High Courts21 Apr 2015Partly Allowed
Bharatkumar Chotubahai Patel and Others Vs Rajendrabhai Omkar Marathe and Others
Gujarat High Court · (2016) 1 AnWR 4
COURT ARCHIVE
Gujarat High Court judgments, 2015
954 judgments · page 30 of 48
High Courts21 Apr 2015
Modern Tube Industries Limited Vs State of Gujarat
Gujarat High Court · (2015) 04 GUJ CK 0062
High Courts20 Apr 2015Allowed
Nagsi Khemu Harijan Vs State of Gujarat
Gujarat High Court · (2015) CriLJ 3853
Criminal Procedure Code, 1973 (CrPC) - Section 360, 397, 401Probation of Offenders Act, 1958 - Section 4, 4(1)
High Courts20 Apr 2015
Ry Midas Metacast Pvt. Ltd. Vs Union of India
Gujarat High Court · (2015) 322 ELT 839
Customs Act, 1962 - Section 129
High Courts20 Apr 2015Dismissed
Ramaben Dhirajlal Vs Civil Surgeon, Sir T. Hospital and Others
Gujarat High Court · (2015) 146 FLR 1051 : (2015) LLR 931
High Courts20 Apr 2015
R.Y. Midas Metacast Private Limited and Others Vs Union of India and Others
Gujarat High Court · (2015) 04 GUJ CK 0108
Customs Act, 1962 - Section 129
High Courts20 Apr 2015
Sanjay Kumar Bucha Vs Income Tax Officer
Gujarat High Court · (2015) 04 GUJ CK 0060
Income Tax Act, 1961 - Section 133(6), 143(1), 143(2), 44AB, 69
High Courts17 Apr 2015
State of Gujarat Vs Esdee Paints Ltd.
Gujarat High Court · (2015) 04 GUJ CK 0061
Gujarat Value Added Tax Act, 2003 - Section 2(33), 45(6), 47(4A)
High Courts17 Apr 2015Dismissed
Dhaval Gopalbhai Dobariya and Others Vs State of Gujarat
Gujarat High Court · (2015) 4 CCR 225 : (2015) CriLJ 3807
Constitution of India, 1950 - Article 21, 227Evidence Act, 1872 - Section 137, 138, 139, 140, 141Penal Code, 1860 (IPC) - Section 114, 323, 376(1)(2)D, 504, 506(2)
High Courts17 Apr 2015
State of Gujarat Vs Aadam
Gujarat High Court · (2015) 04 GUJ CK 0047
Arms Act, 1959 - Section 25(1)(b)(a), 27Penal Code, 1860 (IPC) - Section 114, 394, 397
High Courts17 Apr 2015Dismissed
Bhikhabhai Chakubhai Kathiriya Vs Harsukhbhai Jagjivandas Sadrani and Others
Gujarat High Court · (2015) 04 GUJ CK 0046
Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Food Adulteration Act, 1954 - Section 16, 2(i-a)(a), 2(i-a)(m), 7(i), 7(v)
High Courts17 Apr 2015Dismissed
Kheti Vikas Seva Trust and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 5 FLT 604
Air (Prevention and control of Pollution) Act, 1981 - Section 21, 31(A)Constitution of India, 1950 - Article 136, 32National Environment Appellate Authority Act, 1997 - Section 11
High Courts17 Apr 2015Allowed
Ranjeetsingh Radheshyam Chauhan Vs State of Gujarat and Others
Gujarat High Court · (2015) 04 GUJ CK 0044
Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2, 2(c), 3, 3(2)
High Courts17 Apr 2015Dismissed
Kheti Vikas Seva Vs State of Gujarat
Gujarat High Court · (2015) 5 FLT 604
High Courts16 Apr 2015Partly Allowed
Shardaben Murlibhai Gurjar Vs State of Gujarat and Others
Gujarat High Court · (2015) 147 FLR 94 : (2015) 2 GLR 1620 : (2015) LabIC 3100 : (2015) LLR 1095 : (2015) 4 RCR(Civil) 433 : (2015) 4 RCR(Criminal) 714
Constitution of India, 1950 - Article 226Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013 - Section 4
High Courts16 Apr 2015Dismissed
State of Gujarat Vs Jayendrakumar and Others
Gujarat High Court · (2015) GLH 2397
Criminal Procedure Code, 1973 (CrPC) - Section 209, 313Evidence Act, 1872 - Section 113Penal Code, 1860 (IPC) - Section 114, 302, 306, 34, 498(A)
High Courts16 Apr 2015
Principal Commissioner of Income Tax Vs Ram Shipping Industries Pvt. Ltd.
Gujarat High Court · (2015) 04 GUJ CK 0059
Income Tax Act, 1961 - Section 14, 143(1), 143(2), 2(22)(e), 4
High Courts16 Apr 2015
State of Gujarat Vs Shyam Industries
Gujarat High Court · (2016) 87 VST 73
Gujarat Sales Tax Act, 1969 - Section 2(16)Gujarat Value Added Tax Act, 2003 - Section 2, 2(14), 2(17), 34(12)
High Courts16 Apr 2015Disposed off
Savitaben Lalsingbhai Chopda Vs State of Gujarat and Others
Gujarat High Court · (2015) 04 GUJ CK 0043
High Courts16 Apr 2015Dismissed
Ashaben Vs State of Gujarat and Others
Gujarat High Court · (2015) 4 Crimes 1
Constitution of India, 1950 - Article 2, 21, 226Medical Termination of Pregnancy Act, 1971 - Section 2, 3, 3(1), 3(2)(b), 3(2)(b)(ii)Penal Code, 1860 (IPC) - Section 114, 312, 313, 314, 315