COURT ARCHIVE

Gujarat High Court judgments, 2015

954 judgments · page 19 of 48

High Courts03 Aug 2015Partly Allowed

Jayvirsingh Samshersingh Kaden and Others Vs State of Gujarat and Others

Gujarat High Court · (2015) 08 GUJ CK 0023

Civil Procedure Code, 1908 (CPC) - Section 132Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 482

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High Courts03 Aug 2015Partly Allowed

Clifford Antony D''costa and Others Vs State of Gujarat and Others

Gujarat High Court · (2016) 1 GLR 173

Civil Procedure Code, 1908 (CPC) - Section 132Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 482

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High Courts03 Aug 2015Dismissed

State of Gujarat Vs Ukabhai

Gujarat High Court · (2015) 08 GUJ CK 0021

Criminal Procedure Code, 1973 (CrPC) - Section 313, 378, 379Dowry Prohibition Act, 1961 - Section 2, 4Penal Code, 1860 (IPC) - Section 302, 304-B, 498-A

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High Courts03 Aug 2015

Commissioner of Income Tax Vs Labh Construction & Ind. Ltd.

Gujarat High Court · (2015) 235 TAXMAN 102

Income Tax Act, 1961 - Section 133, 133(A), 194, 194C, 200

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High Courts30 Jul 2015Dismissed

Devabhai Arjanbhai Modhwadia Vs State of Gujarat

Gujarat High Court · (2015) 07 GUJ CK 0050

Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20 [b]

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High Courts30 Jul 2015Dismissed

State of Gujarat Vs Rajesh Nathia Chhara and Others

Gujarat High Court · (2015) 3 GLR 2480

Criminal Procedure Code, 1973 (CrPC) - Section 313, 378, 379Penal Code, 1860 (IPC) - Section 114, 143, 147, 149, 302

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High Courts30 Jul 2015

Commissioner Vs Tata Chemicals Ltd.

Gujarat High Court · (2015) 07 GUJ CK 0042

Central Excises and Salt Act, 1944 - Section 11BB, 35G

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High Courts30 Jul 2015

Tec Paper Pvt. Ltd. Vs Union of India and Others

Gujarat High Court · (2015) 324 ELT 282

Constitution of India, 1950 - Article 14, 19, 226, 265, 300-A

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High Courts29 Jul 2015Dismissed

Govindbhai Punambhai Vaghela Vs Chief Manager and Others

Gujarat High Court · (2015) 147 FLR 928 : (2015) 3 GLR 1972 : (2016) 1 LLN 402 : (2016) 1 SCT 379

Industrial Disputes Act, 1947 - Section 17-B

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High Courts29 Jul 2015Dismissed

Nathubha Bhikhubha Parmar and Others Vs State of Gujarat and Others

Gujarat High Court · (2015) 07 GUJ CK 0048

Companies Act, 1956 - Section 3, 3(cc), 3(e), 617General Clauses Act, 1897 - Section 21Land Acquisition Act, 1894 - Section 11, 3(cc), 3(e), 4, 44A

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High Courts29 Jul 2015

Shree Yamuna Trading Co. Vs Assistant Commissioner of Commercial Tax - Ghatak-4

Gujarat High Court · (2015) 07 GUJ CK 0038

Constitution of India, 1950 - Article 226

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High Courts29 Jul 2015

Vithalani Exports Vs Assistant Commissioner of Commercial Tax - Ghatak-4

Gujarat High Court · (2015) 07 GUJ CK 0037

Constitution of India, 1950 - Article 226

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High Courts29 Jul 2015

Mudra Foundation for Communications Research and Education Vs Chief Commissioner of Income Tax

Gujarat High Court · (2016) 237 TAXMAN 139

Constitution of India, 1950 - Article 14, 19(1)(g), 226Income Tax Act, 1961 - Section 10(23C), 10(23C)(iiiad), 10(23C)(vi), 11, 11(2)

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High Courts29 Jul 2015Dismissed

Salim Mohmad Patel Vs S.T. Corporation and Others

Gujarat High Court · (2015) LLR 1250

Constitution of India, 1950 - Article 226, 227

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High Courts29 Jul 2015Dismissed

Rajesh Bhagwatilal Gandhi Vs Manager/Employer and Others

Gujarat High Court · (2016) 1 LLN 654 : (2015) LLR 1251

Constitution of India, 1950 - Article 226, 227

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High Courts28 Jul 2015Dismissed

Nareshchandra Ramprasad Raja Vs State of Gujarat and Others

Gujarat High Court · (2015) 3 GLR 1986

Bombay Public Trusts Act, 1950 - Section 17, 22, 22(1), 26, 72Constitution of India, 1950 - Article 226

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High Courts28 Jul 2015Partly Allowed

Chandubhai Vs State of Gujarat

Gujarat High Court · (2015) 07 GUJ CK 0047

Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Evidence Act, 1872 - Section 24, 25, 25, 26, 27, 27Penal Code, 1860 (IPC) - Section 300, 302, 304, 304B, 323

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High Courts27 Jul 2015Dismissed

Win Plast Ltd. Vs Symphony Ltd.

Gujarat High Court · AIR 2015 Guj 151

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 20, 20(c)Designs Act, 2000 - Section 22, 22(1), 4Trade Marks Act, 1999 - Section 134

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High Courts27 Jul 2015Dismissed

State of Gujarat Vs Limbaji C. Thakor

Gujarat High Court · (2016) 1 DMC 110

Criminal Procedure Code, 1973 (CrPC) - Section 378, 386Penal Code, 1860 (IPC) - Section 302, 306, 498A

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High Courts27 Jul 2015

Rai University Vs Commissioner of Income Tax (Exemption) and Others

Gujarat High Court · (2015) 07 GUJ CK 0036

Constitution of India, 1950 - Article 226Gujarat Private Universities Act, 2009 - Section 3, 37, 38, 4, 41Income Tax Act, 1961 - Section 10 (23C)(vi), 10(23C)(vi)

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