High Courts12 Feb 2015Allowed
Popatlal Mohanlal Vachheta Vs State of Gujarat
Gujarat High Court · (2015) 02 GUJ CK 0015
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2)Penal Code, 1860 (IPC) - Section 361, 363, 366, 376
COURT ARCHIVE
Gujarat High Court judgments, 2015
954 judgments · page 42 of 48
High Courts11 Feb 2015
State of Gujarat Vs Kin Tech Synergy Pvt. Ltd.
Gujarat High Court · (2015) 81 VST 91
Gujarat Value Added Tax Act, 2003 - Section 34(7)
High Courts11 Feb 2015Dismissed
State of Gujarat Vs Siyaramdas Gururamdas Sadhu
Gujarat High Court · (2015) 2 Crimes 96 : (2015) 2 GLR 1363 : (2015) 4 RCR(Criminal) 732
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 8Penal Code, 1860 (IPC) - Section 302, 34
High Courts11 Feb 2015Dismissed
State of Gujarat Vs Vijaybhai Valjibhai Patel
Gujarat High Court · (2015) 2 Crimes 109
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Penal Code, 1860 (IPC) - Section 302, 306, 34, 498A, 498-A
High Courts10 Feb 2015Dismissed
State of Gujarat Vs Balvantbhai Becharbhai Patel and Others
Gujarat High Court · (2015) 2 GLR 1708
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Penal Code, 1860 (IPC) - Section 302, 34Prevention of Corruption Act, 1988 - Section 12, 13(1)(d), 13(2), 7
High Courts10 Feb 2015Partly Allowed
Ladha Enterprise Vs State of Gujarat and Others
Gujarat High Court · (2015) 2 GLR 1339
Constitution of India, 1950 - Article 226Gujarat Stamp Act, 1958 - Section 27, 31, 32A, 39, 40
High Courts10 Feb 2015
Commissioner of Income Tax Vs Sushilaben Ambelal Prajapati
Gujarat High Court · (2015) 02 GUJ CK 0026
High Courts09 Feb 2015
State of Gujarat Vs City Tiles Limited
Gujarat High Court · (2015) 83 VST 200
Gujarat Value Added Tax Act, 2003 - Section 73(4)
High Courts09 Feb 2015
State of Gujarat Vs Doshi Printing Press
Gujarat High Court · (2015) 82 VST 384
Central Excises and Salt Act, 1944 - Section 11B, 11B(1), 35FCustoms Act, 1962 - Section 129E, 27(1)Gujarat Sales Tax Act, 1969 - Section 41, 50, 54, 54(1)(aa)
High Courts09 Feb 2015Allowed
Jinofer Bhujwala Vs State of Gujarat and Others
Gujarat High Court · (2015) GLH 2112 : (2015) 2 GLR 1457
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 468, 482Penal Code, 1860 (IPC) - Section 114, 120B, 33(C) (2), 34, 403
High Courts09 Feb 2015Partly Allowed
State Bank Saurashtra Vs Dakshin Gujarat Vij Vitharan Ltd. and Others
Gujarat High Court · AIR 2015 Guj 81
Constitution of India, 1950 - Article 226
High Courts09 Feb 2015Dismissed
Saiyed Munafmiya Mohammedmiya Vs Taluka Development Officer and Others
Gujarat High Court · (2015) 2 LLJ 9
High Courts09 Feb 2015
State of Gujarat Vs Jagdish Oil Mill
Gujarat High Court · (2015) 02 GUJ CK 0049
Gujarat Sales Tax Act, 1969 - Section 29, 40, 41, 41 (6), 41 (7)
High Courts09 Feb 2015Dismissed
State of Gujarat Vs Mahendrasinh Hakumatsinh Vaghela and Others
Gujarat High Court · (2015) 02 GUJ CK 0045
Criminal Procedure Code, 1973 (CrPC) - Section 107, 209, 313, 378Evidence Act, 1872 - Section 113-APenal Code, 1860 (IPC) - Section 114, 302, 306, 34, 498(A)
High Courts09 Feb 2015Allowed
Prop. of Al-Aas Trade Link Moh-Mad Irfan Khan and Others Vs V.R. Ghadge
Gujarat High Court · (2015) 02 GUJ CK 0034
Criminal Procedure Code, 1973 (CrPC) - Section 202, 482Penal Code, 1860 (IPC) - Section 428, 429, 482
High Courts09 Feb 2015Allowed
Lupin Limited and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 02 GUJ CK 0014
Companies Act, 1956 - Section 47Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 202, 482
High Courts09 Feb 2015Dismissed
Dixitkumar Dasrathbhai Patel Vs State of Gujarat and Others
Gujarat High Court · (2015) 02 GUJ CK 0013
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 156, 156(3), 173, 190, 192Penal Code, 1860 (IPC) - Section 406, 417, 426, 497
High Courts09 Feb 2015Allowed
Isagro (Asia) Agrochemicals P. Ltd. and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 3 CCR 84
Companies Act, 1956 - Section 47Criminal Procedure Code, 1973 (CrPC) - Section 202, 482Penal Code, 1860 (IPC) - Section 405, 406, 428, 429, 482
High Courts06 Feb 2015Partly Allowed
United India Insurance Co. Ltd. Vs Hasumatiben Kanubhai Patel and Others
Gujarat High Court · (2015) 4 ACC 247 : (2015) 2 GLR 1446
High Courts06 Feb 2015Allowed
Ravindrabhai Babulal Shah Vs State of Gujarat
Gujarat High Court · (2015) 2 GLR 1553
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 313, 374(2)Penal Code, 1860 (IPC) - Section 506(2), 511Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1), 3(1)(ix), 3(1)(viii), 3(1)(xii)