High Courts16 Jan 2015Partly Allowed
Dy. Executive Engineer Vs Jashuben Sumabhai Chaudhary
Gujarat High Court · (2015) 145 FLR 492 : (2015) 2 LLJ 710
Industrial Disputes Act, 1947 - Section 17-B, 25-F
COURT ARCHIVE
Gujarat High Court judgments, 2015
954 judgments · page 47 of 48
High Courts16 Jan 2015Allowed
General Works and North Gujarat Bidi Kamdar Union Vs Deputy Commissioner of Labour
Gujarat High Court · (2015) 145 FLR 314 : (2015) 2 LLJ 657
Industrial Disputes Act, 1947 - Section 10, 10(1), 12(4)
High Courts16 Jan 2015
Neo Trust and Others Vs Income Tax Officer
Gujarat High Court · (2015) 275 CTR 270 : (2015) 372 ITR 546
Income Tax Act, 1961 - Section 11, 12, 13, 14, 15
High Courts16 Jan 2015Partly Allowed
Range Forest Officer and Others Vs Chandubhai Govindbhai Chauhan
Gujarat High Court · (2015) 144 FLR 889 : (2015) 1 LLJ 716
Civil Procedure Code, 1908 (CPC) - Section 18Constitution of India, 1950 - Article 227Forest Act, 1927 - Section 4, 5, 8
High Courts16 Jan 2015Dismissed
Gajendrasinh Hemtuji Chavda Vs Peenakunver
Gujarat High Court · AIR 2015 Guj 132 : (2015) 3 DMC 514
Hindu Marriage Act, 1955 - Section 12(1)(a), 13(1)(i-a), 13(1)(i-b)
High Courts16 Jan 2015Dismissed
Rakesh Manekchand Kothari Vs Union of India
Gujarat High Court · (2015) 01 GUJ CK 0010
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 - Section 10, 12Constitution of India, 1950 - Article 13, 14, 19, 21, 22Criminal Procedure Code, 1973 (CrPC) - Section 173(2), 437, 437(1), 465
High Courts16 Jan 2015Dismissed
Omprakash Babulal Agrawal Vs State of Gujarat
Gujarat High Court · (2015) 01 GUJ CK 0009
High Courts15 Jan 2015Dismissed
Union of India Vs Ganpatbhai Narshibhai Parmar
Gujarat High Court · (2015) 2 ACC 498 : (2015) 2 AnWR 435
Railways Act, 1989 - Section 123, 123(c)(2), 124, 124(A)Terrorist and Disruptive Activities (Prevention) Act, 1987 - Section 3
High Courts15 Jan 2015
Commissioner of Income Tax (TDS) Vs Oil and Natural Gas Corpn. Ltd.
Gujarat High Court · (2015) 229 TAXMAN 415
Income Tax Act, 1961 - Section 10, 10(14), 10(14)(i), 115WA, 115WB
High Courts13 Jan 2015
Shiv Enterprises Vs Commissioner of Central Excise and Customs
Gujarat High Court · (2015) 322 ELT 703 : (2015) 50 GST 331
Central Excises and Salt Act, 1944 - Section 35G
High Courts13 Jan 2015
Commissioner of Central Excise and Customs Vs Rivaa Textiles Inds. Ltd.
Gujarat High Court · (2015) 322 ELT 90 : (2015) 50 GST 156
Central Excises and Salt Act, 1944 - Section 11A, 11A(f), 11A(i)
High Courts13 Jan 2015
Commissioner of Central Excise and Customs Vs India Medtronics (P.) Ltd.
Gujarat High Court · (2015) 323 ELT 738 : (2015) 50 GST 151
Central Excises and Salt Act, 1944 - Section 2(f)
High Courts13 Jan 2015
Commissioner of Service Tax Vs Quintiles Technologies Pvt. Ltd.
Gujarat High Court · (2015) 40 STR 237
High Courts12 Jan 2015Dismissed
State of Gujarat and Others Vs Meenaben Dharmendragiri Swami and Others
Gujarat High Court · (2015) LabIC 2446
High Courts12 Jan 2015Partly Allowed
National Insurance Company Ltd. Vs Dineshbhai G. Patel
Gujarat High Court · (2015) 4 ACC 550 : (2015) 2 GLR 1228
High Courts09 Jan 2015
Jyoti Traders Vs State of Gujarat
Gujarat High Court · (2015) 80 VST 210
Gujarat Value Added Tax Act, 2003 - Section 73(4)
High Courts09 Jan 2015
Laljibhai Bhikhabhai Dhaduk Vs Trust of The Temple of Shree Laxminarayan Dev Temple
Gujarat High Court · (2015) 01 GUJ CK 0036
Bombay Public Trusts Act, 1950 - Section 1, 17, 18, 2, 22Constitution of India, 1950 - Article 19(1)(c), 26Registration Act, 1908 - Section 18
High Courts08 Jan 2015
Commissioner of Central Excise Vs Rajsheela Steel Industries
Gujarat High Court · (2015) 50 GST 160
High Courts08 Jan 2015Dismissed
Jasubhai Shivabhai Patel Vs Election Officer of Sabarkantha District Co-operative Milk Producers Union Ltd. and Others
Gujarat High Court · AIR 2015 Guj 38
Constitution of India, 1950 - Article 226
High Courts08 Jan 2015
Gujarat Dairy Development Corporation Ltd. Vs Workmen
Gujarat High Court · (2015) 1 LLJ 667
Constitution of India, 1950 - Article 226, 227