High Courts06 Jan 2015Partly Allowed

Laxmansinh Vs State of Gujarat

Gujarat High Court · (2015) 4 CCR 534

Bombay Police Act, 1951 - Section 135(1)Criminal Procedure Code, 1973 (CrPC) - Section 209, 313Penal Code, 1860 (IPC) - Section 307, 308, 309, 310, 311