COURT ARCHIVE

Gujarat High Court judgments, 2015

954 judgments · page 32 of 48

High Courts10 Apr 2015Allowed

Lalitbhai Vikramchand Parekh Vs State of Gujarat and Others

Gujarat High Court · (2015) 04 GUJ CK 0022

Bombay Provincial Municipal Corporations Act, 1949 - Section 260(1), 260(2)Criminal Procedure Code, 1973 (CrPC) - Section 482Industrial Disputes Act, 1947 - Section 27

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High Courts10 Apr 2015Allowed

Vijay Vallabhbhai Patel and Others Vs State of Gujarat and Others

Gujarat High Court · (2015) 3 GLR 2015

Constitution of India, 1950 - Article 13, 14, 19, 19(1)(g), 21Gujarat Town Planning and Urban Development Act, 1976 - Section 3(f)

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High Courts10 Apr 2015Partly Allowed

State of Gujarat Vs Jaku and Others

Gujarat High Court · (2015) CriLJ 4110

Penal Code, 1860 (IPC) - Section 115, 116, 120B, 302, 511

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High Courts09 Apr 2015Allowed

Jayesh Ramlal Brahmbhatt Vs State of Gujarat and Others

Gujarat High Court · (2015) 2 GLR 1717 : (2015) LabIC 3459

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High Courts09 Apr 2015

State of Gujarat Vs T.J. Agro Fertilizers Pvt. Ltd.

Gujarat High Court · (2015) 04 GUJ CK 0072

Gujarat Sales Tax Act, 1969 - Section 41, 41B, 44, 45(6), 47(4)(a)

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High Courts09 Apr 2015Disposed off

Pet Plastics Ltd. and Others Vs Union of India and Others

Gujarat High Court · (2015) 04 GUJ CK 0037

Constitution of India, 1950 - Article 226

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High Courts09 Apr 2015Allowed

Kunvarsinh Bhathisinh Parmar and Others Vs State of Gujarat and Others

Gujarat High Court · (2015) 04 GUJ CK 0020

Constitution of India, 1950 - Article 226

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High Courts08 Apr 2015Dismissed

State of Gujarat Vs Madhugiri Lakhmangiri Niranjanakadana Sadhu

Gujarat High Court · (2015) CriLJ 3654

Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(1)(b)Penal Code, 1860 (IPC) - Section 302, 34

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High Courts08 Apr 2015

Paladiya Brothers and Co. Vs Assistant Commissioner of Income Tax

Gujarat High Court · (2015) 376 ITR 567

Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 139, 142(1), 143(2), 147, 148

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High Courts08 Apr 2015

Joint Commissioner of Income Tax (Assessment) Vs Colourman Dyechem P. Ltd.

Gujarat High Court · (2015) 377 ITR 411

Income Tax Act, 1961 - Section 142(1)

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High Courts08 Apr 2015Disposed Off

Parvezbhai Navinbhai Rana Vs State of Gujarat

Gujarat High Court · (2015) CriLJ 4399

Criminal Procedure Code, 1973 (CrPC) - Section 164, 354, 367, 401, 433AEvidence Act, 1872 - Section 3Penal Code, 1860 (IPC) - Section 201, 300, 302, 363, 364

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High Courts08 Apr 2015

Commissioner of Income Tax Vs Parmar Builders & Developers

Gujarat High Court · (2015) 234 TAXMAN 378

Income Tax Act, 1961 - Section 132, 142(1), 143(2), 158BC

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High Courts07 Apr 2015Partly Allowed

Altafbhai (Abdus) Sattarbhai Deraiya and Others Vs State of Gujarat

Gujarat High Court · (2015) CriLJ 3664 : (2015) 3 DMC 694

Criminal Procedure Code, 1973 (CrPC) - Section 107, 209, 313Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 114, 304B, 306, 498(A), 498A

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High Courts07 Apr 2015Dismissed

Dipesh Rasiklal Parmar Vs State of Gujarat and Others

Gujarat High Court · (2015) 2 LLJ 583

Constitution of India, 1950 - Article 226

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High Courts07 Apr 2015

State of Gujarat Vs Star Industries

Gujarat High Court · (2015) 04 GUJ CK 0098

Gujarat Sales Tax Act, 1969 - Section 45(2)(c), 54(1)(aa)

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High Courts07 Apr 2015

Commissioner of Income Tax Vs Gurudev Builders

Gujarat High Court · (2015) 04 GUJ CK 0097

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High Courts07 Apr 2015

Tirupati Foam Limited Vs Deputy Commissioner of Income Tax

Gujarat High Court · (2016) 380 ITR 493

Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 139, 142(1), 142(2), 143(1), 143(3)

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High Courts07 Apr 2015

E-Infochips Limited Vs Deputy Commissioner of Income Tax

Gujarat High Court · (2016) 380 ITR 449

Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 10(B), 108, 10B, 10B(4), 139Industries (Development and Regulation) Act, 1951 - Section 14

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High Courts07 Apr 2015

E-Infochips Ltd. Vs Deputy Commissioner of Income Tax, Circle-4

Gujarat High Court · (2015) 231 TAXMAN 838

Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 139, 142(1), 143(2), 143(3), 147

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High Courts07 Apr 2015Dismissed

State of Gujarat Vs Dinesh Narayanbhai Nathvani and Others

Gujarat High Court · (2015) 04 GUJ CK 0036

Criminal Procedure Code, 1973 (CrPC) - Section 378Prevention of Food Adulteration Act, 1954 - Section 13(2), 16, 16(1A)(1), 2(1A)(A)(M), 2(f)

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