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Gujarat High Court judgments, 2015

954 judgments · page 35 of 48

High Courts27 Mar 2015Allowed

Jayesh Vs State of Gujarat

Gujarat High Court · (2015) 03 GUJ CK 0064

Constitution of India, 1950 - Article 227Evidence Act, 1872 - Section 35Gujarat Police Act, 1951 - Section 135
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High Courts26 Mar 2015

Niko Resources Limited Vs Union of India and Others

Gujarat High Court · (2015) 276 CTR 273 : (2015) 374 ITR 369

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 - Section 29(2)Civil Procedure Code, 1908 (CPC) - Section 115Constitution of India, 1950 - Article 10, 14, 143(1), 16, 19
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High Courts25 Mar 2015Allowed

Ramsevak Baburam Tripathi Vs State (C.B.I.)

Gujarat High Court · (2015) 3 GLR 2042

Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2)Penal Code, 1860 (IPC) - Section 120B, 409Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 13(d)
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