COURT ARCHIVE

Gujarat High Court judgments, 2015

954 judgments · page 20 of 48

High Courts23 Jul 2015Dismissed

Chandrakant Jayantilal Suthar and Others Vs State of Gujarat

Gujarat High Court · (2015) 07 GUJ CK 0045

Medical Termination of Pregnancy Act, 1971 - Section 3, 3(2), 3(2)(b)(i), 3(2)(d)(i), 4Penal Code, 1860 (IPC) - Section 328, 376Protection of Children from Sexual Offences Act, 2012 - Section 10, 5(4)(2), 6, 9(e)

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High Courts23 Jul 2015Allowed

Rajendrakumar Govindlal Raval Vs Executive Engineer and Others

Gujarat High Court · (2015) 3 GLR 2256

Constitution of India, 1950 - Article 12Industrial Disputes Act, 1947 - Section 17-B, 33(2)(b)

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High Courts21 Jul 2015

Commissioner of Income Tax-III Vs I.P. Patel and Co.

Gujarat High Court · (2015) 07 GUJ CK 0041

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High Courts21 Jul 2015

Commissioner of Income Tax-I Vs Yogeshwar Spintex Industries

Gujarat High Court · (2015) 07 GUJ CK 0040

Income Tax Act, 1961 - Section 148, 260A

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High Courts21 Jul 2015

The Commissioner of Income Tax-III Vs Veer Gems

Gujarat High Court · (2015) 07 GUJ CK 0039

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High Courts20 Jul 2015

Commissioner of Income Tax Vs Synergy Multibase Ltd.

Gujarat High Court · (2015) 07 GUJ CK 0044

Income Tax Act, 1961 - Section 143(1), 143(3), 260A, 29, 32(1)

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High Courts20 Jul 2015Dismissed

Kanji Sumar Katua Vs Bank of Baroda and Others

Gujarat High Court · (2015) 147 FLR 461

Industrial Disputes Act, 1947 - Section 11-A, 33-C(2)

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High Courts17 Jul 2015

State of Gujarat Vs Kairavi Steel

Gujarat High Court · (2015) 52 GST 263 : (2015) 86 VST 141

Gujarat Value Added Tax Act, 2003 - Section 11, 12, 13, 14, 14A

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High Courts17 Jul 2015Allowed

Jagdishbhai Bhanabhai Rajgor Vs State of Gujarat and Others

Gujarat High Court · (2015) 3 GLR 2320

Constitution of India, 1950 - Article 226

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High Courts17 Jul 2015Allowed

Omprakash Rameshwarupdas Aggrawal Vs State of Gujarat and Others

Gujarat High Court · (2015) 3 GLR 2430

Criminal Procedure Code, 1973 (CrPC) - Section 327Penal Code, 1860 (IPC) - Section 376, 376A, 376B, 376C, 376D

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High Courts17 Jul 2015

Claris Lifescience Ltd. Vs Union of India

Gujarat High Court · (2015) 52 GST 1094

Central Excises and Salt Act, 1944 - Section 11A(1), 35D, 35E(1)Finance Act, 2007 - Section 138

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High Courts17 Jul 2015Dismissed

Bharatkumar Chhotalal Mehta Vs State of Gujarat and Others

Gujarat High Court · (2015) CriLJ 4317

Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 204, 397, 399, 401, 482Penal Code, 1860 (IPC) - Section 204, 323

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High Courts16 Jul 2015Allowed

Devendrakumar C. Solanki Vs State of Gujarat and Others

Gujarat High Court · (2016) 148 FLR 266 : (2015) 3 LLJ 493 : (2016) LLR 272

Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 2(ra), 25(T), 25(U), 30

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High Courts16 Jul 2015Dismissed

Jitendrabhai Girdharbhai Saghvi Vs Pinakin A. Patel and Others

Gujarat High Court · (2015) 147 FLR 458

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High Courts16 Jul 2015

Vinubhai Haribhai Patel (Malavia) Vs Assistant Commissioner of Income Tax

Gujarat High Court · (2015) 235 TAXMAN 467

Constitution of India, 1950 - Article 226, 227Right to Information Act, 2005 - Section 11, 24, 6, 7, 8

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High Courts15 Jul 2015

Commissioner of Income Tax-II Vs Hiren Alluminium Ltd.

Gujarat High Court · (2015) 07 GUJ CK 0056

Customs Act, 1962 - Section 75Income Tax Act, 1961 - Section 143(1), 260A, 80-IA, 80IB, 80-IB

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High Courts15 Jul 2015Allowed

Adani Power Limited and Others Vs Union of India and Others

Gujarat High Court · (2015) 07 GUJ CK 0031

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 - Section 29(2)Civil Procedure Code, 1908 (CPC) - Section 115Constitution of India, 1950 - Article 14, 19(1)(g), 265

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High Courts15 Jul 2015Dismissed

In Re: Shree Rama Multi Tech Limited

Gujarat High Court · (2015) 07 GUJ CK 0017

Companies Act, 1956 - Section 100, 101, 102, 235, 236Securities and Exchange Board of India Act, 1992 - Section 11(B)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 11

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High Courts15 Jul 2015Dismissed

Shaileshkumar Labhshankar Pandya Vs State of Gujarat

Gujarat High Court · (2015) CriLJ 4388

Commissions of Inquiry Act, 1952 - Section 6Constitution of India, 1950 - Article 136, 21, 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 482, 91

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High Courts14 Jul 2015Allowed

Ashwin Nareshbhai Baraiya Vs Bhavnagar Municipal Corporation

Gujarat High Court · (2015) 147 FLR 101

Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 25-T, 30

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