ CK 0024

Code of Criminal Procedure, 1973 — Section 313, 374Indian Penal Code, 1860 — Section 300, 302, 304, 307, 323, 504
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