High Courts27 Jan 2015
Commissioner of Income Tax-I Vs Akar Laminators Ltd.
Gujarat High Court · (2015) 01 GUJ CK 0050
COURT ARCHIVE
Gujarat High Court judgments, 2015
954 judgments · page 45 of 48
High Courts27 Jan 2015Dismissed
State of Gujarat Vs Bhanubhai Chandubhai Miyatra
Gujarat High Court · (2015) 01 GUJ CK 0017
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Penal Code, 1860 (IPC) - Section 302, 34Prevention of Corruption Act, 1988 - Section 13, 13(1)(d), 13(2), 2, 7
High Courts27 Jan 2015Dismissed
State of Gujarat Vs Shamjibhai Ashabhai Maheshwari
Gujarat High Court · (2015) 01 GUJ CK 0016
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Penal Code, 1860 (IPC) - Section 161, 165, 302, 34Prevention of Corruption Act, 1988 - Section 13, 2, 5(1)(d), 5(2), 7
High Courts23 Jan 2015
Commissioner of Income Tax-I Vs Cadila Pharmaceuticals Ltd.
Gujarat High Court · (2015) 01 GUJ CK 0053
Income Tax Act, 1961 - Section 115JB, 14A, 32, 35(2AB), 36(1)(iii)
High Courts23 Jan 2015Allowed
Sarfaraz Vs State of Gujarat
Gujarat High Court · (2015) 2 Crimes 382
Arms Act, 1959 - Section 25(1-B)A.B.)Bombay Police Act, 1951 - Section 135Gujarat Police Act, 1951 - Section 135
High Courts23 Jan 2015Allowed
Reliance Jio Infocomm Limited Vs State of Gujarat
Gujarat High Court · (2015) 01 GUJ CK 0020
Constitution of India, 1950 - Article 226
High Courts23 Jan 2015
Commissioner Vs Shyam Builders
Gujarat High Court · (2015) 01 GUJ CK 0018
Central Excises and Salt Act, 1944 - Section 35C(2A)
High Courts22 Jan 2015Dismissed
State of Gujarat Vs Kailas Ukardas Vaishnav and Others
Gujarat High Court · (2015) 3 DMC 177
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Penal Code, 1860 (IPC) - Section 114, 302, 306, 34, 498A
High Courts22 Jan 2015Allowed
Ketanbhai Popatlal Patel Vs State of Gujarat
Gujarat High Court · (2015) CriLJ 2626
Criminal Procedure Code, 1973 (CrPC) - Section 204, 482Penal Code, 1860 (IPC) - Section 405, 406, 420
High Courts22 Jan 2015Allowed
Kaushik Ambalal Oza Vs State of Gujarat
Gujarat High Court · (2015) 2 GLR 1346
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 202, 204Penal Code, 1860 (IPC) - Section 114, 304A, 304-A, 337, 338
High Courts22 Jan 2015Dismissed
Sirajbhai Rasulabhai Vora Vs State of Gujarat
Gujarat High Court · (2015) 01 GUJ CK 0046
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 8Gujarat Municipalities Act, 1963 - Section 73
High Courts22 Jan 2015Dismissed
Essar Steel India Limited Vs Dakshin Gujarat Vij Company Limited
Gujarat High Court · (2015) 01 GUJ CK 0045
Companies Act, 1956 - Section 394Constitution of India, 1950 - Article 12, 14, 226, 227Electricity Act, 2003 - Section 12(6), 125, 126, 126(3), 126(6)
High Courts22 Jan 2015Dismissed
Kelavani Trust Vadodara Vs Bharatiben D. Shah and Others
Gujarat High Court · (2015) 145 FLR 502 : (2015) 1 LLJ 679 : (2015) 3 LLN 690
Electricity Act, 2003 - Section 111, 125, 145Land Acquisition Act, 1894 - Section 11, 18, 18(1), 18(2), 29Limitation Act, 1963 - Section 10, 11, 12, 13, 14
High Courts22 Jan 2015
Kantibhai Devsibhai Patel Vs State of Gujarat
Gujarat High Court · (2015) 2 Crimes 385
Constitution of India, 1950 - Article 22, 22(2)Criminal Procedure (Amendment) Act, 2008 - Section 6Criminal Procedure Code, 1973 (CrPC) - Section 160, 167, 41, 41(1), 41(1)(b)
High Courts21 Jan 2015Allowed
Prafulbhai Manilal Doshi Jain Vs State of Gujarat
Gujarat High Court · (2015) 3 CCR 105
Criminal Procedure Code, 1973 (CrPC) - Section 374Evidence Act, 1872 - Section 32Penal Code, 1860 (IPC) - Section 302
High Courts21 Jan 2015Partly Allowed
Parvatiben Keshavbha Patel Vs State of Gujarat and Others
Gujarat High Court · (2016) GLH 1 201 : (2015) LabIC 2573
Payment of Gratuity Act, 1972 - Section 7(3A)Penal Code, 1860 (IPC) - Section 114, 306, 498A
High Courts21 Jan 2015Dismissed
Anwarhussein Mohammadrafiq Sheikh Vs State of Gujarat and Others
Gujarat High Court · (2015) ALLMR(Cri) 488 : (2015) CriLJ 2704 : (2015) 4 Crimes 363 : (2015) 2 GLR 1794 : (2016) 1 JCC 274 : (2016) 1 RCR(Criminal) 32
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 125Muslim Women (Protection of Rights on Divorce) Act, 1986 - Section 3, 4, 5
High Courts21 Jan 2015Allowed
Nileshkumar Motilal Valand and Others Vs State of Gujarat and Others
Gujarat High Court · (2016) GLH 1 16 : (2015) 2 GLR 1508
Bombay Police Act, 1951 - Section 33, 33(o)Constitution of India, 1950 - Article 14, 16, 162, 19(1)(g), 21Criminal Procedure Code, 1973 (CrPC) - Section 144
High Courts21 Jan 2015Dismissed
Dhirajbhai Ishwarlal Gogia Vs Appellate Authority and Electrical Inspector, Paschim Gujarat Vij Co. Ltd. and Others
Gujarat High Court · (2015) 2 GLR 957
Electricity Act, 2003 - Section 126, 135
High Courts21 Jan 2015Dismissed
Jayantibhai Mohanbhai Patel Vs Union of India and Others
Gujarat High Court · AIR 2015 Guj 42