High Courts24 Mar 2015Allowed
G.G. Patel Vs State of Gujarat and Others
Gujarat High Court · (2015) LabIC 2556
Constitution of India, 1950 - Article 14, 14, 142, 15, 16
COURT ARCHIVE
Gujarat High Court judgments, 2015
954 judgments · page 36 of 48
High Courts24 Mar 2015Disposed off
Ganesh Trading Company Vs Gujarat State Financial Corporation
Gujarat High Court · (2015) LabIC 2541
Companies Act, 1956 - Section 530Employees State Insurance Act, 1948 - Section 2(13), 2(17), 39, 40, 45BPresidency Towns Insolvency Act, 1909 - Section 49
High Courts24 Mar 2015Dismissed
Modern Denim Limited and Others Vs State Of Gujarat and Others
Gujarat High Court · (2016) ALLMR(Cri) 31 : (2015) GLH 3 668 : (2015) 2 GLR 1584 : (2015) 4 RCR(Criminal) 472
Companies Act, 1956 - Section 291Criminal Procedure Code, 1973 (CrPC) - Section 138, 2(d), 200, 200, 200Negotiable Instruments Act, 1881 (NI) - Section 138, 141, 142, 142, 142
High Courts23 Mar 2015Allowed
Girishbhai Maganlal Pandya Vs State of Gujarat
Gujarat High Court · (2016) GLH 1 126
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 173, 209, 225, 225, 226Motor Vehicles Act, 1988 - Section 134(a)(b), 14(3), 164, 177, 181
High Courts23 Mar 2015Partly Allowed
State of Gujarat and Others Vs Gujarat Revenue Tribunal and Others
Gujarat High Court · (2015) 03 GUJ CK 0052
Constitution of India, 1950 - Article 226, 227Gujarat Tenancy and Agricultural Lands Act, 1948 - Section 43, 70, 76A
High Courts23 Mar 2015
National Insurance Co. Ltd. Vs Shantilal Manilal Shah and Others
Gujarat High Court · (2015) 3 GLR 2471
High Courts20 Mar 2015
Kataria Automobiles (P.) Ltd. Vs State of Gujarat
Gujarat High Court · (2015) 51 GST 403
High Courts20 Mar 2015Dismissed
Botad Nagar Palika Vs K.P. Nathani
Gujarat High Court · (2015) 146 FLR 215 : (2015) 2 LLJ 469 : (2015) 3 LLN 412
Constitution of India, 1950 - Article 14, 142, 16, 226, 32Industrial Disputes Act, 1947 - Section 2, 2(oo)(bb), 25, 25F, 25G
High Courts20 Mar 2015Dismissed
Harshadbhai Chunilal Vasava and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 03 GUJ CK 0051
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, 151Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts20 Mar 2015Allowed
Irfan and Others Vs State of Gujarat
Gujarat High Court · (2015) 03 GUJ CK 0050
Constitution of India, 1950 - Article 121, 21Criminal Procedure Code, 1973 (CrPC) - Section 167, 167(2), 309, 439
High Courts20 Mar 2015Dismissed
Gujarat Electricity Board Vs Narshibhai Kalubhai Sindhav
Gujarat High Court · (2015) 147 FLR 561 : (2015) 2 GLR 1833
Industrial Disputes Act, 1947 - Section 2(oo)(bb), 25F
High Courts20 Mar 2015Partly Allowed
Kanubhai Mangalbhai Harijan and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 03 GUJ CK 0026
Constitution of India, 1950 - Article 226
High Courts20 Mar 2015
Panchratna Real Estate (P.) Ltd. Vs Chief Commissioner of Income Tax
Gujarat High Court · (2015) 234 TAXMAN 501
Constitution of India, 1950 - Article 226
High Courts19 Mar 2015Partly Allowed
Manager, Ashoka Cotsyn Vs Bharatbhai Arvindlal Shah and Others
Gujarat High Court · (2015) 146 FLR 541
Payment of Gratuity Act, 1972 - Section 7
High Courts19 Mar 2015
State of Gujarat Vs Dolphin Metals (I) Ltd.
Gujarat High Court · (2015) 82 VST 224
High Courts19 Mar 2015Dismissed
State of Gujarat Vs Virambhai Gelabhai Dhargiya and Others
Gujarat High Court · (2015) 03 GUJ CK 0048
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 374(2), 377Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 300
High Courts19 Mar 2015
State of Gujarat Vs Harendra and Others
Gujarat High Court · (2015) 03 GUJ CK 0025
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 120-B, 420, 489-A, 489-B, 489-C
High Courts19 Mar 2015Allowed
James Johna Christion Vs State of Gujarat
Gujarat High Court · (2015) 03 GUJ CK 0024
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 366, 368, 376
High Courts19 Mar 2015Allowed
State of Gujarat Vs Deepak and Others
Gujarat High Court · (2015) 2 Crimes 465
Criminal Procedure Code, 1973 (CrPC) - Section 313, 360Evidence Act, 1872 - Section 107, 108, 113(A), 113A, 113-APenal Code, 1860 (IPC) - Section 107, 108, 114, 306, 323
High Courts18 Mar 2015Partly Allowed
Gunvantlal Ratanchand Vs Rameshbhai Purshottamdas Patel and Others
Gujarat High Court · (2015) 2 GLR 1640
Bombay Agricultural Debtors Relief Act, 1947 - Section 24Contract Act, 1872 - Section 2, 29, 32, 46, 47Gujarat Town Planning and Urban Development Act, 1976 - Section 121