High Courts02 Nov 2015Dismissed
State of Gujarat Vs Arvindbhai Bhulabhai Tadavi
Gujarat High Court · (2015) 11 GUJ CK 0020
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378
COURT ARCHIVE
Gujarat High Court judgments, 2015
954 judgments · page 6 of 48
High Courts02 Nov 2015
State of Gujarat Vs Kathi Darbar Hathibhai Merambhai and Others
Gujarat High Court · (2015) 11 GUJ CK 0016
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 389(1)Penal Code, 1860 (IPC) - Section 114, 302, 323, 324, 325
High Courts02 Nov 2015
State of Gujarat Vs Abbasali Sultanali Vora and Others
Gujarat High Court · (2015) 11 GUJ CK 0011
Criminal Procedure Code, 1973 (CrPC) - Section 313, 357Penal Code, 1860 (IPC) - Section 114, 189, 302, 332, 34
High Courts02 Nov 2015
Dharmiben Premji Rava Koli Vs State of Gujarat and Others
Gujarat High Court · (2015) 11 GUJ CK 0004
Arms Act, 1959 - Section 23(1)(a), 25(1), 25(1)(A), 27Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 302
High Courts30 Oct 2015Dismissed
Narshi Bhavan Piprotar Vs State of Gujarat
Gujarat High Court · (2015) 10 GUJ CK 0048
Arms Act, 1959 - Section 25(1)(a)Bombay Police Act, 1951 - Section 135(1)Criminal Procedure Code, 1973 (CrPC) - Section 209, 293(4), 313, 374(2)
High Courts30 Oct 2015
Gujarat Elelectricity Board and Others Vs Hardas Mesur Chavda and Others
Gujarat High Court · (2015) 10 GUJ CK 0043
High Courts30 Oct 2015Dismissed
Rahul Deo Kirankumar Singh Vs IDBI Bank Ltd. and Others
Gujarat High Court · (2015) 147 FLR 1078
Constitution of India, 1950 - Article 226Payment of Wages Act, 1936 - Section 15(2), 17(A), 17-ASecuritisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(4)
High Courts30 Oct 2015Dismissed
The State of Gujarat Vs Jagannath Vaman Devre and Others
Gujarat High Court · (2015) 10 GUJ CK 0005
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Penal Code, 1860 (IPC) - Section 114, 306, 498A
High Courts30 Oct 2015Dismissed
State of Gujarat Vs Sayababhai Mohanbhai Khant
Gujarat High Court · (2015) 10 GUJ CK 0004
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, 302, 304, 34, 354
High Courts30 Oct 2015Dismissed
Ashariya Sumar Ramani Vs State of Gujarat and Others
Gujarat High Court · (2015) 10 GUJ CK 0003
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, 302, 307, 323, 325Probation of Offenders Act, 1958 - Section 4, 6
High Courts30 Oct 2015
State of Gujarat Vs Jayantibhai Hemchandbhai
Gujarat High Court · (2015) 10 GUJ CK 0002
Criminal Procedure Code, 1973 (CrPC) - Section 313, 357Penal Code, 1860 (IPC) - Section 114, 232, 302, 304, 307Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(v), 3(1)(x)
High Courts29 Oct 2015Dismissed
State of Gujarat Vs Dineshbhai Dhavjibhai Varali and Others
Gujarat High Court · (2015) 10 GUJ CK 0094
Penal Code, 1860 (IPC) - Section 143, 147, 186, 302, 332
High Courts29 Oct 2015Dismissed
The State of Gujarat Vs Samat Jetha Bhutiya and Others
Gujarat High Court · (2015) 10 GUJ CK 0093
Bombay Police Act, 1951 - Section 135Penal Code, 1860 (IPC) - Section 114, 302, 323, 325, 34
High Courts29 Oct 2015Dismissed
State of Gujarat Vs Bhupatsinh Govindbhai Gol and Others
Gujarat High Court · (2015) 10 GUJ CK 0091
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114, 302, 304-B, 306, 34
High Courts29 Oct 2015Dismissed
The State of Gujarat Vs Shrikant Sureshbhai Modi and Others
Gujarat High Court · (2015) 10 GUJ CK 0090
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 307
High Courts29 Oct 2015Dismissed
State of Gujarat Vs Jivabhai Naranbhai Solanki and Others
Gujarat High Court · (2015) 10 GUJ CK 0088
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120B, 302, 34, 489A, 489C
High Courts29 Oct 2015Dismissed
State of Gujarat Vs Kureshi Liyakat Abdulkarimbhai and Others
Gujarat High Court · (2015) 10 GUJ CK 0087
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(1)(3)Penal Code, 1860 (IPC) - Section 302, 34
High Courts29 Oct 2015Dismissed
Municipal Commissioner Vs Prashantbhai Bapurao Godase and Others
Gujarat High Court · (2015) 147 FLR 1074
Industrial Disputes Act, 1947 - Section 33C(2)Limitation Act, 1963 - Section 5
High Courts29 Oct 2015Partly Allowed
Hareshkumar Parmabhai Parmar Vs State of Gujarat
Gujarat High Court · (2015) 10 GUJ CK 0052
Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 361Penal Code, 1860 (IPC) - Section 114, 323, 504, 506, 506(2)
High Courts28 Oct 2015Dismissed
State of Gujarat Vs Sunil Prabhunath Mishra and Others
Gujarat High Court · (2015) 10 GUJ CK 0092
Penal Code, 1860 (IPC) - Section 201, 302, 34, 376