High Courts06 Feb 2015Partly Allowed
Suresh Vs State of Gujarat
Gujarat High Court · (2015) 02 GUJ CK 0033
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 299, 300, 302, 304
COURT ARCHIVE
Gujarat High Court judgments, 2015
954 judgments · page 43 of 48
High Courts06 Feb 2015Partly Allowed
Gabrubhai Sukhabhai Chavda Vs Jivabhai Popatbhai Bharwad Deceased and Others
Gujarat High Court · (2015) 02 GUJ CK 0032
Constitution of India, 1950 - Article 226, 227Gujarat Tenancy and Agricultural Lands Act, 1948 - Section 74, 84(C)
High Courts06 Feb 2015Partly Allowed
Jasbhai Bhailalbhai Patel and Others Vs Balmurbha K. Munipate Devre and Others
Gujarat High Court · (2015) 4 ACC 295 : (2015) 3 GLR 2047
High Courts05 Feb 2015Dismissed
Kashiben Lakhmanbhai Vs Gujarat Energy Transmission Corporation Ltd. and Others
Gujarat High Court · (2015) 2 GLR 1154
Constitution of India, 1950 - Article 226Electricity Act, 2003 - Section 164Income Tax Act, 1961 - Section 142(2A)
High Courts05 Feb 2015Allowed
Jayeshbhai Shankarbhai Patel Vs State of Gujarat and Others
Gujarat High Court · (2015) CriLJ 2927 : (2015) GLH 2285
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 243, 244, 244, 244(1), 244(2)Evidence Act, 1872 - Section 138
High Courts05 Feb 2015Allowed
Rukesh Kanjibhai Patel Vs Paresh Natvarlal Thacker
Gujarat High Court · (2015) 62 PTC 512
Trade Marks Act, 1999 - Section 20, 21, 27, 27(1)
High Courts05 Feb 2015Dismissed
Executive Engineer (O and M) Vs Shantikrupa Estate Pvt. Ltd. And Others
Gujarat High Court · (2015) 02 GUJ CK 0011
Constitution of India, 1950 - Article 12, 136, 226, 227Electricity Act, 2003 - Section 111, 156, 157, 42, 42(5)Evidence Act, 1872 - Section 115
High Courts04 Feb 2015Dismissed
Vipulbhai Mansinhbhai Chaudhary Vs State of Gujarat and Others
Gujarat High Court · (2015) 2 GLR 1566
Constitution of India, 1950 - Article 136, 19(1)(g), 226Gujarat Co-operative Societies Act, 1961 - Section 107, 34, 45, 46, 53(1)Income Tax Act, 1961 - Section 66(2)
High Courts04 Feb 2015
State of Gujarat Vs Fair Link Corporation
Gujarat High Court · (2015) 80 VST 217
Gujarat Value Added Tax Act, 2003 - Section 73(4)
High Courts04 Feb 2015
Commissioner of Income Tax-I Vs Amar Quarry Pvt. Ltd.
Gujarat High Court · (2015) 02 GUJ CK 0047
Income Tax Act, 1961 - Section 143(3), 147
High Courts03 Feb 2015Dismissed
State of Gujarat Vs Amrutbhai K. Jadav Turi
Gujarat High Court · (2015) 3 DMC 223
Penal Code, 1860 (IPC) - Section 302, 306, 34, 498(A), 498-A
High Courts03 Feb 2015Dismissed
Virag Pramodrai Joshi Vs GIDC and Others
Gujarat High Court · (2015) 1 LLJ 748
Constitution of India, 1950 - Article 142, 226
High Courts03 Feb 2015Partly Allowed
Vanadoulat Patil and Others Vs Gujarat Industrial Trucks Ltd. and Others
Gujarat High Court · (2015) 02 GUJ CK 0010
Companies Act, 1956 - Section 433, 434Industrial Disputes Act, 1947 - Section 33(c)(2)
High Courts03 Feb 2015Dismissed
Ganesh Oil Mills Vs Paschim Gujarat Vij Company Limited
Gujarat High Court · (2015) 02 GUJ CK 0009
Constitution of India, 1950 - Article 226
High Courts02 Feb 2015Allowed
Punambhai Ramjibhai Patani Vs State of Gujarat
Gujarat High Court · (2015) 3 DMC 123
Criminal Procedure Code, 1973 (CrPC) - Section 107, 313Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 304B, 306, 498(A), 498A
High Courts02 Feb 2015
Commissioner of Income Tax Vs Nita Madhu Patel
Gujarat High Court · (2015) 02 GUJ CK 0025
High Courts02 Feb 2015
Jagdishbhai Govindlal Patel Vs Income Tax Officer
Gujarat High Court · (2015) 371 ITR 419
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 139, 142, 142(1), 143, 143(2)
High Courts30 Jan 2015
Gujarat Flourochemicals Ltd. Vs Commissioner of Income Tax and 3 and 1
Gujarat High Court · (2015) GLH 3 641 : (2015) 377 ITR 307
Central Excises and Salt Act, 1944 - Section 11B, 11B(1), 35FConstitution of India, 1950 - Article 226, 227Customs Act, 1962 - Section 129E, 27(1)
High Courts30 Jan 2015Allowed
Divisional Controller Vs Labour Court and Others
Gujarat High Court · (2015) 145 FLR 495 : (2015) 1 LLJ 635 : (2015) 2 LLN 676
High Courts30 Jan 2015Partly Allowed
Gujarat State Stenographers'' Association Vs State of Gujarat and Others
Gujarat High Court · (2015) 01 GUJ CK 0029
Constitution of India, 1950 - Article 14, 226, 227