COURT ARCHIVE

Gujarat High Court judgments, 2015

954 judgments · page 26 of 48

High Courts05 May 2015Dismissed

Aher Khima Manda Vs State of Gujarat

Gujarat High Court · (2015) CriLJ 4100 : (2015) 3 Crimes 1 : (2016) 1 GLR 128

Criminal Procedure Code, 1973 (CrPC) - Section 313, 357, 357-A, 374, 378(1)(3)Penal Code, 1860 (IPC) - Section 302, 304

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High Courts05 May 2015Dismissed

State of Gujarat Vs Harsuklal Harjibhai Pankaniya

Gujarat High Court · (2015) 05 GUJ CK 0013

Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(1)(3)Penal Code, 1860 (IPC) - Section 302, 34Prevention of Corruption Act, 1988 - Section 13(1)(gh), 13(2), 20, 7

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High Courts05 May 2015Allowed

P.B. Nai Vs State of Gujarat and Others

Gujarat High Court · (2015) 05 GUJ CK 0012

Constitution of India, 1950 - Article 14, 142, 226

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High Courts05 May 2015Dismissed

State of Gujarat and Others Vs Vasant M. Desai

Gujarat High Court · (2015) LabIC 2957

Civil Procedure Code, 1908 (CPC) - Order 22 Rule 6Constitution of India, 1950 - Article 226

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High Courts04 May 2015Allowed

Lilaben Vs State of Gujarat

Gujarat High Court · (2015) CriLJ 3682

Criminal Procedure Code, 1973 (CrPC) - Section 313, 374Prevention of Corruption Act, 1988 - Section 13, 13(1)(d), 13(2), 2, 20

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High Courts04 May 2015

Principal Commissioner of Income Tax 2 Vs Hitachi Home and Life Solutions (India) Ltd.

Gujarat High Court · (2015) 05 GUJ CK 0039

Income Tax Act, 1961 - Section 36(1)(vii)

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High Courts04 May 2015

Premier Polyspin Pvt. Ltd. and Others Vs Union of India and Others

Gujarat High Court · (2015) 322 ELT 349

Central Excises and Salt Act, 1944 - Section 11D, 35, 35B, 35F

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High Courts04 May 2015Disposed off

Punamchand Devchand Vs State of Gujarat and Others

Gujarat High Court · (2015) 3 GLR 1920

Advocates Act, 1961 - Section 48AAGujarat General Clauses Act, 1904 - Section 11Gujarat Stamp Act, 1958 - Section 15, 53, 53(1)

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High Courts04 May 2015Dismissed

State of Gujarat and Others Vs Imrankhan Abbaskhan Pathan

Gujarat High Court · (2015) 2 LLJ 652

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High Courts04 May 2015Dismissed

Dilavarsinh Khodubha Vs State of Gujarat and Others

Gujarat High Court · (2015) 05 GUJ CK 0010

Urban Land (Ceiling and Regulation) Act, 1976 - Section 10(3), 10(5), 11, 20, 20(1)Urban Land (Ceiling and Regulation) Repeal Act, 1999 - Section 3(1)(a)

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High Courts04 May 2015Allowed

Savankumar Jigneshbhai Chokshi and Others Vs Puransing Premsing Rajput and Others

Gujarat High Court · (2015) 05 GUJ CK 0009

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High Courts04 May 2015

Riva Packaging Solutions Pvt. Ltd. Vs Commr. of Service Tax

Gujarat High Court · (2015) 40 STR 881

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High Courts01 May 2015Allowed

Jethalal Amrabhai Khimsuriya Vs State of Gujarat

Gujarat High Court · (2015) CriLJ 3411

Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Corruption Act, 1988 - Section 12, 13, 13(1)(d), 13(1)(d)(i)(ii), 13(2)

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High Courts01 May 2015

State of Gujarat Vs Essar Oil Ltd.

Gujarat High Court · (2015) 82 VST 107

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High Courts01 May 2015Allowed

Vasava Umeshbhai Laxmanbhai Vs State of Gujarat and Others

Gujarat High Court · (2015) 3 Crimes 8

Bombay Prohibition Act, 1949 - Section 81Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(b), 3

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High Courts01 May 2015Partly Allowed

PWD Employees Union and Others Vs State of Gujarat and Others

Gujarat High Court · (2015) 05 GUJ CK 0007

Constitution of India, 1950 - Article 226

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High Courts01 May 2015Allowed

Bharatbhai Jivrajbhai Limbasiya Vs State of Gujarat and Others

Gujarat High Court · (2015) 2 Crimes 670

Arms Act, 1959 - Section 25(1)(1-B)A, 25(1-B)A.B.), 27(1)Bombay Police Act, 1951 - Section 135Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(c), 3, 3(2)

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High Courts01 May 2015Allowed