High Courts26 Feb 2015Disposed off
HDFC Ergo General Insurance Company Ltd. Vs Janakben and Others
Gujarat High Court · (2015) 02 GUJ CK 0046
Motor Vehicles Act, 1988 - Section 140, 166
COURT ARCHIVE
Gujarat High Court judgments, 2015
954 judgments · page 40 of 48
High Courts26 Feb 2015Dismissed
State of Gujarat Vs Kantibhai Khatubhai Parmar and Others
Gujarat High Court · (2015) 3 GLR 2101
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Penal Code, 1860 (IPC) - Section 302, 34Prevention of Corruption Act, 1988 - Section 1, 12, 13(1)(d), 13(2), 2
High Courts25 Feb 2015
Ashish Traders Vs State of Gujarat
Gujarat High Court · (2015) 84 VST 187
Gujarat Value Added Tax Act, 2003 - Section 73(4)
High Courts25 Feb 2015Partly Allowed
Rakesh Narsinhbhai Parmar Vs State of Gujarat and Others
Gujarat High Court · (2015) 145 FLR 858 : (2015) 2 LLJ 74
High Courts25 Feb 2015
State of Gujarat Vs U.P. State Bridge Corporation Ltd.
Gujarat High Court · (2015) 85 VST 507
Central Excises and Salt Act, 1944 - Section 11B, 11B(1), 35FCustoms Act, 1962 - Section 129E, 27(1)Gujarat Sales Tax Act, 1969 - Section 41, 50, 54, 54(1)(aa)
High Courts24 Feb 2015
Principal Vs Jayantilal Ramanlal Jaiswal and Others
Gujarat High Court · (2015) 146 FLR 543
Payment of Gratuity Act, 1972 - Section 7
High Courts24 Feb 2015Allowed
Hitesh D. Desai Vs Superintendent of Stamps and Inspector General of Registration and Others
Gujarat High Court · (2015) 2 GLR 961
Constitution of India, 1950 - Article 226, 227, 265Gujarat Stamp Act, 1958 - Section 2(na), 32, 32A, 34, 39
High Courts23 Feb 2015Dismissed
State of Gujarat Vs Dilipkumar Jivanlal Solanki
Gujarat High Court · (2015) 3 GLR 1965
Criminal Procedure Code, 1973 (CrPC) - Section 157, 313, 378Penal Code, 1860 (IPC) - Section 302, 306, 34, 498A
High Courts23 Feb 2015Allowed
Paschim Gujarat Vij Co. Ltd. Vs Electrical Inspector and Others
Gujarat High Court · (2015) 02 GUJ CK 0035
Constitution of India, 1950 - Article 226Electricity Act, 2003 - Section 126, 126(1), 127
High Courts20 Feb 2015Dismissed
Dineshbhai Somabhai Prajapati Vs State of Gujarat
Gujarat High Court · (2015) 02 GUJ CK 0044
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2)Evidence Act, 1872 - Section 35Penal Code, 1860 (IPC) - Section 114, 361, 363, 366, 366A
High Courts20 Feb 2015
Shantilal Velji Rajgor Vs State of Gujarat
Gujarat High Court · (2015) 4 Crimes 281
Banking Regulation Act, 1949 - Section 36ADCriminal Procedure Code, 1973 (CrPC) - Section 255(2), 397, 401, 433Penal Code, 1860 (IPC) - Section 341
High Courts20 Feb 2015
Allahrakha Mohammedbhai Multani Vs Imranahmed Ikhtiyarahmed Ansari
Gujarat High Court · (2015) 02 GUJ CK 0041
Penal Code, 1860 (IPC) - Section 302, 323, 324
High Courts20 Feb 2015Dismissed
A.S. Lineswala Vs Manojkumar Dhanjibhai Kakalotar and Others
Gujarat High Court · (2015) 4 Crimes 125
Penal Code, 1860 (IPC) - Section 302, 34Prevention of Food Adulteration Act, 1954 - Section 16, 7(2)
High Courts20 Feb 2015Dismissed
State of Gujarat Vs Parshottambhai Bhikhabhai Solanki
Gujarat High Court · (2015) 02 GUJ CK 0039
Criminal Procedure Code, 1973 (CrPC) - Section 437AEvidence Act, 1872 - Section 25, 26, 27Penal Code, 1860 (IPC) - Section 201, 302, 376(2), 376(2)(f)
High Courts20 Feb 2015Allowed
Ashok Twisting Works Vs Gujarat Urja Vikas Nigam Ltd.
Gujarat High Court · (2015) 02 GUJ CK 0038
High Courts20 Feb 2015Dismissed
Narendra Champaklal Trivedi Vs State of Gujarat and Others
Gujarat High Court · (2015) 02 GUJ CK 0037
Constitution of India, 1950 - Article 14, 16, 21
High Courts20 Feb 2015Disposed off
Dipakbhai Amrutbhai and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 02 GUJ CK 0036
Gujarat Town Planning and Urban Development Act, 1976 - Section 65, 67, 67(a), 68
High Courts19 Feb 2015Allowed
Bharat J. Patel and Others Vs Jyoti Ltd. and Others
Gujarat High Court · (2015) 128 CLA 248 : (2015) 191 CompCas 343 : (2015) 4 CoMPLJ 199
High Courts19 Feb 2015Partly Allowed
Bhartiben Himatlal Jodhani and Others Vs Saijibhai Maljibhai Desai and Others
Gujarat High Court · (2015) 4 ACC 501 : (2015) 2 GLR 1353