COURT ARCHIVE

Gujarat High Court judgments, 2015

954 judgments · page 3 of 48

High Courts08 Dec 2015Allowed

Dipak Madhubhai Nayka Vs State of Gujarat and Others

Gujarat High Court · (2015) 12 GUJ CK 0019

Bombay Prohibition Act, 1949 - Section 116(2), 66(1)(b)Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(b), 3(1), 3(2)

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High Courts08 Dec 2015Allowed

Parvej Vs State of Gujarat and Others

Gujarat High Court · (2015) 12 GUJ CK 0018

Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(c), 3(2)Penal Code, 1860 (IPC) - Section 114, 380

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High Courts08 Dec 2015

Patel Bharatbhai Mafatlal and Others Vs State of Gujarat

Gujarat High Court · (2015) 12 GUJ CK 0014

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201, 302, 304, 304(I), 34

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High Courts07 Dec 2015

Saumil Vs Commissioner of Police Ahmedabad and Others

Gujarat High Court · (2015) 12 GUJ CK 0045

Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(c), 3(2)Penal Code, 1860 (IPC) - Section 143, 148

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High Courts04 Dec 2015Dismissed

Mahendrabhai Dahyabhai Sonara Vs State of Gujarat

Gujarat High Court · (2015) 12 GUJ CK 0031

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, 306, 498(A)

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High Courts04 Dec 2015Partly Allowed

Lakha Sagaram Bharvad Vs State of Gujarat

Gujarat High Court · (2015) 12 GUJ CK 0029

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 304

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High Courts04 Dec 2015Allowed

Dinesh Vs State of Gujarat

Gujarat High Court · (2015) 12 GUJ CK 0027

Bombay Police Act, 1951 - Section 135, 135(1)Criminal Procedure Code, 1973 (CrPC) - Section 157, 313Penal Code, 1860 (IPC) - Section 118, 143, 148, 149, 188

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High Courts03 Dec 2015Dismissed

Jagdishbhai Bhikhabhai Solanki Vs State of Gujarat

Gujarat High Court · (2015) 12 GUJ CK 0049

Penal Code, 1860 (IPC) - Section 201, 302, 379

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High Courts03 Dec 2015Allowed

Harji Makanbhai Dhamasiya Vs State of Gujarat

Gujarat High Court · (2015) 12 GUJ CK 0028

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 307

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High Courts03 Dec 2015Dismissed

Ismailbhai Yakubbhai Khedawala Vs State of Gujarat

Gujarat High Court · (2015) 12 GUJ CK 0022

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 304(B), 306, 34, 498(A)

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High Courts03 Dec 2015Dismissed

State of Gujarat Vs Noormahamad

Gujarat High Court · (2015) 12 GUJ CK 0021

Bombay Police Act, 1951 - Section 135, 37(1)Penal Code, 1860 (IPC) - Section 302, 323, 34, 506

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High Courts03 Dec 2015Dismissed

Pintubhai Chandubhai Harijan and Others Vs State of Gujarat

Gujarat High Court · (2015) 12 GUJ CK 0020

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 107, 114, 306, 489(A), 498(A)

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High Courts02 Dec 2015Allowed

Kishanbhai Vs State of Gujarat

Gujarat High Court · (2015) 12 GUJ CK 0044

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 27

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High Courts01 Dec 2015

Hardik Bharatbhai Patel Vs State of Gujarat and Others

Gujarat High Court · (2015) 4 Crimes 462 : (2016) 1 RCR(Criminal) 542

Constitution of India, 1950 - Article 16, 16(4), 19, 19(1)(a), 19(1)(g)Criminal Procedure Code, 1973 (CrPC) - Section 39Gujarat Police Act, 1951 - Section 68

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High Courts01 Dec 2015Partly Allowed

Niraj Devnarayan Shukla and Others Vs State of Gujarat

Gujarat High Court · (2015) 12 GUJ CK 0046

Criminal Procedure Code, 1973 (CrPC) - Section 313Dowry Prohibition Act, 1961 - Section 3, 4, 7Evidence Act, 1872 - Section 113

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High Courts01 Dec 2015Allowed

Hitesh Kanusin Lodha Vs State of Gujarat and Others

Gujarat High Court · (2015) 12 GUJ CK 0030

Bombay Police Act, 1951 - Section 135, 135(1)Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 27

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High Courts01 Dec 2015Dismissed

Chaturbhai Nagjibhai Patanvadia and Others Vs State of Gujarat

Gujarat High Court · (2015) 12 GUJ CK 0023

Criminal Procedure Code, 1973 (CrPC) - Section 313, 482Penal Code, 1860 (IPC) - Section 143, 146, 148, 149, 307

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High Courts30 Nov 2015Dismissed

Vasudev Chaturbhai Patel and Others Vs State of Gujarat

Gujarat High Court · (2015) 11 GUJ CK 0047

Arms Act, 1959 - Section 25(1)(A), 27Bombay Police Act, 1951 - Section 135(1)Criminal Procedure Code, 1973 (CrPC) - Section 313

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High Courts30 Nov 2015Allowed

Hasan Osmanbhai Bhaliya Vs State of Gujarat and Others

Gujarat High Court · (2015) 11 GUJ CK 0015

Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(b), 3(2)

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High Courts27 Nov 2015Allowed

Geetaben Vs State of Gujarat and Others

Gujarat High Court · (2015) 11 GUJ CK 0043

Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(b), 3(1), 3(2)

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