High Courts26 Jun 2015Allowed
Salim Usmanbhai Sumra Vs State of Gujarat and Others
Gujarat High Court · (2015) 06 GUJ CK 0005
Bombay Animal Preservation Act, 1954 - Section 8Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(bbb), 3
COURT ARCHIVE
Gujarat High Court judgments, 2015
954 judgments · page 23 of 48
High Courts26 Jun 2015Allowed
Dhaval Rajeshbhai Somabhai Jayasar Vs State of Gujarat and Others
Gujarat High Court · (2015) 06 GUJ CK 0004
Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 3Penal Code, 1860 (IPC) - Section 114, 379, 467
High Courts25 Jun 2015Dismissed
Rithwik Projects Private Limited Vs Sintex Infra Projects Limited and Others
Gujarat High Court · (2015) 06 GUJ CK 0009
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10, Order 7 Rule 7Constitution of India, 1950 - Article 226, 227
High Courts24 Jun 2015Allowed
Parvpal Rajivpal Singh Vs State of Gujarat and Others
Gujarat High Court · (2016) CriLJ 243
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13BPenal Code, 1860 (IPC) - Section 307, 323, 376, 377, 509
High Courts24 Jun 2015Dismissed
Chief Manager Vs Anil Popatlal Ghelani and Others
Gujarat High Court · (2016) LabIC 891 : (2015) 3 LLJ 462 : (2015) 3 LLN 136
Industrial Disputes Act, 1947 - Section 25-F, 25-G
High Courts24 Jun 2015Allowed
Pravinsinh Somaji Makwana and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 3 GLR 2302
Criminal Procedure Code, 1973 (CrPC) - Section 202, 202(2), 203, 204, 204(2)Penal Code, 1860 (IPC) - Section 302
High Courts23 Jun 2015Allowed
Bhikhubhai Amarsinhbhai Parmar Vs United India Insurance Company Ltd. and Others
Gujarat High Court · (2015) 3 GLR 2503
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, 114, 151Constitution of India, 1950 - Article 136, 142Motor Vehicles Act, 1988 - Section 149
High Courts23 Jun 2015Allowed
Vijaysingh and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) CriLJ 4635
Criminal Procedure Code, 1973 (CrPC) - Section 154, 154(2), 320, 482Penal Code, 1860 (IPC) - Section 114, 306, 498(A)
High Courts22 Jun 2015Allowed
Kantibhai Devsibhai Patel Vs State of Gujarat and Others
Gujarat High Court · (2016) 1 GLR 139
Constitution of India, 1950 - Article 21, 22, 22 (2), 227, 32Criminal Procedure Code, 1973 (CrPC) - Section 160, 167, 167(1), 167(2), 167(3)Penal Code, 1860 (IPC) - Section 120B, 213, 214, 217
High Courts22 Jun 2015Partly Allowed
Muzaffar Husain Vs State of Gujarat
Gujarat High Court · (2015) 06 GUJ CK 0034
Arms Act, 1959 - Section 25(1)(A)Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 312
High Courts22 Jun 2015Dismissed
Raijibhai Vs State of Gujarat
Gujarat High Court · (2015) 06 GUJ CK 0033
Penal Code, 1860 (IPC) - Section 327, 328, 342, 375, 376
High Courts22 Jun 2015Dismissed
Pratap Vs State of Gujarat
Gujarat High Court · (2015) 06 GUJ CK 0032
Penal Code, 1860 (IPC) - Section 363, 366, 376
High Courts19 Jun 2015Dismissed
Nayak Chuniben Chandubhai and Others Vs Chief Election Commissioner and Others
Gujarat High Court · AIR 2015 Guj 164
Constitution of India, 1950 - Article 102, 173, 191, 226, 324Criminal Procedure Code, 1973 (CrPC) - Section 193, 195(1)(b)Representation of the People Act, 1951 - Section 36, 36(2)
High Courts15 Jun 2015Allowed
Deputy Gen. Manager, Oil and Natural Gas Corporation Ltd. Vs Raol Pravinsinh Pratapsinh and Others
Gujarat High Court · (2015) 06 GUJ CK 0031
Land Acquisition Act, 1894 - Section 35, 35(3)
High Courts15 Jun 2015Allowed
State of Gujarat Through Secretary Vs Ratanben Parbhubhai Patel Thro''poa Rameshbhai Chhelshanker
Gujarat High Court · (2016) 2 GujLH 712
Bombay Tenancy and Agricultural Lands Act, 1948 - Section 32-G, Section 43
High Courts12 Jun 2015
Jivraj Tea Co. Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2015) 377 ITR 337
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 143(2), 143(3), 147, 148, 2(22)(e)
High Courts12 Jun 2015
Deputy Commissioner of Income Tax-TDS Circle Vs Vodafone Essar Gujarat Ltd.
Gujarat High Court · (2015) 233 TAXMAN 35
Central Excises and Salt Act, 1944 - Section 35B, 35C, 35C (2A), 35C(1), 35C(2A)Constitution of India, 1950 - Article 14, 226Income Tax Act, 1961 - Section 201(1A), 253, 254(2A)
High Courts12 Jun 2015
Shree Chalthan Vibhag Khand Vs Deputy Commissioner of Income Tax
Gujarat High Court · (2015) 281 CTR 389 : (2015) 376 ITR 419 : (2015) 233 TAXMAN 469
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 139, 139(1), 142(1), 143(3), 145A
High Courts12 Jun 2015
Deputy Commissioner Income Tax-TDS Circle Vs Vadofone Essar Gujarat Limited and Others
Gujarat High Court · (2015) 279 CTR 482
Central Excises and Salt Act, 1944 - Section 35B, 35C, 35C(1), 35C(2A)Constitution of India, 1950 - Article 14, 226Income Tax Act, 1961 - Section 201(1A), 253, 254(2A), 254-2A
High Courts12 Jun 2015
Naren Sadashiv Burade Vs Income Tax Officer
Gujarat High Court · (2015) 234 TAXMAN 27
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 10A, 10B, 142(1), 143, 143(1)