Constitution of India, 1950 — Article 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 173, 207, 209, 227, 228Penal Code, 1860 (IPC) — Section 409, 464, 465, 471, 477A

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High Courts09 Jan 2007Allowed

Devabhai Bhanabhai through Heir and L.R Premiben and Others Vs Additional Chief Secretary and Others

Gujarat High Court · (2007) 27 GLH 613

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 84CGujarat Land Revenue Rules, 1972 — Rule 108(6)

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High Courts09 Jan 2007Allowed

Janakpuri Co-operative Housingsociety Ltd. Vs State of Gujarat and Others

Gujarat High Court · (2007) 2 GLR 2227

Constitution of India, 1950 — Article 226

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High Courts09 Jan 2007

Special Land Acquisition Officer Vs Hira Hakka and Others

Gujarat High Court · (2007) 01 GUJ CK 0050

Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 18, 4, 4(1), 51A, 54

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High Courts09 Jan 2007

Arunaben Atmaram Dudhrejiya and Others Vs Union of India (UOI) and Others

Gujarat High Court · (2007) 1 GLR 865

Constitution of India, 1950 — Article 14, 16, 162, 226, 309Industrial Disputes Act, 1947 — Section 2

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High Courts09 Jan 2007Dismissed

Mehmoodmiya @ Mulla Vs The State of Gujarat

Gujarat High Court · (2007) 01 GUJ CK 0038

Constitution of India, 1950 — Article 21

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High Courts09 Jan 2007

Mukundlal Trikamlal Patwa Vs State of Gujarat and Others

Gujarat High Court · (2007) 1 GLR 761

Gujarat Town Planning and Urban Development Act, 1976 — Section 70

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High Courts09 Jan 2007Dismissed

Narendrakumar Chandulal Patel Vs State of Gujarat and Others

Gujarat High Court · (2007) 01 GUJ CK 0017

Constitution of India, 1950 — Article 226Gujarat Secondary and Higher Secondary Education Regulations, 1974 — Regulation 9(2)

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High Courts08 Jan 2007

Sudip Tripathi and Another Vs State of Gujarat and Others

Gujarat High Court · (2007) 01 GUJ CK 0032

Constitution of India, 1950 — Article 226Gujarat Panchayat Service (Recruitment of Primary Teachers) Rules, 1970 — Rule 2Gujarat Panchayats Act, 1961 — Section 323

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High Courts08 Jan 2007Allowed

Swastik Industries Pvt. Ltd. Vs State of Gujarat and Others

Gujarat High Court · (2007) 2 GLR 2180

Bombay Cinemas (Regulation) Act, 1953 — Section 8ABombay Cinemas (Regulation) Rules, 1954 — Rule 117, 129, 131, 131(1)Civil Procedure Code, 1908 (CPC) — Section 9

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High Courts08 Jan 2007Dismissed

Spl. Laq Officer Vs Karansang Madhubha and Another

Gujarat High Court · (2007) 01 GUJ CK 0005

Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 18, 4, 4(1), 54, 5A(2)

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High Courts01 Jan 2007Dismissed

Patel Rashmikaben Rajeshkumar Vs Director of Primary Education and Others

Gujarat High Court · (2007) 01 GUJ CK 0020

Constitution of India, 1950 — Article 14

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