High Courts11 Aug 2015Disposed off
In Re: Alpha Plastomers Private Limited
Gujarat High Court · (2015) 08 GUJ CK 0048
Companies Act, 1956 - Section 391, 392, 393, 394, 396A
COURT ARCHIVE
Gujarat High Court judgments, 2015
954 judgments · page 18 of 48
High Courts11 Aug 2015Allowed
Raj Dilawarsinh Chandrasinh''s Heirs Mahendrasinh and Others Vs Gail (Gas Authority of India Ltd.) and Others
Gujarat High Court · (2015) 3 GLR 2282
Gujarat Court Fees Act, 2004 - Section 20, 20(xv), 4Land Acquisition Act, 1894 - Section 53Petroleum and Minerals Pipelines (Acquisition of Right of User in land) Act, 1962 - Section 10, 10(1), 10(2), 10(5), 3
High Courts11 Aug 2015
Commissioner of Central Excise, Ahmedabad, I Vs Rajesh Malleables Ltd.
Gujarat High Court · (2015) 08 GUJ CK 0014
Central Excises and Salt Act, 1944 - Section 11A, 35-GConstitution of India, 1950 - Article 14, 19(1)(g)
High Courts10 Aug 2015Dismissed
Prataprai B. Sheth Vs Deviyani Tex-Chem P. Ltd.
Gujarat High Court · (2015) 193 CompCas 259
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 37Limitation Act, 1963 - Section 18, 19, 8
High Courts10 Aug 2015
Dars Automobiles Incorporation Vs State of Gujarat
Gujarat High Court · (2015) 08 GUJ CK 0008
Gujarat Value Added Tax Act, 2003 - Section 78
High Courts06 Aug 2015Dismissed
Ambati Janardhana Rao Vs Central Bureau of Investigation and Others
Gujarat High Court · (2015) 08 GUJ CK 0046
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 227, 228, 239, 240, 245Evidence Act, 1872 - Section 10
High Courts06 Aug 2015Disposed off
Jayaben Vs State of Gujarat and Others
Gujarat High Court · (2015) 08 GUJ CK 0045
Bombay Tenancy and Agricultural Lands Act, 1948 - Section 32-GConstitution of India, 1950 - Article 226, 300ACriminal Procedure Code, 1973 (CrPC) - Section 173, 173(8), 190, 482
High Courts06 Aug 2015Dismissed
Bharatsinh Himmatsinh Champavat and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 08 GUJ CK 0044
Bombay Police Act, 1951 - Section 17, 23, 23(h), 28, 28(1)Constitution of India, 1950 - Article 154(3) (D), 154(3)(iii), 226
High Courts06 Aug 2015Dismissed
Patel Tushar Bharatkumar Vs State of Gujarat and Others
Gujarat High Court · (2015) 08 GUJ CK 0043
Constitution of India, 1950 - Article 12, 16, 226
High Courts06 Aug 2015Partly Allowed
Jashvantkumar Jayantilal Sanghavi Vs State of Gujarat and Others
Gujarat High Court · (2015) 08 GUJ CK 0042
Constitution of India, 1950 - Article 12, 14, 19, 21, 226
High Courts06 Aug 2015Allowed
Kiran Surendrabhai Sheth Vs State of Gujarat and Others
Gujarat High Court · (2015) 08 GUJ CK 0041
Constitution of India, 1950 - Article 226, 311(2)Prevention of Corruption Act, 1988 - Section 12, 13(1)(D), 13(2), 15, 19
High Courts06 Aug 2015Dismissed
Popatbhai Bhimabhai Sutreja Vs Managing Director and Others
Gujarat High Court · (2015) 08 GUJ CK 0040
Constitution of India, 1950 - Article 226, 311, 311(2)
High Courts06 Aug 2015Allowed
Baldevbhai Bothabhai Vaghela Vs Managing Director and Others
Gujarat High Court · (2016) LabIC 543
Constitution of India, 1950 - Article 14, 16, 21, 226, 309Public Servants (Inquiries) Act, 1850 - Section 25
High Courts06 Aug 2015Allowed
Patel Tarunkumar Shankarlal and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 08 GUJ CK 0027
Constitution of India, 1950 - Article 14, 16, 21, 226
High Courts06 Aug 2015Dismissed
Maheshkumar Prabhudas Patel Vs Commissioner of Higher Education and Others
Gujarat High Court · (2015) 08 GUJ CK 0026
High Courts06 Aug 2015Dismissed
Ronak Shipping and Others Vs Union of India and Others
Gujarat High Court · (2015) 52 GST 1124 : (2016) 41 STR 420
Central Excises and Salt Act, 1944 - Section 11(A), 35Constitution of India, 1950 - Article 14, 19(1)(g), 226, 265, 300-AFinance Act, 1994 - Section 73(1), 76, 77, 78
High Courts06 Aug 2015Allowed
State of Gujarat and Others Vs Hakubhai Aapabhai Dhandhal and Others
Gujarat High Court · (2015) 08 GUJ CK 0005
Industrial Disputes Act, 1947 - Section 25F, 25G, 25H
High Courts05 Aug 2015
State of Gujarat Vs Delta Rubber and Plastics Products
Gujarat High Court · (2015) 08 GUJ CK 0002
Gujarat Value Added Tax Act, 2003 - Section 78
High Courts04 Aug 2015Dismissed
Vipulbhai Gigabhai Parmar Vs State of Gujarat
Gujarat High Court · (2015) 08 GUJ CK 0025
Penal Code, 1860 (IPC) - Section 325, 354-B, 376, 452, 506[1]
High Courts04 Aug 2015Dismissed
Kantibhai P. Gamar Vs State of Gujarat
Gujarat High Court · (2015) 08 GUJ CK 0024