High Courts26 Nov 2015
Chavda Rajesndrasinh Takhatsin and Others Vs The State of Gujarat
Gujarat High Court · (2015) 11 GUJ CK 0045
Criminal Procedure Code, 1973 (CrPC) - Section 313, 357Penal Code, 1860 (IPC) - Section 302, 304, 324
COURT ARCHIVE
Gujarat High Court judgments, 2015
954 judgments · page 4 of 48
High Courts26 Nov 2015Dismissed
Chavda Govindji Vs State of Gujarat
Gujarat High Court · (2015) 11 GUJ CK 0044
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 323, 325, 363, 366, 75
High Courts24 Nov 2015Dismissed
State of Gujarat Vs Manojkumari
Gujarat High Court · (2015) 11 GUJ CK 0046
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, 201, 302, 34
High Courts24 Nov 2015Dismissed
State of Gujarat Vs Girishbhai C. Jadav
Gujarat High Court · (2015) 11 GUJ CK 0013
Criminal Procedure Code, 1973 (CrPC) - Section 313Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 302, 304-B, 306, 34, 498-A
High Courts23 Nov 2015Allowed
Ghungharusingh Bahadursingh Sikligar (Tilpitiya) Vs State of Gujarat and Others
Gujarat High Court · (2015) 11 GUJ CK 0039
Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(c), 3(2)Penal Code, 1860 (IPC) - Section 114, 380
High Courts23 Nov 2015Dismissed
Ajaykumar Vs State of Gujarat
Gujarat High Court · (2015) 11 GUJ CK 0026
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 320, 394, 397
High Courts23 Nov 2015Allowed
Imranbhai Jahidbhai Sama Vs State of Gujarat
Gujarat High Court · (2015) 11 GUJ CK 0002
Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(b), Section 3(1), Section 3(2)
High Courts23 Nov 2015Disposed Off
Dayal Devidas Vairagi Vs State of Gujarat
Gujarat High Court · (2015) 11 GUJ CK 0001
Bombay Animal Prevention Act, 1954 - Section 5, Section 8Gujarat Prevention of Anti-Social Activities Act, 1985 - Section 2(bbb)Penal Code, 1860 (IPC) - Section 114
High Courts06 Nov 2015Partly Allowed
Shailesh Vs State of Gujarat
Gujarat High Court · (2015) 11 GUJ CK 0040
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374, 428Penal Code, 1860 (IPC) - Section 354, 375, 376, 511
High Courts06 Nov 2015Dismissed
State of Gujarat Vs Naranbhai Devshibhai Vaghela
Gujarat High Court · (2015) 11 GUJ CK 0037
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(1)(3)Penal Code, 1860 (IPC) - Section 188, 302, 307, 34
High Courts06 Nov 2015Dismissed
The State of Gujarat Vs Deepak Khalpabhai Halpati
Gujarat High Court · (2015) 11 GUJ CK 0036
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(1)(3)Penal Code, 1860 (IPC) - Section 114, 302, 34, 376, 506(2)
High Courts06 Nov 2015Allowed
Ashishbhai Vs State of Gujarat and Others
Gujarat High Court · (2015) 11 GUJ CK 0033
Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(b), 3(2)
High Courts06 Nov 2015Dismissed
State of Gujarat Vs Aksharkumar Pravinbhai Keshavbhai Vaaja and Others
Gujarat High Court · (2015) 11 GUJ CK 0027
Criminal Procedure Code, 1973 (CrPC) - Section 313Dowry Prohibition Act, 1961 - Section 3, 7Penal Code, 1860 (IPC) - Section 114, 304B, 306, 498A
High Courts06 Nov 2015Dismissed
State of Gujarat Vs Lalabhai and Others
Gujarat High Court · (2015) 11 GUJ CK 0018
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, 201, 302, 34
High Courts06 Nov 2015Allowed
State of Gujarat Vs Pratapbhai Babarbhai Rathod and Others
Gujarat High Court · (2015) 11 GUJ CK 0014
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, 302, 304, 323, 326
High Courts06 Nov 2015Dismissed
State of Gujarat Vs Dalpatbhai Babubhai Koli
Gujarat High Court · (2015) 11 GUJ CK 0006
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(1)(3)Penal Code, 1860 (IPC) - Section 302, 34, 363, 366, 376
High Courts06 Nov 2015Dismissed
The State of Gujarat Vs Ranchhodbhai Laljibhai Thakkar and Others
Gujarat High Court · (2015) 11 GUJ CK 0005
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(1)(3)Penal Code, 1860 (IPC) - Section 114, 143, 302, 323, 34
High Courts05 Nov 2015Partly Allowed
Dineshbhai Bhurabhai Vasava Vs State of Gujarat
Gujarat High Court · (2015) 11 GUJ CK 0041
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2)Penal Code, 1860 (IPC) - Section 302, 304, 304-I
High Courts05 Nov 2015Allowed
Sadihusen Abdulkarim Shaikh Vs State of Gujarat and Others
Gujarat High Court · (2015) 11 GUJ CK 0035
Criminal Procedure Code, 1973 (CrPC) - Section 264, 378
High Courts05 Nov 2015Dismissed
State of Gujarat Vs Rafiqsha Ismailsha Shah Fakir
Gujarat High Court · (2015) 11 GUJ CK 0024
Criminal Procedure Code, 1973 (CrPC) - Section 313, 377Penal Code, 1860 (IPC) - Section 363, 366, 376