Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Penal Code, 1860 (IPC) - Section 302, 34Prevention of Corruption Act, 1988 - Section 12, 13(1)(d), 13(2), 3(1)(d), 7

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High Courts27 Apr 2015

Principal Commissioner of Income Tax Vs India Gelatine and Chemicals Ltd.

Gujarat High Court · (2015) 376 ITR 553

Income Tax Act, 1961 - Section 143(1), 143(2), 14A, 172, 194

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High Courts27 Apr 2015

Ganesh Trading Vs State of Gujarat and Others

Gujarat High Court · (2015) 04 GUJ CK 0109

Constitution of India, 1950 - Article 226

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High Courts27 Apr 2015

Principal Commissioner of Income Tax 2 Vs Hitachi Home and Life Solutions (India) Ltd.

Gujarat High Court · (2015) 04 GUJ CK 0064

Income Tax Act, 1961 - Section 143(2), 36(1)(vii)

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High Courts27 Apr 2015

Principal Commissioner of Income Tax 2 Vs India Geltine and Chemicals Ltd.

Gujarat High Court · (2015) 04 GUJ CK 0063

Income Tax Act, 1961 - Section 143(1), 143(2), 14A, 172, 194

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High Courts27 Apr 2015Dismissed

State of Gujarat Vs Mahebubkhan Firozkhan Pathan and Others

Gujarat High Court · (2015) CriLJ 4750

Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 29, 42, 50, 52(3)Penal Code, 1860 (IPC) - Section 302, 34

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High Courts24 Apr 2015Dismissed

Devubhai T. Patel Vs Saurashtra Paints Limited

Gujarat High Court · (2015) 147 FLR 265 : (2015) 3 LLJ 187 : (2015) 4 LLN 393 : (2015) LLR 933

Industrial Disputes Act, 1947 - Section 17B, 17-B

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High Courts24 Apr 2015Allowed

Prashant Piyushkumar Joshi Vs State of Gujarat and Others

Gujarat High Court · (2015) 2 GLR 1742

Constitution of India, 1950 - Article 226

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High Courts24 Apr 2015Allowed

Gautam Ganpatbhai Barot Vs Commissioner of Police and Others

Gujarat High Court · (2015) 04 GUJ CK 0071

Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2, 2(c), 3, 3(2)

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High Courts24 Apr 2015

State of Gujarat Vs Mamad Jusub

Gujarat High Court · (2015) CriLJ 4092 : (2015) 3 GLR 1909

Criminal Procedure Code, 1973 (CrPC) - Section 377, 378(1)Penal Code, 1860 (IPC) - Section 114, 307, 498(A), 504

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High Courts24 Apr 2015

Commissioner of Income Tax Vs Prabhukunj Co-op. Housing Society Limited

Gujarat High Court · (2015) 279 CTR 446 : (2015) 377 ITR 13 : (2015) 232 TAXMAN 517

Gujarat Co-operative Societies Act, 1961 - Section 107, 115, 65, 66, 67 (1)Income Tax Act, 1961 - Section 2(24), 2[24][vii], 22, 80P(2)(a)(i)

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