COURT ARCHIVE

Gujarat High Court judgments, 2015

954 judgments · page 38 of 48

High Courts12 Mar 2015Allowed

Altafbhai Bhikhabhai and Others Vs State of Gujarat

Gujarat High Court · (2015) 03 GUJ CK 0042

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 437APenal Code, 1860 (IPC) - Section 120-B, 148, 149, 161, 302

High Courts12 Mar 2015Disposed off

Ganesh Chemicals Vs Hasmukhbhai Sankabhai Rathva and Others

Gujarat High Court · (2015) 03 GUJ CK 0041

Motor Vehicles Act, 1988 - Section 140, 166

High Courts12 Mar 2015Partly Allowed

Daxaben Parsottambhai Dhami and Others Vs Leruji Dinaji Bhati (Vanjara) and Others

Gujarat High Court · (2015) 3 GLR 1944

Income Tax Act, 1961 - Section 80C

High Courts11 Mar 2015

Principal Commissioner of Income Tax Vs Lincoln Pharmaceuticals Ltd.

Gujarat High Court · (2015) 375 ITR 561

Income Tax Act, 1961 - Section 147, 148, 80-IB

High Courts11 Mar 2015

Commissioner of Income Tax VI Vs Devendrasingh Delsingh Bhagtana

Gujarat High Court · (2015) 03 GUJ CK 0055

Income Tax Act, 1961 - Section 133(6), 142(1), 143(1), 143(2), 41(1)

High Courts11 Mar 2015

State of Gujarat Vs Bhagwanbhai Karshanbhai Baraiya and Others

Gujarat High Court · (2015) 03 GUJ CK 0040

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, 300, 302, 304, 323

High Courts11 Mar 2015

Audichya Sahstra Brahman Gnyati Vs State of Gujarat and Others

Gujarat High Court · (2015) 03 GUJ CK 0039

Bombay Land Revenue Code, 1879 - Section 211, 79AConstitution of India, 1950 - Article 226, 227

High Courts11 Mar 2015Dismissed

Arjun P. Patel and Others Vs Rajkot Municipal Corporation and Others

Gujarat High Court · (2016) GLH 1 231 : (2015) 2 GLR 1694

Bombay Provincial Municipal Corporations Act, 1949 - Section 454, 457, 458Constitution of India, 1950 - Article 14, 226

High Courts10 Mar 2015Partly Allowed

Gajendrakumar Narainprasad Bairwa Vs State of Gujarat

Gujarat High Court · (2015) 03 GUJ CK 0037

Criminal Procedure Code, 1973 (CrPC) - Section 107, 313, 357, 374Penal Code, 1860 (IPC) - Section 306, 498 (A), 498-A

High Courts10 Mar 2015

Khedut Hit Rakshak Samiti and Others Vs National Highway Authority of India and Others

Gujarat High Court · (2015) 3 GLR 2131

Advocates Act, 1961 - Section 2Constitution of India, 1950 - Article 14, 19, 21, 226Land Acquisition Act, 1894 - Section 4, 5, 5A, 5-A, 6

High Courts10 Mar 2015Allowed

Indian Rayon Industries Ltd. Vs Bamaniya Lakhabhai Bhagvanjibhai

Gujarat High Court · (2015) 03 GUJ CK 0035

Industrial Disputes Act, 1947 - Section 2(oo), 2(oo) (bb), 25F, 25-F

High Courts10 Mar 2015Allowed

Rajesh Maheshchandra Jariwala Vs Insurance Regulatory and Development Authority and Others

Gujarat High Court · (2015) 03 GUJ CK 0034

Insurance Act, 1938 - Section 42

High Courts10 Mar 2015Disposed off

State of Gujarat and Others Vs Bharat Kumar K. Vora

Gujarat High Court · (2015) 03 GUJ CK 0033

Industrial Disputes Act, 1947 - Section 25B, 25F, 25G, 25H

High Courts10 Mar 2015Allowed

Rameshbhai Thakersibhai Maheriya Vs State of Gujarat

Gujarat High Court · (2015) 3 GLR 2369

Criminal Procedure Code, 1973 (CrPC) - Section 154, 313, 374(2)Penal Code, 1860 (IPC) - Section 363, 366, 376

High Courts09 Mar 2015

Commissioner of Income Tax Vs Jolly Fantasy World Ltd.

Gujarat High Court · (2015) 373 ITR 530

Income Tax Act, 1961 - Section 132, 132A, 132B, 142, 143

High Courts09 Mar 2015Dismissed

Rajya General Kamdar Mandal and Others Vs Member or Her successor in Office AS and Others

Gujarat High Court · (2015) 145 FLR 849 : (2015) 3 GLR 1953 : (2015) 2 LLJ 213 : (2016) 1 SCT 94

Constitution of India, 1950 - Article 14, 226, 227Industrial Disputes Act, 1947 - Section 2(k), 25F(a)(i), 30, 36, 36(1)

High Courts05 Mar 2015Dismissed

Manager, Oriental Insurance Co. Ltd. Vs Samatbhai Bhikhabhai Parmar and Others

Gujarat High Court · (2015) 2 GLR 1830

Motor Vehicles Act, 1988 - Section 149, 149(2)

High Courts05 Mar 2015Allowed

Patel Indiraben Jorabhai and Others Vs Shree Ayurved Vikas Mandal and Others

Gujarat High Court · (2015) 03 GUJ CK 0032

High Courts05 Mar 2015

Afroz Mohd. Hasan Fatta Vs State of Gujarat

Gujarat High Court · (2015) 03 GUJ CK 0031

Constitution of India, 1950 - Article 21Penal Code, 1860 (IPC) - Section 109, 120-B, 420, 465, 467Prevention of Corruption Act, 1988 - Section 13(2), 13(i)(d), 2

High Courts05 Mar 2015Allowed

Chimanbhai Rugnathbhai Patel Vs State of Gujarat

Gujarat High Court · (2015) 2 GLR 1488

Criminal Procedure Code, 1973 (CrPC) - Section 313, 374Evidence Act, 1872 - Section 8Prevention of Corruption Act, 1988 - Section 11, 12, 13, 13(1)(d), 13(2)