High Courts08 May 2015
Nisarg Jayantkumar Gajera Vs Jayantkumar Mevabhai Gajera and Others
Gujarat High Court · (2015) 2 Crimes 729
Criminal Procedure Code, 1973 (CrPC) - Section 125, 127
COURT ARCHIVE
Gujarat High Court judgments, 2015
954 judgments · page 25 of 48
High Courts08 May 2015Allowed
Shiv-Vani Oil and Gas Exploration Services Ltd. and Others Vs Oil and Natural Gas Corpn. (India) Ltd. and Others
Gujarat High Court · (2015) 4 BC 630
Constitution of India, 1950 - Article 14, 19(1)(f), 19(1)(g), 226
High Courts08 May 2015
B.G. Exploration and Production India Limited and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 84 VST 1
Central Sales Tax Act, 1956 - Section 1(2), 2, 2(28), 2(ab), 21Constitution of India, 1950 - Article 1(2), 1(3), 226, 227, 286Customs Act, 1962 - Section 2, 2(21), 2(22), 2(27), 53
High Courts08 May 2015
Sabir Sidikbhai Manek Vs State of Gujarat and Others
Gujarat High Court · (2015) CriLJ 3915
Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 3
High Courts07 May 2015
Pushpak Bullion (P.) Ltd. Vs Deputy Commissioner of Income tax
Gujarat High Court · (2015) 379 ITR 81 : (2015) 233 TAXMAN 326
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 139, 143(1), 143(3), 147, 148
High Courts07 May 2015
Excel Export Vs Union of India
Gujarat High Court · (2015) 323 ELT 476
Customs Act, 1962 - Section 74, 75
High Courts07 May 2015Dismissed
Everest Publicity Pvt. Ltd. Vs State of Gujarat and Others
Gujarat High Court · (2015) 3 GLR 1891
Constitution of India, 1950 - Article 14, 19, 19(1)(a), 19(1)(g), 21Gujarat Provincial Municipal Corporations Act, 1949 - Section 17, 19Gujarat Town Planning and Urban Development Act, 1976 - Section 12, 12(1), 12(2), 12(2)(m), 12(ii)(m)
High Courts07 May 2015
Central Arecanut and Cocoa Marketing Processing Co-Operative Ltd. (CAMPCO LTD) Vs State of Gujarat and Others
Gujarat High Court · (2015) 05 GUJ CK 0033
Constitution of India, 1950 - Article 226
High Courts07 May 2015Dismissed
State of Gujarat Vs Palabhai Somabhai Harijan and Others
Gujarat High Court · (2015) 05 GUJ CK 0029
Penal Code, 1860 (IPC) - Section 114, 302, 304, 324, 34
High Courts07 May 2015Partly Allowed
Narendrasinh Chandubhai Jadeja Vs Deputy Forest Officer and Others
Gujarat High Court · (2015) 147 FLR 262 : (2015) 2 LLJ 692
Constitution of India, 1950 - Article 226
High Courts07 May 2015Disposed off
The Liquidator Petrofils Co. Operative Ltd. (in Liquidation) Vs Industrial Development Bank of India Ltd. (IDBI Ltd.) and Others
Gujarat High Court · (2015) 05 GUJ CK 0027
Constitution of India, 1950 - Article 226General Clauses Act, 1897 - Section 21Gujarat Industrial Development Act, 1962 - Section 11(2), 14, 16, 17, 23(2)
High Courts07 May 2015Partly Allowed
Dineshkumar Brijnandan Vs Umiyashankar Vedprakash Mishra and Others
Gujarat High Court · (2015) 05 GUJ CK 0026
High Courts07 May 2015Allowed
Dashrathbhai Vadilal Nayak Vs State of Gujarat
Gujarat High Court · (2015) CriLJ 3928
Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(1)(d)(i), 13(2), 2, 7
High Courts06 May 2015Allowed
Gajendrasinh Vs State of Gujarat and Others
Gujarat High Court · (2015) CriLJ 3890 : (2016) 1 GLR 289
Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 3Penal Code, 1860 (IPC) - Section 114, 141, 143, 147, 323
High Courts06 May 2015
Commissioner of Central Excise Surat-I Vs Kavita Silk Mills
Gujarat High Court · (2015) 05 GUJ CK 0040
High Courts06 May 2015
National Construction Co. Vs Joint Commissioner of Income Tax, Gandhidham Range
Gujarat High Court · (2015) 234 TAXMAN 332
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 142(1), 143(3), 147, 148
High Courts06 May 2015Partly Allowed
Arvindbhai KarshanbKai Godavariya Vs State of Gujarat
Gujarat High Court · (2015) CriLJ 3931
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 363, 366, 376
High Courts06 May 2015
P.C. Patel and Co. Vs Deputy Commissioner of Income Tax
Gujarat High Court · (2015) 379 ITR 151
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 142(1), 143(3), 147, 148
High Courts05 May 2015
Highness Coconut and Trading Co. Vs State of Gujarat
Gujarat High Court · (2015) 51 GST 917 : (2015) 85 VST 359
Gujarat Value Added Tax Act, 2003 - Section 28(2), 29(2)
High Courts05 May 2015
Income Tax Officer Vs Saket Corporation
Gujarat High Court · (2015) 234 TAXMAN 435
Income Tax Act, 1961 - Section 80IB, 80IB(10), 80IB(10)(a)(i)