High Courts14 Jul 2015
Krishnamegh Yarn Industries Vs Asstt. Commissioner of Income Tax
Gujarat High Court · (2015) 376 ITR 561
Income Tax Act, 1961 - Section 133(A), 14, 142(1), 143(2), 260(A)
COURT ARCHIVE
Gujarat High Court judgments, 2015
954 judgments · page 21 of 48
High Courts13 Jul 2015Dismissed
Perigon Infratech Pvt. Ltd. and Others Vs Petroleum and Natural Gas Regulatory Board
Gujarat High Court · AIR 2015 Guj 131 : (2015) 4 BC 536
High Courts13 Jul 2015Allowed
B.M. Patel Vs Gujarat Water Resources Development Corporation
Gujarat High Court · (2015) 146 FLR 1045 : (2016) LabIC 559 : (2015) 4 LLN 683
Payment of Gratuity Act, 1972 - Section 4(1)(b), 7(3)(A)
High Courts13 Jul 2015Dismissed
State of Gujarat Vs Rajak Habibbhai Memon and Others
Gujarat High Court · (2015) 07 GUJ CK 0028
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378, 379Penal Code, 1860 (IPC) - Section 114, 302, 323, 498(A), 504
High Courts13 Jul 2015Dismissed
M.V. Cape Climber Vs Glory Wealth Shipping Pvt. Ltd.
Gujarat High Court · (2015) 3 GLR 2375
Arbitration Act, 1940 - Section 15, 16, 17, 30, 33Arbitration and Conciliation Act, 1996 - Section 13, 15, 16, 17, 3 [4]Civil Procedure Code, 1908 (CPC) - Order 20 Rule 4(2), Order 21 Rule 10, Order 7 Rule 11(a), Order 7 Rule 11(d), Order 8 Rule 10
High Courts10 Jul 2015Allowed
Vanraj Gobarji Vanjara Vs Additional Chief Secretary and Others
Gujarat High Court · (2015) 2 GLR 1781 : (2015) LabIC 4200
High Courts10 Jul 2015Allowed
Rabari Dilipbhai Dharmeshbhai and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 07 GUJ CK 0030
Bombay Money Lenders Act, 1946 - Section 33Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 384, 385, 504, 506(2)
High Courts10 Jul 2015Dismissed
Mahesh Chelabhai Parmar Vs State of Gujarat
Gujarat High Court · (2015) 3 GLR 2753
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 35Penal Code, 1860 (IPC) - Section 363, 366, 376
High Courts09 Jul 2015Dismissed
Jhalabhai Somabhai Garasiya Vs State of Gujarat
Gujarat High Court · (2015) 07 GUJ CK 0026
Bombay Police Act, 1951 - Section 135Penal Code, 1860 (IPC) - Section 307
High Courts09 Jul 2015Dismissed
Jitendra Prasad Shaw Vs National Dairy Development Board
Gujarat High Court · (2015) 07 GUJ CK 0025
Constitution of India, 1950 - Article 14, 226National Dairy Development Board Act, 1987 - Section 11(2), 48
High Courts09 Jul 2015
Savjibhai Naranbhai Adroja Vs State of Gujarat and Others
Gujarat High Court · (2015) 07 GUJ CK 0023
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 114, 465, 467, 468, 471
High Courts09 Jul 2015Partly Allowed
Ashokbhai Ishwarbhai Chauhan and Others Vs Anand Agriculture University and Others
Gujarat High Court · (2015) 07 GUJ CK 0022
Administrative Tribunals Act, 1985 - Section 19(4)Constitution of India, 1950 - Article 14, 16Penal Code, 1860 (IPC) - Section 114, 120B, 406, 420, 466
High Courts08 Jul 2015
Alliance Fibers Ltd. and Others Vs State of Gujarat and Others
Gujarat High Court · (2016) 88 VST 137
Constitution of India, 1950 - Article 14, 19(1)(g), 226, 265Gujarat Value Added Tax Act, 2003 - Section 44, 45, 68, 69, 73(4)
High Courts08 Jul 2015
Manish Kanaiyalal Gupta Vs State of Gujarat and Others
Gujarat High Court · (2015) 07 GUJ CK 0046
Constitution of India, 1950 - Article 225, 32, 329(b), 343, 348Criminal Procedure Code, 1973 (CrPC) - Section 125, 397, 401Official Languages Act, 1963 - Section 7
High Courts08 Jul 2015Partly Allowed
Leela Champak Charitable Trust Vs All India Council for Technical Education
Gujarat High Court · (2015) 07 GUJ CK 0024
Constitution of India, 1950 - Article 226
High Courts08 Jul 2015Dismissed
Zala Punjajee Javanjee Vs State of Gujarat and Others
Gujarat High Court · AIR 2015 Guj 159
Constitution of India, 1950 - Article 21, 226
High Courts07 Jul 2015
Principal Commissioner of Income Tax and Others Vs Gujarat Gas Financial Services Limited
Gujarat High Court · (2015) 233 TAXMAN 532
Income Tax Act, 1961 - Section 143, 143(3), 260A, 37, 40(A)
High Courts07 Jul 2015Dismissed
State of Gujarat Vs Ramanbhai Punjabhai Harijan
Gujarat High Court · (2015) 3 DMC 868
Criminal Procedure Code, 1973 (CrPC) - Section 162(2), 311, 378Evidence Act, 1872 - Section 121, 122, 123, 124, 125Penal Code, 1860 (IPC) - Section 302, 307, 498(A)
High Courts06 Jul 2015Allowed
Ashok Lakhmanbhai Mavadiya and Others Vs State of Gujarat
Gujarat High Court · (2015) 07 GUJ CK 0020
Penal Code, 1860 (IPC) - Section 114, 306, 498A
High Courts06 Jul 2015Dismissed
Nahersinh Gulabsinh Parghi Vs State of Gujarat
Gujarat High Court · (2015) 07 GUJ CK 0019
Penal Code, 1860 (IPC) - Section 114, 395, 397, 457, 459