COURT ARCHIVE

Gujarat High Court judgments, 2007

695 judgments · page 28 of 35

High Courts28 Feb 2007Dismissed

Manishbhai Bharatbhai Shah Vs The State of Gujarat and Others

Gujarat High Court · (2008) 1 GLR 392

Bombay Money Lenders Act, 1946 — Section 10, 10(4), 11(2), 2(9), 23Criminal Procedure Code, 1973 (CrPC) — Section 313, 342, 378, 378(4)Evidence Act, 1872 — Section 101

High Courts28 Feb 2007

Vijaykumar Nanubhai Kaniya Vs State of Gujarat and Others

Gujarat High Court · (2007) 02 GUJ CK 0058

Constitution of India, 1950 — Article 226

High Courts28 Feb 2007Dismissed

Kokilaben R. Antharia Vs District Primary Education Officer and Others

Gujarat High Court · (2007) 02 GUJ CK 0057

Constitution of India, 1950 — Article 226

High Courts28 Feb 2007

Rajnikant Desaibhai Patel and Others Vs Competent Authority and Additional Collector and Others

Gujarat High Court · (2007) 02 GUJ CK 0051

Constitution of India, 1950 — Article 226, 227Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(1), 10(3), 10(5), 20, 33

High Courts28 Feb 2007

Inductotherm (India) Pvt. Ltd. (Formerly Inductotherm India) Vs James Kurian Asstt. Commissioner of Income

Gujarat High Court · (2007) 212 CTR 195

Income Tax Act, 1961 — Section 10, 139, 142(1), 143(3), 147

High Courts28 Feb 2007Allowed

State of Gujarat Vs Be-Rojgar A.T.D Union and Another

Gujarat High Court · (2007) 02 GUJ CK 0044

High Courts28 Feb 2007Allowed

Ramanbhai Ramsinhbhai Parmar Vs Mamlatdar (Rural), Anand and Others

Gujarat High Court · (2007) 2 GLR 1789

Bombay Land Revenue Code, 1879 — Section 203, 39AGujarat Panchayats (Amendment) Act, 1993 — Section 267, 267(2), 267(4), 57

High Courts28 Feb 2007

Dalsukhbhai Savjibhai Patel Police Sub Inspector Vs The State of Gujarat

Gujarat High Court · (2007) 02 GUJ CK 0022

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374, 378, 386Motor Vehicles Act, 1988 — Section 177, 192, 66(1)Prevention of Corruption Act, 1988 — Section 13(2), 7

High Courts28 Feb 2007

Kuwarben Valjiben Parmar Vs Patan Municipality

Gujarat High Court · (2007) 02 GUJ CK 0020

Bombay Civil Services Rules, 1959 — Rule 3, 5Constitution of India, 1950 — Article 12, 14, 16, 226, 39Contract Act, 1872 — Section 23

High Courts28 Feb 2007

Bapalal J. Gadhvi Vs State of Gujarat and Another

Gujarat High Court · (2007) 2 GLR 1374

Constitution of India, 1950 — Article 14, 16, 309

High Courts28 Feb 2007Dismissed

State of Gujarat Vs Ramji Govind and Others

Gujarat High Court · (2007) 27 GLH 631

Land Acquisition Act, 1894 — Section 23, 23(1)(a), 23(1A), 23(2), 23(A1)

High Courts27 Feb 2007

Vipulbhai Mansingbhai Chaudhry, Chairman Vs GC Murmu or his successor in the office and Another

Gujarat High Court · (2007) 2 GLR 2204

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2(1), Order 14 Rule 2(2)

High Courts27 Feb 2007Dismissed

Yatin N. Oza Vs State of Gujarat and Others Yatin N. Oza Vs State of Gujarat and Others

Gujarat High Court · (2007) 02 GUJ CK 0072

Arms Act, 1959 — Section 25(1AA), 25(1B)A, 27Constitution of India, 1950 — Article 226Explosives Act, 1884 — Section 9B

High Courts27 Feb 2007Dismissed

State of Gujarat and Another Vs Ambalal Alias Ambubhai Dahyabhai Patel and Another

Gujarat High Court · (2007) 02 GUJ CK 0056

Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 18, 4(1), 54, 5A(2), 6

High Courts27 Feb 2007

The New India Assurance Co. Ltd. Vs Meenaben Pankajkumar Joshi and Others

Gujarat High Court · (2007) 02 GUJ CK 0043

Constitution of India, 1950 — Article 133, 134AMotor Vehicles Act, 1988 — Section 140

High Courts27 Feb 2007Allowed

Soorat Jessomal Khanchandani Vs Gujarat Secondary And Higher Secondary Education Board and Others

Gujarat High Court · (2007) 02 GUJ CK 0037

High Courts27 Feb 2007Dismissed

Special Land Acq. Officer and Another Vs Roshanbhai Chandbhai and Others

Gujarat High Court · (2007) 02 GUJ CK 0027

Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 18, 4(1), 54, 5A(2), 6

High Courts27 Feb 2007Dismissed

The Spl. Land ACQ. Officer and Another Vs Ramjibhai Hirabhai Vankar

Gujarat High Court · (2007) 02 GUJ CK 0026

Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 18, 4(1), 54, 5A(2), 6

High Courts26 Feb 2007Dismissed

National Insurance Co. Ltd. Vs Manubhai Raijibhai Vaghela and Others

Gujarat High Court · (2007) 27 GLH 389

Motor Vehicles Act, 1988 — Section 149, 149(2), 163A

High Courts26 Feb 2007Dismissed

Gitaben P. Shukla Vs State of Guj. and Others

Gujarat High Court · (2007) 02 GUJ CK 0055

Constitution of India, 1950 — Article 226