High Courts06 Jul 2015Allowed
Mohammedali Ibrahim Chaudhary Vs State of Gujarat and Others
Gujarat High Court · (2015) 07 GUJ CK 0018
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 507, 509
COURT ARCHIVE
Gujarat High Court judgments, 2015
954 judgments · page 22 of 48
High Courts06 Jul 2015Disposed Off
Ashwinsinh and Others Vs Abdulkhaiyum Abdulgani and Others
Gujarat High Court · (2015) 4 ACC 328
Motor Vehicles Act, 1988 - Section 173, 73
High Courts03 Jul 2015Dismissed
Nishant Deshdipak Varma Vs State of Gujarat and Others
Gujarat High Court · (2015) 3 GLR 2463
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 401(2), 468, 468(2)(b), 469, 469(1)(a)Penal Code, 1860 (IPC) - Section 114, 120-B, 181, 191, 193
High Courts01 Jul 2015
State of Gujarat Vs Rohitbhai Bhagabhai Vaghri and Others
Gujarat High Court · (2015) 4 CCR 540 : (2015) 3 GLR 2623
Criminal Procedure Code, 1973 (CrPC) - Section 121, 124, 360, 361, 373General Clauses Act, 1897 - Section 8(1)Penal Code, 1860 (IPC) - Section 114, 299, 302, 304, 307
High Courts30 Jun 2015
Garden Silk Mills Ltd. and Others Vs Union of India and Others
Gujarat High Court · (2015) 323 ELT 717 : (2015) 40 STR 630
Constitution of India, 1950 - Article 14, 19(1)(g), 226, 265, 300A
High Courts30 Jun 2015Allowed
Sachin Shreekant Marathi and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 06 GUJ CK 0025
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 114, 506(1)
High Courts30 Jun 2015Dismissed
Shah Krushnachandra Kantilal and Others Vs The State of Gujarat and Others
Gujarat High Court · (2015) 06 GUJ CK 0024
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 1, Order 7 Rule 1(e), Order 7 Rule 3
High Courts30 Jun 2015Dismissed
Sakir Rahimbhai Shaikh Vs State of Gujarat
Gujarat High Court · (2015) 06 GUJ CK 0023
Criminal Procedure Code, 1973 (CrPC) - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 19, 21, 24, 27, 27-A
High Courts30 Jun 2015Dismissed
State of Gujarat Vs Nayanbhai Jeebhai Barot and Others
Gujarat High Court · (2015) CriLJ 4432
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 20(b)(ii), 25, 29, 41(3)Penal Code, 1860 (IPC) - Section 120B, 164, 195, 302, 34
High Courts30 Jun 2015
Vinayakrao Shantilal Desai Vs Gujarat State Fertilizers & Chemicals Ltd. and Others
Gujarat High Court · (2015) 3 GLR 2269
Constitution of India, 1950 - Article 14, 19, 19(1)(g), 226, 227Industrial Disputes Act, 1947 - Section 18(3)(A), 2(1), 29(g), 32
High Courts29 Jun 2015Dismissed
President, Indo-German Tool Room Employees Union Vs General Manager, Indo-German Tool Room and Others
Gujarat High Court · (2015) 146 FLR 1048 : (2015) 4 LLN 385
High Courts29 Jun 2015Allowed
Karjipura (Godh) Seva Sahakari Mandali Ltd. Vs State of Gujarat and Others
Gujarat High Court · (2015) 3 GLR 2362
Constitution of India, 1950 - Article 226Gujarat Agricultural Produce Markets Act, 1963 - Section 11(1)(i)
High Courts29 Jun 2015Allowed
Habibbhai and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 06 GUJ CK 0012
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Gujarat Police Act, 1951 - Section 135(1)Penal Code, 1860 (IPC) - Section 120-B, 143, 147, 148, 149
High Courts29 Jun 2015Allowed
Ramkishan Mulchand Mundhada Vs State of Gujarat
Gujarat High Court · (2015) 06 GUJ CK 0011
Electricity Act, 2003 - Section 135, 135[1], 135[1] [b], 138 [1][a]
High Courts29 Jun 2015Allowed
Abdulbhai Jivabhai Khokhar Vs District Development Officer and Others
Gujarat High Court · (2015) 06 GUJ CK 0010
Constitution of India, 1950 - Article 226
High Courts26 Jun 2015Allowed
Gujarat State Road Transport Corporation and Others Vs Ibrahim Mamadbhai Baloch and Others
Gujarat High Court · (2015) 4 ACC 163
Motor Vehicles Act, 1988 - Section 173
High Courts26 Jun 2015Allowed
Prabhaben Hemabhai Bachubhai Mer Bhupatbhai Ranchho Vs State of Gujarat and Others
Gujarat High Court · (2015) CriLJ 4431 : (2016) 1 GLR 294
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts26 Jun 2015Allowed
Kantibhai Mangabhai Patar and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 06 GUJ CK 0008
Bombay Police Act, 1951 - Section 135(1)Criminal Procedure Code, 1973 (CrPC) - Section 216Penal Code, 1860 (IPC) - Section 114, 320, 323, 325, 326
High Courts26 Jun 2015Disposed off
Barot Rameshchandra Babulal Vs State of Gujarat and Others
Gujarat High Court · (2015) 06 GUJ CK 0007
Constitution of India, 1950 - Article 136, 226, 227, 32
High Courts26 Jun 2015Dismissed
Hiteshkumar Jashwantsinh Taparia (Chief Fire Officer, Vadodara Municipal Corporation) Vs Municipal Commissioner
Gujarat High Court · (2015) 06 GUJ CK 0006
Constitution of India, 1950 - Article 226, 309, 311, 314Gujarat Provincial Municipal Corporations Act, 1949 - Section 56(2)Prevention of Corruption Act, 1988 - Section 13(1)(e), 13(2), 19