High Courts31 Mar 2015
Principal Commissioner of Income Tax-5 Vs Ashwin Kantilal Ravel
Gujarat High Court · (2015) 231 TAXMAN 615
Income Tax Act, 1961 - Section 142(1), 143(2)
COURT ARCHIVE
Gujarat High Court judgments, 2015
954 judgments · page 34 of 48
High Courts31 Mar 2015Dismissed
Rakesh Manekchand Kothari Vs Deputy Director, Enforcement Directorate and Others
Gujarat High Court · (2015) 03 GUJ CK 0067
Constitution of India, 1950 - Article 14, 19, 21, 22, 226Criminal Procedure Code, 1973 (CrPC) - Section 439Prevention of Money-Laundering Act, 2002 - Section 19, 19(1), 3, 4, 45
High Courts31 Mar 2015Dismissed
State of Gujarat Vs Harishchandra Jivatsinh Thakore and Others
Gujarat High Court · (2015) 03 GUJ CK 0065
Penal Code, 1860 (IPC) - Section 302, 304B, 34, 498A
High Courts31 Mar 2015Dismissed
State of Gujarat Vs Bavaji Hasmukhgiri Ishwargiri Goswami
Gujarat High Court · (2015) 03 GUJ CK 0021
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Penal Code, 1860 (IPC) - Section 302, 306, 323, 34, 498A
High Courts31 Mar 2015Partly Allowed
Hasmukh Umiyashankar Joshi Vs State of Gujarat
Gujarat High Court · (2015) 03 GUJ CK 0020
Penal Code, 1860 (IPC) - Section 114, 120B, 489(C), 489-A, 489-B
High Courts31 Mar 2015Partly Allowed
Patel Jinal Hasmukhbhai and Others Vs State of Gujarat
Gujarat High Court · (2015) 03 GUJ CK 0019
Constitution of India, 1950 - Article 226
High Courts31 Mar 2015Dismissed
Monal Dineshbhai Chokshi and Others Vs State Bank of India and Others
Gujarat High Court · (2016) 1 GLR 186
Constitution of India, 1950 - Article 104, 105, 19(2), 21, 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(2), 13(4), 14
High Courts31 Mar 2015Allowed
Isabbhai Pavulbhai Damor-Daily Wage Worker of Forest Deptt. Vs State of Gujarat and Others
Gujarat High Court · (2015) 03 GUJ CK 0017
Constitution of India, 1950 - Article 226
High Courts31 Mar 2015Allowed
Bhikhabhai Devjibhai Patel and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 03 GUJ CK 0016
High Courts30 Mar 2015
Principal Commissioner of Income Tax-2 Vs J. Upendra Construction (P.) Ltd.
Gujarat High Court · (2015) 377 ITR 383 : (2015) 232 TAXMAN 697
Income Tax Act, 1961 - Section 143(3), 147, 148, 271(1)(c)
High Courts30 Mar 2015Dismissed
Vulcan Industrial Engineering Co. Ltd. Vs Coal India Ltd. and Others
Gujarat High Court · (2015) 3 GLR 1853
Constitution of India, 1950 - Article 12, 14, 300A
High Courts30 Mar 2015Partly Allowed
Ritaben Kamleshbhai Mehta and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 2 GLR 1664
Advocates Act, 1961 - Section 48AA
High Courts30 Mar 2015Disposed off
Pratapbhai Gandabhai Vs State of Gujarat
Gujarat High Court · (2015) 03 GUJ CK 0066
Penal Code, 1860 (IPC) - Section 135(1), 147, 148, 149, 299
High Courts30 Mar 2015Allowed
Shankrabhai Kalabhai Rabari Vs State of Gujarat and Others
Gujarat High Court · (2015) 03 GUJ CK 0015
Constitution of India, 1950 - Article 21, 227Criminal Procedure Code, 1973 (CrPC) - Section 161, 169, 173(2), 193, 200Penal Code, 1860 (IPC) - Section 302, 307
High Courts30 Mar 2015Partly Allowed
Decora Incorporation and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 03 GUJ CK 0014
Constitution of India, 1950 - Article 226Gujarat Land Revenue Code, 1879 - Section 65A
High Courts30 Mar 2015Dismissed
State of Gujarat Secretary and Others Vs Hamirsinh Mohansinh and Others
Gujarat High Court · (2015) 03 GUJ CK 0013
Constitution of India, 1950 - Article 226, 227
High Courts27 Mar 2015
Principal Commissioner of Income Tax Vs Matruprasad C. Pandey
Gujarat High Court · (2015) 377 ITR 363
Income Tax Act, 1961 - Section 142(1), 143(1), 143(2), 41(1), 68
High Courts27 Mar 2015Dismissed
Chauhan Govindbhai Gordhanbhai Vs Indian Petrochemicals Corporation Limited and Others
Gujarat High Court · (2015) LabIC 2568
Industrial Disputes Act, 1947 - Section 2A
High Courts27 Mar 2015Dismissed
Vadodara Mahanagar Seva Sadan Vs Maha Gujarat Industrial Employees Union and Others
Gujarat High Court · (2015) 146 FLR 847 : (2015) 3 GLR 1930 : (2015) LabIC 2448 : (2016) 1 SCT 109
Constitution of India, 1950 - Article 14, 226, 227Industrial Disputes Act, 1947 - Section 36, 36(2), 36(4)
High Courts27 Mar 2015Dismissed
Devi Enterprise Limited Vs State Level Industry Facilitation Council and Others
Gujarat High Court · AIR 2015 Guj 114
Constitution of India, 1950 - Article 14, 19(1)(g)Micro, Small and Medium Enterprises Development Act, 2006 - Section 19Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 17