High Courts05 Mar 2015
Patel Indiraben Jorabhai and Others Vs Ayurved Vikas Mandal and Others
Gujarat High Court · (2015) 03 GUJ CK 0029
Constitution of India, 1950 - Article 14
COURT ARCHIVE
Gujarat High Court judgments, 2015
954 judgments · page 39 of 48
High Courts05 Mar 2015Dismissed
Oriental Insurance Co. Ltd. Vs Kirit Dharamsibhai Modi
Gujarat High Court · (2017) AAC 98
Motor Vehicles Act, 1988 - Section 147, Section 149
High Courts04 Mar 2015Dismissed
Shivprasad Shantilal Raval and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 3 GLR 1937
Constitution of India, 1950 - Article 226
High Courts04 Mar 2015
Shamrock Chemie Pvt. Ltd. Vs Union of India
Gujarat High Court · (2015) 323 ELT 714
High Courts04 Mar 2015Dismissed
Rameshbhai Maganbhai Chauhan Vs Electrotharm Machine Pvt. Ltd.
Gujarat High Court · (2015) 145 FLR 900 : (2015) 4 LLN 389 : (2015) LLR 846
Apprentices Act, 1961 - Section 18Industrial Disputes Act, 1947 - Section 2(s), 25F, 25-F
High Courts03 Mar 2015Dismissed
Bhavnagar Municipal Corporation Vs Devbhai Zalabhai
Gujarat High Court · (2015) LabIC 2722
Constitution of India, 1950 - Article 227Industrial Disputes Act, 1947 - Section 10, 31(1), 33, 33(2)(b), 33(C)(2)
High Courts03 Mar 2015Disposed off
Official Liquidator of Commercial Ahmedabad Mills Ltd. Vs Manager, State Bank of India and Others
Gujarat High Court · (2015) 129 CLA 465 : (2015) 191 CompCas 106 : (2015) 4 CoMPLJ 210
Civil Procedure Code, 1908 (CPC) - Order 40 Rule 1Land Acquisition Act, 1894 - Section 16Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 4, 7
High Courts03 Mar 2015Dismissed
Commissioner, Bhavnagar Municipal Corporation Vs Devabhai Zalabhai
Gujarat High Court · (2016) 148 FLR 147 : (2015) 3 GLR 2124
Constitution of India, 1950 - Article 227Industrial Disputes Act, 1947 - Section 10, 31(1), 33, 33(2)(b), 33(C)(2)
High Courts03 Mar 2015
Commissioner of Income Tax Vs Akar Laminators Ltd.
Gujarat High Court · (2015) 377 ITR 394
Income Tax Act, 1961 - Section 144, 36(1)(iii)
High Courts02 Mar 2015
Rajesh and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 03 GUJ CK 0028
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Gujarat Police Act, 1951 - Section 135(1)
High Courts02 Mar 2015
Nitesh Kishorbhai Chawla and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 03 GUJ CK 0027
Penal Code, 1860 (IPC) - Section 114, 307, 320, 326, 482
High Courts02 Mar 2015Allowed
Laljibhai Dhanjibhai Unagar Vs Khambha Taluka Panchayat and Others
Gujarat High Court · (2015) 3 GLR 2424
High Courts27 Feb 2015
State of Gujarat Vs Hakubha
Gujarat High Court · (2015) 02 GUJ CK 0050
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 323, 334, 504, 506, 506(2)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(10)
High Courts27 Feb 2015Disposed off
Rajendrasingh Bahadursingh Chauhan Vs Priyadarshni
Gujarat High Court · (2015) 02 GUJ CK 0031
High Courts27 Feb 2015Allowed
Jayesh Khodidas Patel Vs State of Gujarat and Others
Gujarat High Court · (2015) 02 GUJ CK 0030
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 169, 170, 173, 173(2)Penal Code, 1860 (IPC) - Section 114, 120B, 120-B, 406, 409
High Courts27 Feb 2015Allowed
State of Gujarat Vs Natubhai Somabhai Vasava
Gujarat High Court · (2015) 2 Crimes 423
Criminal Procedure Code, 1973 (CrPC) - Section 311, 313Prevention of Food Adulteration Act, 1954 - Section 13(2)
High Courts27 Feb 2015Dismissed
Rameshbhai Chhanabhai Dafda Vs State of Gujarat and Others
Gujarat High Court · (2015) 02 GUJ CK 0028
Criminal Procedure Code, 1973 (CrPC) - Section 397, 401Penal Code, 1860 (IPC) - Section 114, 306, 498A
High Courts27 Feb 2015Disposed Off
Bhavnagar District Panchayat and Others Vs Pallaviben Tulsibhai Patel and Others
Gujarat High Court · (2015) LabIC 3771
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10, 25F
High Courts26 Feb 2015Partly Allowed
Nanabhai Vitthaldas Patel Vs Executive Engineer
Gujarat High Court · (2015) LabIC 2424
Constitution of India, 1950 - Article 226, 227
High Courts26 Feb 2015
Commissioner of Customs and Central Excise Vs Bharatbhai A. Doshi
Gujarat High Court · (2015) 319 ELT 425
Customs Act, 1962 - Section 111(p), 11B