High Courts24 Apr 2015Allowed
Sanjaybhai Shankarbhai Thakor Vs Commissioner of Police and Others
Gujarat High Court · (2015) 04 GUJ CK 0050
Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2, 2(c), 3, 3(2)
COURT ARCHIVE
Gujarat High Court judgments, 2015
954 judgments · page 29 of 48
High Courts24 Apr 2015Partly Allowed
Arvindbhai Badhaji Kharadi and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 04 GUJ CK 0049
Constitution of India, 1950 - Article 226
High Courts24 Apr 2015Dismissed
Sadikbhai Idrashbhai Khatri Vs State of Gujarat
Gujarat High Court · (2016) GLH 1 34 : (2015) 3 GLR 2163
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 112, 154, 154(1), 155, 156Evidence Act, 1872 - Section 10, 9
High Courts24 Apr 2015
State of Gujarat Vs Navjivan Packing Machinery
Gujarat High Court · (2015) 04 GUJ CK 0010
Gujarat Value Added Tax Act, 2003 - Section 11, 12, 13, 14, 14A
High Courts23 Apr 2015Dismissed
Maneklal Jethalal Library and Others Vs Robert Mavjibai Rana and Others
Gujarat High Court · (2015) 146 FLR 843
Industrial Disputes Act, 1947 - Section 25-F, 25-H
High Courts23 Apr 2015
The Commissioner of Income Tax Vs M.B. Stockholding Pvt. Ltd.
Gujarat High Court · (2015) 04 GUJ CK 0114
Income Tax Act, 1961 - Section 154, 2(22)(e)
High Courts23 Apr 2015
Crompton Greaves Ltd. Vs The State of Gujarat and Others
Gujarat High Court · (2015) 04 GUJ CK 0103
Constitution of India, 1950 - Article 226
High Courts23 Apr 2015
Shaan Tobacco Products Pvt. Ltd. and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 04 GUJ CK 0102
Constitution of India, 1950 - Article 226
High Courts23 Apr 2015Disposed off
Lumtex Corporation Vs District Collector and Others
Gujarat High Court · (2016) LabIC 91
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 18
High Courts23 Apr 2015
Bhavsar Urmiben Kanaiyalal Vs State of Gujarat and Others
Gujarat High Court · AIR 2015 Guj 136 : (2015) 3 GLR 2204 : (2015) 4 SCT 407
Assam Co-operative Societies Act, 1949 - Section 43, 85Constitution of India, 1950 - Article 12, 14, 142, 16, 226
High Courts22 Apr 2015Allowed
Ramanbhai Ashabhai Chauhan Vs State of Gujarat
Gujarat High Court · (2015) 4 CCR 380 : (2015) CriLJ 3812
Criminal Procedure Code, 1973 (CrPC) - Section 154, 157, 313Evidence Act, 1872 - Section 32, 33, 91Prevention of Corruption Act, 1988 - Section 11, 12, 13, 13(1), 13(1)(d)
High Courts22 Apr 2015Partly Allowed
Reliance General Insurance Company Limited Vs Vipin Kumar Brijmohan and Others
Gujarat High Court · (2015) 3 ACC 813
High Courts22 Apr 2015
Commissioner of Income Tax I Vs Harshad Babulal Makwana
Gujarat High Court · (2015) 04 GUJ CK 0112
High Courts22 Apr 2015
Trivedi Corporation Pvt. Ltd. Vs Income Tax Officer
Gujarat High Court · (2015) 04 GUJ CK 0111
High Courts22 Apr 2015
Joy Global (UK) Limited Vs Deputy Director of Income Tax (International Taxation) - II and Others
Gujarat High Court · (2015) 04 GUJ CK 0105
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 115WD, 115WE, 115WF, 115WH, 120
High Courts22 Apr 2015
Devendra Somabhai Naik Vs Asst. Commissioner of Income Tax
Gujarat High Court · (2015) 377 ITR 402
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 143(1), 143(3), 147, 148, 150
High Courts22 Apr 2015Dismissed
Jayesh J. Dave and Others Vs Jayendra Nandlal Shah and Others
Gujarat High Court · (2015) 04 GUJ CK 0068
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 114, 341, 441, 447
High Courts22 Apr 2015
Ajaykumar J. Patel Vs Dy. Commissioner of Income Tax
Gujarat High Court · (2015) 04 GUJ CK 0058
Income Tax Act, 1961 - Section 147, 148
High Courts22 Apr 2015
Principal Commissioner of Income Tax Vs ECI Technologies Pvt. Ltd.
Gujarat High Court · (2015) 375 ITR 595
Income Tax Act, 1961 - Section 10B
High Courts21 Apr 2015
Eagle Corporation Pvt. Ltd. Vs Union of India
Gujarat High Court · (2015) 39 STR 711 : (2015) 85 VST 523
Central Excises and Salt Act, 1944 - Section 32E, 32FConstitution of India, 1950 - Article 226Finance Act, 1994 - Section 65(105)(j), 65(105)(n), 65(105)(p), 65(105)(zzx), 70