High Courts01 Sept 2015Partly Allowed
Karabhai Lilabhai Mokaria Vs Bhurabhai Arjanbhai Odedara and Others
Gujarat High Court · (2015) 4 ACC 610
COURT ARCHIVE
Gujarat High Court judgments, 2015
954 judgments · page 16 of 48
High Courts01 Sept 2015
Commissioner of Income Tax Vs State Bank of India
Gujarat High Court · (2015) 378 ITR 632
Income Tax Act, 1961 - Section 260AInterest Act, 1978 - Section 2, 5, 6Interest Tax Act, 1974 - Section 2, 2(5), 2(7), 4, 5
High Courts31 Aug 2015Partly Allowed
Jayantibhai Saburbhai Parmar Vs State of Gujarat
Gujarat High Court · (2015) 08 GUJ CK 0056
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 374Penal Code, 1860 (IPC) - Section 300, 302, 304, 504
High Courts31 Aug 2015Disposed Off
Official Liquidator of Piramal Financial Services Ltd. Vs Diljit Builders and Associates P. Ltd. and Others
Gujarat High Court · (2015) 193 CompCas 482
Registration Act, 1908 - Section 17, 17(1)(b), 17(2), 17(2)(vi)Reserve Bank of India Act, 1934 - Section 45Stamp Act, 1899 - Section 35
High Courts28 Aug 2015Dismissed
State of Gujarat Vs Prakashdas Gordhandas Ramavat
Gujarat High Court · (2015) 08 GUJ CK 0059
Criminal Procedure Code, 1973 (CrPC) - Section 313, 377Penal Code, 1860 (IPC) - Section 188, 302, 304, 326, 34
High Courts28 Aug 2015Disposed off
Sureshbhai Suvalal Jayswal and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 08 GUJ CK 0058
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 1, Order 22 Rule 22, Order 22 Rule 4, Order 22 Rule 9, Order 9 Rule 9Constitution of India, 1950 - Article 225, 226, 227Limitation Act, 1963 - Section 5
High Courts28 Aug 2015Partly Allowed
State of Gujarat Vs Mehmadjamil Valimahomad Shaikh and Others
Gujarat High Court · (2015) 08 GUJ CK 0057
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Penal Code, 1860 (IPC) - Section 395, 397
High Courts27 Aug 2015Partly Allowed
Rafiqbhai Mohammadbhai Belim Vs The State of Gujarat
Gujarat High Court · (2015) 08 GUJ CK 0055
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 300, 302, 304, 307
High Courts27 Aug 2015Dismissed
State of Gujarat Vs Bhijrajsinh Savalsnh Rathod
Gujarat High Court · (2015) 08 GUJ CK 0017
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 34
High Courts25 Aug 2015Dismissed
State of Gujarat and Others Vs Appellate Authority under Payment of Gratuity Act and Others
Gujarat High Court · (2015) LabIC 4520
Central Excises and Salt Act, 1944 - Section 35Civil Procedure Code, 1908 (CPC) - Section 100Constitution of India, 1950 - Article 226, 227
High Courts24 Aug 2015Partly Allowed
State of Gujarat Vs Dipesh
Gujarat High Court · (2015) 08 GUJ CK 0061
Penal Code, 1860 (IPC) - Section 363, 366, 375, 376
High Courts24 Aug 2015
State of Gujarat Vs Maheshbhai Jivanbhai and Others
Gujarat High Court · (2015) 08 GUJ CK 0038
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, 302, 34, 489(A), 489(B)
High Courts24 Aug 2015Partly Allowed
Rafiqahmed Azizahmed Shaikh and Others Vs State of Gujarat
Gujarat High Court · (2015) 08 GUJ CK 0037
Criminal Procedure Code, 1973 (CrPC) - Section 313Dowry Prohibition Act, 1961 - Section 7Penal Code, 1860 (IPC) - Section 114, 300, 302, 304, 323
High Courts24 Aug 2015Dismissed
Chhatrasinh B. Patel and Others Vs State of Gujarat
Gujarat High Court · (2015) 08 GUJ CK 0035
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, 302, 304, 304(II), 323
High Courts24 Aug 2015
Commissioner of Income Tax Gandhinagar Vs Shaifali Steel Ltd.
Gujarat High Court · (2015) 08 GUJ CK 0015
Income Tax Act, 1961 - Section 139, 143(3), 260A, 43B
High Courts24 Aug 2015
Raj Corporation Vs Income Tax Officer
Gujarat High Court · (2015) 08 GUJ CK 0009
Income Tax Act, 1961 - Section 143, 154, 254(2), 68
High Courts21 Aug 2015Partly Allowed
Basirbhai Mohammadbhai Kureshi Vs State of Gujarat
Gujarat High Court · (2015) 08 GUJ CK 0060
Bombay Police Act, 1951 - Section 135Penal Code, 1860 (IPC) - Section 302, 304
High Courts21 Aug 2015Dismissed
Alpeshbhai Vs State of Gujarat
Gujarat High Court · (2015) 08 GUJ CK 0051
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 201
High Courts21 Aug 2015
The State of Gujarat Vs Gandhi Oil Mill
Gujarat High Court · (2016) 88 VST 81
Gujarat Sales Tax Act, 1969 - Section 69
High Courts20 Aug 2015Partly Allowed
State of Gujarat Vs Nileshkumar Govindbhai Parmar
Gujarat High Court · (2015) 08 GUJ CK 0053
Criminal Procedure Code, 1973 (CrPC) - Section 313, 377, 378(1)(3)Penal Code, 1860 (IPC) - Section 302