CourtKutchehry.com

COURT ARCHIVE

Gujarat High Court judgments, 2015

954 judgments · page 27 of 48

High Courts30 Apr 2015Dismissed

G.H. Vasavada Vs Shankerlal Govindji Joshi and Others

Gujarat High Court · (2015) CriLJ 3677 : (2015) GLH 2413 : (2015) 3 GLR 1861

Constitution of India, 1950 - Article 226, 311, 356Criminal Procedure Code, 1973 (CrPC) - Section 161, 196, 197, 197(1), 198-B(3)Penal Code, 1860 (IPC) - Section 109, 114, 166A, 166B, 323
Read judgment
High Courts29 Apr 2015Partly Allowed

State of Gujarat Vs Bhopabhai Dajabhai Koli Patel

Gujarat High Court · (2015) GLH 3 697

Criminal Procedure Code, 1973 (CrPC) - Section 378Penal Code, 1860 (IPC) - Section 300, 302, 304, 304-A, 72Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(ii)(v), 3(iii)(iv)
Read judgment
High Courts29 Apr 2015Dismissed

State of Gujarat Vs Ismile and Others

Gujarat High Court · (2015) 04 GUJ CK 0075

Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(1), 21, 22, 29, 42Penal Code, 1860 (IPC) - Section 302, 34
Read judgment