High Courts19 Feb 2007
Jayaben Rasikbhai thr'' Poah-Ashokbhai R. Agrawal Vs Torrent Power Aec Ltd. and Others
Gujarat High Court · (2007) 02 GUJ CK 0053
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Gujarat High Court judgments, 2007
695 judgments · page 30 of 35
High Courts15 Feb 2007Allowed
Keshav Punja Patil Vs State of Gujarat
Gujarat High Court · (2007) 02 GUJ CK 0079
Penal Code, 1860 (IPC) — Section 300, 302, 323, 324, 326
High Courts15 Feb 2007Dismissed
Kalpeshkumar Babubhai Patel Vs State of Gujarat and Others
Gujarat High Court · (2007) 115 FLR 170
Constitution of India, 1950 — Article 309
High Courts15 Feb 2007Allowed
State of Gujarat and Another Vs Natverlal Mahjibhai Patel and Another
Gujarat High Court · (2007) 02 GUJ CK 0035
Constitution of India, 1950 — Article 227Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(1), 10(3), 10(5), 11, 20
High Courts15 Feb 2007Allowed
Patel Chunibhai Ranchhoddbhai Vs Joitaram Rambhai Patel and Another
Gujarat High Court · (2007) 02 GUJ CK 0021
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 326, 326(3)Essential Commodities Act, 1955 — Section 3, 7
High Courts15 Feb 2007Dismissed
State of Gujarat Vs Rameshji Vasnaji Bhil (Maji Rana) and Another
Gujarat High Court · (2007) 02 GUJ CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 114, 186, 186, 279, 307
High Courts14 Feb 2007
Shankar @ Shakabhai Maganbhai Raval Vs State of Gujarat
Gujarat High Court · (2007) 3 GLR 2437
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374, 433APenal Code, 1860 (IPC) — Section 122, 323, 354, 363, 366
High Courts14 Feb 2007Allowed
Varshaben Devenedrabhai Patel and Others Vs State of Gujrat and Another
Gujarat High Court · (2007) CriLJ 2877
Criminal Procedure Code, 1973 (CrPC) — Section 482, 500, 506(1)Penal Code, 1860 (IPC) — Section 499
High Courts14 Feb 2007
United India Insurance Co. Ltd. Vs Januben Mavjibhai Sarvaiya and Others
Gujarat High Court · (2007) 02 GUJ CK 0042
Motor Vehicles Act, 1939 — Section 140, 163A, 163A(1), 166, 2(18)
High Courts14 Feb 2007
Mangabhai Pichabhai Vasava and Another Vs State of Gujarat
Gujarat High Court · (2007) 02 GUJ CK 0010
Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 300, 302, 34
High Courts13 Feb 2007Allowed
Amarsinh @ Dipsinh Sursinh Patel Vs State of Gujarat
Gujarat High Court · (2007) 3 GLR 2336
Criminal Procedure Code, 1973 (CrPC) — Section 174, 313, 374(2), 391Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 14, 16, 17, 18, 2Penal Code, 1860 (IPC) — Section 114, 302, 304, 306, 498A
High Courts13 Feb 2007Dismissed
Manoj Valmiki Pande Vs State of Gujarat
Gujarat High Court · (2007) 2 GLR 2245
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 42(1), 42(2), 43
High Courts09 Feb 2007
Tribhovandas A. Singhvi Vs State of Gujarat and Others
Gujarat High Court · (2007) 2 GLR 1720
Gujarat Land Revenue Rules, 1972 — Rule 77
High Courts09 Feb 2007Dismissed
AIA Engineering Pvt. LTD. Vs Bharat Dand and Others
Gujarat High Court · (2007) 02 GUJ CK 0009
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts08 Feb 2007Allowed
Ind Bank Merchant Banking Services Ltd. Vs Orient Resorts (India) Ltd.
Gujarat High Court · (2008) 146 CompCas 15 : (2009) 91 SCL 302
Companies Act, 1956 — Section 434
High Courts08 Feb 2007Dismissed
State of Gujarat Vs Pathan Faridkhan @ Gandabhai Zafarkhan and Another
Gujarat High Court · (2007) 02 GUJ CK 0078
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 29
High Courts08 Feb 2007Dismissed
Hari @ Prakash Ramdas Kolhe Vs State of Gujarat
Gujarat High Court · (2007) 02 GUJ CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts08 Feb 2007Allowed
Kusumben Vipinchandra Shah and Another Vs Arvindbhai Narmadashankar Raval and Others
Gujarat High Court · (2008) ACJ 1335 : AIR 2007 Guj 121
Motor Vehicles Act, 1988 — Section 166, 173
High Courts07 Feb 2007
Dr. Manish C. Dave Vs State of Gujarat and Another
Gujarat High Court · (2008) 1 GLH 475 : (2008) 1 GLR 239
High Courts07 Feb 2007Dismissed
Parbatsang Gulabsang Gadhvi and Another Vs State of Gujarat and Others
Gujarat High Court · (2007) 3 GLR 1937
Constitution of India, 1950 — Article 226, 227Gujarat Agricultural Lands Ceiling Act, 1960 — Section 37