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Gujarat High Court judgments, 2015

954 judgments · page 31 of 48

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High Courts16 Apr 2015Dismissed

Abdulrahim Abdulrehman Khatri Vs State of Gujarat and Others

Gujarat High Court · (2015) 04 GUJ CK 0041

Penal Code, 1860 (IPC) - Section 114, 306, 323, 397(2), 498A
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High Courts16 Apr 2015

State of Gujarat Vs Ekling Das Charturbhuj Das

Gujarat High Court · (2015) CriLJ 4578

Motor Vehicles Act, 1988 - Section 177, 184Penal Code, 1860 (IPC) - Section 279, 304, 304A, 337, 338
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High Courts16 Apr 2015Allowed

PWD Employee Union and Others Vs State of Gujarat and Others

Gujarat High Court · (2015) 04 GUJ CK 0039

Constitution of India, 1950 - Article 226
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High Courts16 Apr 2015Dismissed

Upendra R. Shah Vs State of Gujarat and Others

Gujarat High Court · (2015) 3 GLR 2075 : (2015) LabIC 4284

Constitution of India, 1950 - Article 14, 226Penal Code, 1860 (IPC) - Section 409, 411, 70
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High Courts15 Apr 2015

Commissioner of Income Tax Vs Connection

Gujarat High Court · (2015) 04 GUJ CK 0113

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High Courts15 Apr 2015

State of Gujarat Vs Atlas Pharmachem Industries Pvt. Ltd. and Others

Gujarat High Court · (2015) 04 GUJ CK 0073

Gujarat Value Added Tax Act, 2003 - Section 11, 12, 13, 14, 14A
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High Courts15 Apr 2015Allowed

Rajeshkumar Babulal Patel Vs State of Gujarat

Gujarat High Court · (2016) 1 Crimes 193 : (2015) 3 GLR 2011

Criminal Procedure Code, 1973 (CrPC) - Section 311
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High Courts13 Apr 2015Allowed

Kishorbhai Meghjibhai Gohil Vs State of Gujarat

Gujarat High Court · (2015) CriLJ 3649

Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2)Evidence Act, 1872 - Section 3Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 2, 7
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High Courts13 Apr 2015Disposed off

Indian Hotels Company Limited and Others Vs Suo Motu and Others

Gujarat High Court · (2015) 5 FLT 489

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High Courts13 Apr 2015

The Commissioner of Income Tax-II Vs Gujarat Foils Limited

Gujarat High Court · (2015) 377 ITR 324

Income Tax Act, 1961 - Section 115 JA, 129, 132, 132(4), 139
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High Courts13 Apr 2015

Commissioner of Income Tax-I Vs Nagindas T. Kapadia

Gujarat High Court · (2015) 04 GUJ CK 0095

Income Tax Act, 1961 - Section 132, 133A, 142(1), 143(2), 153A
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High Courts13 Apr 2015

State of Gujarat Vs Visheswar Subramaniyam Bhattaram and Others

Gujarat High Court · (2015) 04 GUJ CK 0028

Criminal Procedure Code, 1973 (CrPC) - Section 377, 387, 394Penal Code, 1860 (IPC) - Section 161Prevention of Corruption Act, 1988 - Section 5(2), 6(1)(b)
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High Courts13 Apr 2015Disposed Off

Indian Hotels Company Limited Vs Suo Motu

Gujarat High Court · (2015) 5 FLT 489

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High Courts10 Apr 2015

Commissioner of Income Tax Vs Shree Raghupati Fibers Pvt. Ltd.

Gujarat High Court · (2015) 04 GUJ CK 0096

Income Tax Act, 1961 - Section 14, 143, 147, 32, 56
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High Courts10 Apr 2015

Rajesh Mishra Vs Customs, Excise and Service Tax Appellate Tribunal (CESTAT)

Gujarat High Court · (2015) 04 GUJ CK 0091

Constitution of India, 1950 - Article 226Finance Act, 1994 - Section 73(2), 75, 76, 77, 78
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High Courts10 Apr 2015Allowed

Jivanbhai Devjibhai Bhogayata Vs Mohanbhai Purshottam Mokariya Brahmin and Others

Gujarat High Court · (2015) 04 GUJ CK 0027

Penal Code, 1860 (IPC) - Section 114, 294, 294(a), 503, 504
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High Courts10 Apr 2015Dismissed

Prakashbhai Premjibhai Vaghela Vs State of Gujarat and Others

Gujarat High Court · (2015) 04 GUJ CK 0026

Constitution of India, 1950 - Article 227Penal Code, 1860 (IPC) - Section 307, 325, 326, 502(2), 504
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High Courts10 Apr 2015

Balkrishan Gopiram Goenka Vs State of Gujarat and Others

Gujarat High Court · (2015) 04 GUJ CK 0025

Central Excises and Salt Act, 1944 - Section 9Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 320, 320(8), 482
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High Courts10 Apr 2015Allowed

Sumanbhai Kantibhai Patel and Others Vs Amrutbhai Shambhubhai Patel and Others

Gujarat High Court · (2015) CriLJ 3895

Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 154, 156, 167(2), 169, 173Penal Code, 1860 (IPC) - Section 120B, 406, 420, 426, 467
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High Courts10 Apr 2015Dismissed

Vankar Dhanabhai Lalabhai Vs State of Gujarat and Others

Gujarat High Court · (2015) 04 GUJ CK 0023

Criminal Procedure Code, 1973 (CrPC) - Section 397, 401Penal Code, 1860 (IPC) - Section 114, 306, 498A
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