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Gujarat High Court judgments, 2015

954 judgments · page 46 of 48

High Courts21 Jan 2015Allowed

Mahendra Vs State of Gujarat

Gujarat High Court · (2015) 01 GUJ CK 0015

Arms Act, 1959 - Section 25(1-B)A.B.)Bombay Police Act, 1951 - Section 135Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(c), 3, 3(2)
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High Courts20 Jan 2015Allowed

A.M. Desai Vs State of Gujarat

Gujarat High Court · (2015) 2 GLR 990 : (2015) LabIC 2426

Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 114, 324, 504Prevention of Corruption Act, 1988 - Section 11, 12, 13, 14, 20
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High Courts19 Jan 2015Dismissed

State of Gujarat Vs Harshad Ambalal Joshi

Gujarat High Court · (2015) 01 GUJ CK 0012

Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Penal Code, 1860 (IPC) - Section 302, 34Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7
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High Courts16 Jan 2015Allowed

Devendra Mavjibhai Makwana Vs State of Gujarat

Gujarat High Court · (2015) 3 Crimes 603 : (2015) 2 GLR 1020

Criminal Procedure Code, 1973 (CrPC) - Section 313, 374Evidence Act, 1872 - Section 8Prevention of Corruption Act, 1988 - Section 11, 12, 13, 13(1)(d)(i)(ii)(iii), 13(2)
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