COURT ARCHIVE

Gujarat High Court judgments, 2015

954 judgments · page 44 of 48

High Courts30 Jan 2015Allowed

Rakesh Babulal Patel and Others Vs State of Gujarat

Gujarat High Court · (2015) 2 DMC 809

Criminal Procedure Code, 1973 (CrPC) - Section 313Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 107, 304B, 306, 498(A), 498A

Read judgment

High Courts30 Jan 2015Allowed

Naniben and Others Vs State of Gujarat

Gujarat High Court · (2015) 2 GLR 1837

Criminal Procedure Code, 1973 (CrPC) - Section 107, 313, 374Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 107, 304B, 306, 498A

Read judgment

High Courts30 Jan 2015Dismissed

State of Gujarat Vs Anopsinh Abhesinh Gohil

Gujarat High Court · (2015) 01 GUJ CK 0005

Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 313, 378Penal Code, 1860 (IPC) - Section 302, 34, 408

Read judgment

High Courts30 Jan 2015Allowed

Lakhman Kesur Kandoria (Ahir) Vs State of Gujarat

Gujarat High Court · (2015) 01 GUJ CK 0004

Evidence Act, 1872 - Section 10, 114, 27, 8

Read judgment

High Courts29 Jan 2015Dismissed

State of Gujarat Vs Gopkumar Challapan Pillai

Gujarat High Court · (2015) 2 DMC 852

Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Penal Code, 1860 (IPC) - Section 302, 306, 34, 498A

Read judgment

High Courts29 Jan 2015Dismissed

Rajendrasinh Arjunsinh Rathod Vs State of Gujarat and Others

Gujarat High Court · (2015) 2 LLJ 624

Constitution of India, 1950 - Article 226

Read judgment

High Courts29 Jan 2015Dismissed

Gitaben Dineshbhai Thakkar and Others Vs Musabhai Ahmedbhai Garasiya and Others

Gujarat High Court · (2015) 4 ACC 521 : (2015) 2 GLR 944

Read judgment

High Courts29 Jan 2015

State of Gujarat Vs Nishi Communication

Gujarat High Court · (2015) 80 VST 535

Gujarat Value Added Tax Act, 2003 - Section 34(7)

Read judgment

High Courts29 Jan 2015

C.V.M. Exports Vs Deputy Commissioner of Commercial Taxes

Gujarat High Court · (2015) 01 GUJ CK 0052

Gujarat Value Added Tax Act, 2003 - Section 38

Read judgment

High Courts29 Jan 2015Dismissed

Manoj Maneklal Mehta Vs Deviyani Tex-Chem P. Ltd.

Gujarat High Court · (2015) 189 CompCas 192 : (2015) 2 CoMPLJ 493

Read judgment

High Courts29 Jan 2015Dismissed

State of Gujarat Vs Natwarbhai Bhudabhai Bariya

Gujarat High Court · (2015) 01 GUJ CK 0028

Penal Code, 1860 (IPC) - Section 302, 306, 34, 498(A)

Read judgment

High Courts29 Jan 2015Allowed

Laxmiben Parthibhai Karen Vs Designated Authority - under The Defection Act and Others

Gujarat High Court · (2015) 3 GLR 2453

Constitution of India, 1950 - Article 226

Read judgment

High Courts28 Jan 2015Dismissed

State of Gujarat Vs Asharaf Musa Meman (Bakali)

Gujarat High Court · (2015) 3 CCR 268

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 27, 29, 50, 8Penal Code, 1860 (IPC) - Section 302, 34

Read judgment

High Courts28 Jan 2015

Atir Textile Industries (P.) Ltd. Vs Deputy Commissioner of Income Tax

Gujarat High Court · (2015) 230 TAXMAN 104

Income Tax Act, 1922 - Section 12(2)Income Tax Act, 1961 - Section 143(1)(a), 157(iii), 260A, 30, 31

Read judgment

High Courts28 Jan 2015

Commissioner of Income Tax Ahmedabad-IV Vs AKZO Noble Non Stick Coatings Ltd.

Gujarat High Court · (2015) 01 GUJ CK 0051

Income Tax Act, 1961 - Section 10B, 80IB

Read judgment

High Courts28 Jan 2015Dismissed

State of Gujarat Vs Birbalsingh Chensingh Vaghela

Gujarat High Court · (2015) 01 GUJ CK 0026

Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Evidence Act, 1872 - Section 113(A), 113-APenal Code, 1860 (IPC) - Section 302, 306, 34, 498-A

Read judgment

High Courts28 Jan 2015

Constant Engineering Private Ltd. Vs Additional Commissioner of Service Tax and Others

Gujarat High Court · (2015) 50 GST 345 : (2015) 40 STR 224

Finance Act, 1994 - Section 73, 87

Read judgment

High Courts27 Jan 2015Allowed

Karan Sarmanbhai Jadeja Vs State of Gujarat and Others

Gujarat High Court · (2015) 2 GLR 1804

Constitution of India, 1950 - Article 21, 226, 32Criminal Procedure Code, 1973 (CrPC) - Section 161Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(c), 3, 3(1), 3(2)

Read judgment

High Courts27 Jan 2015

Rajrani Harishchandra Kapoor Vs Shahnadhikari and Others

Gujarat High Court · (2016) GLH 1 216 : (2015) LabIC 2621

Read judgment

High Courts27 Jan 2015

State of Gujarat Vs Chhaganbhai Bhagwanbhai Soni and Others

Gujarat High Court · (2015) 01 GUJ CK 0056

Criminal Procedure Code, 1973 (CrPC) - Section 125, 313Penal Code, 1860 (IPC) - Section 114, 306, 498(A)

Read judgment