Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Penal Code, 1860 (IPC) - Section 302, 34Prevention of Corruption Act, 1988 - Section 12, 13(1)(d), 13(2), 3, 7

Read judgment

High Courts06 Apr 2015Allowed

Kamlesh Kumar Vs State of Gujarat

Gujarat High Court · (2015) 04 GUJ CK 0029

Penal Code, 1860 (IPC) - Section 302, 304, 323, 504

Read judgment

High Courts01 Apr 2015

Gayatri Land Lossers Majoor Sahakari Mandli Ltd. Vs Union of India

Gujarat High Court · (2015) 323 ELT 553

Constitution of India, 1950 - Article 226

Read judgment

High Courts01 Apr 2015

State of Gujarat Vs City Tiles Limited

Gujarat High Court · (2015) 83 VST 214

Gujarat Value Added Tax Act, 2003 - Section 34(12), 34(7)

Read judgment

High Courts01 Apr 2015

Luvara Land Loosers Sahakari Mandali Ltd. Vs Union of India

Gujarat High Court · (2015) 321 ELT 634

Constitution of India, 1950 - Article 226

Read judgment

High Courts01 Apr 2015

Commissioner of Income Tax Vs Axis Bank Ltd.

Gujarat High Court · (2015) 377 ITR 293

Interest Tax Act, 1974 - Section 2(5A)(i), 2(5A)(iv), 2(5B), 2(5B)(i), 2(7)

Read judgment

High Courts01 Apr 2015

Shree Ram Builders Vs Assistant Commissioner of Income Tax (OSD)

Gujarat High Court · (2015) 377 ITR 631

Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 143(3), 147, 148, 43B

Read judgment

High Courts01 Apr 2015

Pushpaben Chimanbhai Patel Vs Income Tax Officer (Intl. Taxn.)

Gujarat High Court · (2015) 04 GUJ CK 0090

Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 143(3), 147, 148, 54EC, 54F

Read judgment

High Courts01 Apr 2015Partly Allowed

PWD Employees Union and Others Vs State of Gujarat and Others

Gujarat High Court · (2015) 04 GUJ CK 0019

Constitution of India, 1950 - Article 226

Read judgment

High Courts01 Apr 2015Disposed off

Rakesh R. Gandhi Vs State of Gujarat

Gujarat High Court · (2015) 04 GUJ CK 0018

Constitution of India, 1950 - Article 14, 16, 21, 226, 6(1)Prevention of Corruption Act, 1988 - Section 13(1)(D), 13(2), 19, 7

Read judgment

High Courts01 Apr 2015Partly Allowed

Oriental Insurance Co. Ltd. Vs Pallaviben Harsukhbhai Sorathia and Others

Gujarat High Court · (2015) 3 GLR 2069

Read judgment

High Courts31 Mar 2015Dismissed

Satyadev Parasnath Pandey and Others Vs State of Gujarat and Others

Gujarat High Court · (2015) 2 GLR 1475

Constitution of India, 1950 - Article 14, 19, 226, 300AGujarat Town Planning and Urban Development Act, 1976 - Section 124, 19, 26, 40, 41(1)

Read judgment