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Gujarat High Court judgments, 2015

954 judgments · page 37 of 48

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High Courts18 Mar 2015

Commissioner of Central Excise and Customs Vs Dutron Plastics

Gujarat High Court · (2015) 322 ELT 267

Central Excises and Salt Act, 1944 - Section 11B
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High Courts18 Mar 2015Dismissed

State of Gujarat Vs Hemantbhai D. Patel

Gujarat High Court · (2015) 2 Crimes 119

Electricity Act, 1910 - Section 39Penal Code, 1860 (IPC) - Section 379
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High Courts18 Mar 2015Dismissed

State of Gujarat Vs Thakore Somaji Prabhatji

Gujarat High Court · (2015) 03 GUJ CK 0047

Penal Code, 1860 (IPC) - Section 114, 307
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High Courts17 Mar 2015Partly Allowed

Mukesh Amrutbhai Patel and Others Vs Kalabhai Motibhai Dabhi and Others

Gujarat High Court · (2015) 5 ALLMR 42

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High Courts17 Mar 2015Dismissed

Ratnang Rajendrakumar Dave Vs Gujarat Ayurved University

Gujarat High Court · (2015) 2 GLR 1762

Constitution of India, 1950 - Article 226
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High Courts17 Mar 2015Allowed

State of Gujarat Vs Pravinsinh Ganpatsinh Chauhan and Others

Gujarat High Court · (2015) 3 CCR 138 : (2015) 2 GLR 1525

Criminal Procedure Code, 1973 (CrPC) - Section 313, 313(1)(b), 378Evidence Act, 1872 - Section 8Penal Code, 1860 (IPC) - Section 201, 302, 34
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High Courts17 Mar 2015Dismissed

State of Gujarat Vs Rajendra Dattaram Talvade

Gujarat High Court · (2015) 2 Crimes 102

Criminal Procedure Code, 1973 (CrPC) - Section 209, 313, 378Penal Code, 1860 (IPC) - Section 302, 306, 34, 498(A), 498A
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High Courts17 Mar 2015Dismissed

Hajrabibi Vilayathusen Pathan Vs Shantaben Makwana and Others

Gujarat High Court · (2015) 03 GUJ CK 0046

Criminal Procedure Code, 1973 (CrPC) - Section 197Penal Code, 1860 (IPC) - Section 114, 219, 384, 447, 448
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High Courts17 Mar 2015Disposed off

Ashokbhai Khodidas Chalodiya Vs State of Gujarat and Others

Gujarat High Court · (2015) 03 GUJ CK 0045

Constitution of India, 1950 - Article 19, 21, 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 154, 154(1), 155, 156, 156(3)Penal Code, 1860 (IPC) - Section 120-B, 147, 148, 149, 234(1)
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High Courts17 Mar 2015

Gitaben Vs State of Gujarat and Others

Gujarat High Court · (2015) 03 GUJ CK 0044

Constitution of India, 1950 - Article 226, 227, 26
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High Courts13 Mar 2015Allowed

Bharwad Gokul Togabhai and Others Vs State of Gujarat

Gujarat High Court · (2015) 3 CCR 306

Bombay Police Act, 1951 - Section 135Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 302
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High Courts13 Mar 2015

Scrap Recycling Private Limited Vs State of Gujarat and Others

Gujarat High Court · (2015) 82 VST 410

Gujarat Value Added Tax Act, 2003 - Section 27, 27(5), 27(5)(i), 67, 70
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High Courts13 Mar 2015Partly Allowed

Kishankumar Jaykaran Barot and Others Vs State of Gujarat and Others

Gujarat High Court · (2015) 3 GLR 2709 : (2015) LabIC 2610

Constitution of India, 1950 - Article 226
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High Courts13 Mar 2015

Commissioner of Income Tax Vs Premkumar B. Rathi

Gujarat High Court · (2015) 281 CTR 75 : (2015) 377 ITR 447 : (2015) 232 TAXMAN 638

Income Tax Act, 1961 - Section 133(3), 133A, 143(3), 254, 256
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High Courts13 Mar 2015

Commissioner of Central Excise Vs Navin C. Tolia

Gujarat High Court · (2015) 51 GST 394

Central Excises and Salt Act, 1944 - Section 14
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High Courts13 Mar 2015

Shree Shyam Metal Corporation Vs State of Gujarat

Gujarat High Court · (2015) 84 VST 209

Gujarat Value Added Tax Act, 2003 - Section 73(4)
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High Courts13 Mar 2015

Commissioner of Income Tax Vs Vallabhdas Vithaldas

Gujarat High Court · (2015) 232 TAXMAN 57

Constitution of India, 1950 - Article 141Gift Tax Act, 1958 - Section 24Income Tax Act, 1961 - Section 132, 143(1), 143(3), 154, 200A
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High Courts13 Mar 2015

Panoli Intermediate (India) Pvt. Ltd. Vs Union of India and Others

Gujarat High Court · AIR 2015 Guj 97 : (2015) 326 ELT 532 : (2015) 2 GLR 1395 : (2015) 51 GST 720 : (2015) 3 RCR(Civil) 938

Central Excises and Salt Act, 1944 - Section 35Civil Procedure Code, 1908 (CPC) - Section 115Constitution of India, 1950 - Article 141, 226, 227
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High Courts13 Mar 2015Allowed

Apurva Chandravadan Pathak Vs Sardar Patel University and Others

Gujarat High Court · (2015) 3 GLR 1992

Constitution of India, 1950 - Article 226Sardar Patel University Act, 1955 - Section 15, 24, 59
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High Courts12 Mar 2015Dismissed

State of Gujarat Vs Thakor Gandaji Kakuji and Others

Gujarat High Court · (2015) 2 GLR 1236

Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 29, 42Penal Code, 1860 (IPC) - Section 302, 34
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